High Courts21 Feb 2025Disposed Of
BandaruTandava Krishna And Others Vs Chairman And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0812
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2025
287 judgments · page 12 of 15
High Courts21 Feb 2025Disposed Of
Yadavilli Butchi Venkata Ramanamurthy Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0811
High Courts21 Feb 2025Dismissed
M/s. Nandini Food Products Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0810
Andhra Pradesh Value Added Tax Act, 2005 - Section 32
High Courts21 Feb 2025Dismissed
Sankara Bhaskara Mohan Kumar Vs Gudivada Maruthi Madhur And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0809
High Courts21 Feb 2025Dismissed
M.Vasantha Lal And Others Vs E Sulochana And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0808
Code Of Civil Procedure, 1908 - Section 100Code Of Civil Procedure, 1908 - Order 2 Rule 2
High Courts21 Feb 2025Dismissed
Inti Manohar Naidu And Others Vs District Collector Cum Arbitrator For Nh Cases And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0807
Arbitration And Conciliation Act, 1996 - Section 34
High Courts18 Feb 2025Disposed Of
T Manohar, S/O Munaswamy Vs State Of Andhra Pradesh, Rep. By Its Principal Secretary, Revenue Department, Secretariatbuildings, Velagapudi, Amaravathi & Ors
Andhra Pradesh High Court · (2025) 02 AP CK 0805
High Courts18 Feb 2025Disposed Of
Sudha A, W/O Alexander Vs State Of Andhra Pradesh, Rep. By Its Pri. Secretary, Revenue (Prohibition And Excise), Department, AP Secretariat, Velagapudi, Amaravathi, Guntur District & Ors
Andhra Pradesh High Court · (2025) 02 AP CK 0804
High Courts18 Feb 2025Dismissed
Rejeti Sriramulu Vs Avala Jamminaidu And Another
Andhra Pradesh High Court · (2025) 02 AP CK 0803
Code Of Civil Procedure, 1908 - Section 100
High Courts17 Feb 2025Dismissed
United India Ins Co Ltd., Tirupathi Vs D Kalavathi Chittoor Dist 2 Others And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0806
Motor Vehicles Act, 1988 - Section 166, 173
High Courts14 Feb 2025Disposed Of
Kase Sumathi Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0800
Constitution Of India, 1950 - Article 226
High Courts14 Feb 2025Disposed Of
Karri Prabhakara Nageswara Satyanarayana Vs State Of Andhra Pradesh, Rep By Its Public Prosecutor, High Court Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 02 AP CK 0799
Code Of Criminal Procedure, 1973 - Section 457, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts14 Feb 2025Disposed Of
Pitani Naga Satish, S/O. Nagabhushanam Vs State, Rep. By Public Prosecutor, High Court Of Andhra Pradesh, Amaravati & Ors
Andhra Pradesh High Court · (2025) 02 AP CK 0798
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 430, 528
High Courts14 Feb 2025Partly Allowed
United India Insurance Company Limited Vs G Venkata Ramana Reddy Gangavaram Venkata Ramireddy And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0797
High Courts12 Feb 2025Disposed Of
Surabhi Venkateswarlu, S/O Chinna Pitchaiah Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2025) 02 AP CK 0796
High Courts12 Feb 2025Dismissed
T.Babu Rao Naidu, W.G.Dist. Vs Beeram Venkata Lakshmi Sreedhar W G Dist 2 Others And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0795
High Courts10 Feb 2025Dismissed
Sanapala Setharam Vs Vajja Semeswaramma
Andhra Pradesh High Court · (2025) 02 AP CK 0792
Code Of Civil Procedure, 1908 - Section 100Negotiable Instruments Act, 1881 - Section 118
High Courts10 Feb 2025Dismissed
Annabattuni Sekhar Vs Challapalli Venkata Swamy And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0791
Code Of Civil Procedure, 1908 - Section 100
High Courts07 Feb 2025Disposed Of
Vempatapu Venkatesh Vs State Of Andhra Pradesh, Rep By Its Public Prosecutor, High Court Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 02 AP CK 0794
Code Of Criminal Procedure, 1973 - Section 451, 457, 482Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20
High Courts07 Feb 2025Dismissed
Apepdcl, Visakhapatnam Vs Commissioner For Wc And Acl Vsp And 4 Others And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0793
Workmen's Compensation Act, 1923 - Section 12, 12(1), 30