High Courts07 Feb 2025Disposed Of
T Kumudavally, W/O T. Gangaram Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2025) 02 AP CK 0788
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2025
287 judgments · page 13 of 15
High Courts06 Feb 2025Allowed
Syed Mastan Sharief @Shariff Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 02 AP CK 0790
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 420, 467, 468
High Courts06 Feb 2025Allowed
Chinna Swamy Jayaseelan Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 02 AP CK 0789
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 308(5), 318(4)
High Courts06 Feb 2025Disposed Of
Jillela Venkata Swamy Vs State Of AP, Rep By Its Principal Secretary To Government, Home Department, AP Sjecretariat Buildings, At Amaravathi, Guntur District & Ors.
Andhra Pradesh High Court · (2025) 02 AP CK 0787
High Courts06 Feb 2025Allowed
Kimudu Mohan Das Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 02 AP CK 0786
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 25
High Courts03 Feb 2025Dismissed
Sanjay P Jain Vs State
Andhra Pradesh High Court · (2025) 02 AP CK 0781
Code Of Criminal Procedure, 1973 - Section 437, 439Prevention Of Corruption Act, 1988 - Section 13 (1)(d), 13(2), 120B, 201, 411, 420, 467, 468, 471
High Courts03 Feb 2025Disposed Of
Yuvajana Sramika Rythu Congress Party., And Others Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0783
Constitution Of India, 1950 - Article 226
High Courts31 Jan 2025Dismissed
Soma Venkateswarlu Vs Mekala Kotaiah
Andhra Pradesh High Court · (2025) 01 AP CK 1569
Code Of Civil Procedure, 1908 - Section 100
High Courts31 Jan 2025Dismissed
Srirameni Raju Puttur Chittoor Vs Vasavi Kanyaka Parameswari Sangam 3 Ors
Andhra Pradesh High Court · (2025) 01 AP CK 1568
Code Of Civil Procedure, 1908 - Section 100
High Courts31 Jan 2025Dismissed
B.Balaji Singh Vs Jayanthi Naga Sudha Lakshmi
Andhra Pradesh High Court · (2025) 01 AP CK 1567
Code Of Civil Procedure, 1908 - Section 100Evidence Act, 1872 - Section 3, 73, 114
High Courts31 Jan 2025Allowed
Sake Pavan Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 01 AP CK 1572
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Excise Act, 1968 (Amendment) Act, 2023 - Section 34(a)(1)(ii)
High Courts31 Jan 2025Allowed
Chenda Bala Gangadhar Tilak Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 01 AP CK 1571
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)
High Courts31 Jan 2025Dismissed
Branch Manager Vs Kotte Ramanjaneyulu And Others
Andhra Pradesh High Court · (2025) 01 AP CK 1570
Workmen's Compensation Act, 1923 - Section 30
High Courts30 Jan 2025Allowed
Shaik Mahaboob Subhani @ Mabu Subhani Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 01 AP CK 1563
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 120(b), 419, 420, 468, 471
High Courts30 Jan 2025Disposed Of
Krapa Vijay Kumar Vs State Of Ap
Andhra Pradesh High Court · (2025) 01 AP CK 1562
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Indian Penal Code, 1860 - Section 34, 420, 506, 509
High Courts28 Jan 2025Allowed
Uruchintala Aarif & Ors. Vs State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2025) 01 AP CK 1559
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 147, 148, 149, 188, 332, 353
High Courts28 Jan 2025Disposed Of
Bellala Uttam Reddy Vs State Of Ap And Others
Andhra Pradesh High Court · (2025) 01 AP CK 1558
Constitution Of India, 1950 - Article 14, 21, 226
High Courts28 Jan 2025Disposed Of
Bollina Gopi Vs State Of Ap And Others
Andhra Pradesh High Court · (2025) 01 AP CK 1557
High Courts28 Jan 2025Allowed
Mannam Sudha Vs Mannam Murali
Andhra Pradesh High Court · (2025) 01 AP CK 1556
Code Of Civil Procedure, 1908 - Section 24Hindu Marriage Act, 1955 - Section 9, 13(I)(ia), 13(I) (ib)
High Courts28 Jan 2025Allowed
Kare Salamma (Died) And Others Vs Gopatthi Venkata Ramudu And Others
Andhra Pradesh High Court · (2025) 01 AP CK 1555