High Courts19 Mar 2025Allowed
Lakkakula Padmaja & 3 Others And Others Vs Telluri Venkata Reddy Another And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0420
Motor Vehicles Act, 1988 - Section 163A, 173
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2025
287 judgments · page 11 of 15
High Courts18 Mar 2025Disposed Of
Tamara Babjee Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0425
Andhra Pradesh Scheduled Areas Land Transfer Rules, 1969 - Rule 8(2)
High Courts18 Mar 2025Dismissed
Bharat Petroleum Corporation Limited Vs Vedula Surayanarayana Murthy Died And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0424
Code Of Civil Procedure, 1908 - Section 100Burmah Shell (Acquisition Of Undertakings In India) Act, 1976 - Section 5(2), 7(3)Constitution Of India, 1950 - Article 12
High Courts18 Mar 2025Dismissed
Bharat Petroleum Corporation Limited Vs Vedula Eswarudu And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0418
Code Of Civil Procedure, 1908 - Section 100Burmah Shell (Acquisition Of Undertakings In India) Act, 1976 - Section 5(2), 11, 87(3)Specific Relief Act, 1963 - Section 16(c)
High Courts17 Mar 2025Disposed Of
Devadasu Venkateswara Rao Vs State Of A.P. And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0419
Andhra Pradesh Civil Services (Classification, Control And Appeal) Rules, 1991 - Rule 9(x), 20Constitution Of India, 1950 - Article 226
High Courts17 Mar 2025Dismissed
V.Surya Rao Vs C Anji Reddy And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0417
Code Of Civil Procedure, 1908 - Section 96Specific Relief Act, 1963 - Section 16(c)
High Courts17 Mar 2025Dismissed
Tatineni Sudha Chowdary Vs Nafeesa Nasreen
Andhra Pradesh High Court · (2025) 03 AP CK 0416
Code Of Civil Procedure, 1908 - Section 100Transfer Of Property Act, 1882 - Section 106
High Courts10 Mar 2025Dismissed
Ch.Pushpa Machilipatnam Krisna & 3 Ors. Vs Medical Spntd Machilipatnam Krishna
Andhra Pradesh High Court · (2025) 03 AP CK 0409
Code Of Civil Procedure, 1908 - Section 100Indian Easements Act, 1882 - Section 52, 60
High Courts07 Mar 2025Partly Allowed
M. Srinivasa Rao Vs Tangirala Ramana Reddy And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0408
High Courts07 Mar 2025Allowed
Kolla Nehru Mala Vs Bank Of Maharastra And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0407
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17
High Courts07 Mar 2025Allowed
Kantheti Radhakrishna Murthy Vs State Of Ap And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0406
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Negotiable Instruments Act, 1881 - Section 138
High Courts06 Mar 2025Dismissed
Pvhv Gopala Sarma Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 03 AP CK 0410
Indian Penal Code, 1860 - Section 21, 376, 376(2)(n), 417, 420Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 28
High Courts04 Mar 2025Disposed Of
P Rama Mohana Reddy, S/O P. Sankar Reddy Vs State Of Andhra Pradesh, Rep. By Its Principal Secretary, Prohibition And Excise Velagapudi, Secretariat Buildings, Amaravathi, Guntur District & Ors.
Andhra Pradesh High Court · (2025) 03 AP CK 0405
High Courts04 Mar 2025Allowed
Shaik Arif, S/O Mahaboob Basha Vs State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2025) 03 AP CK 0404
Indian Penal Code, 1860 - Section 498A, 506Dowry Prohibition Act, 1961 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 161, 482
High Courts03 Mar 2025Allowed
Yerra Ganesh @ Ganji, S/0 Satyanarayana Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 03 AP CK 0403
High Courts03 Mar 2025Allowed
Kandanala Kalyan, S/O. Surya Chandrarao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 03 AP CK 0402
High Courts28 Feb 2025Allowed
Atmakooru Swathi Vs Arigondram Jagadeesh
Andhra Pradesh High Court · (2025) 02 AP CK 0816
Code Of Civil Procedure, 1908 - Section 24Hindu Marriage Act, 1955 - Section 13
High Courts24 Feb 2025Dismissed
State Bank Of India Vs Yuvaraj Finance Corporation Pvt Ltd And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0815
Code Of Civil Procedure, 1908 - Section 64, 64(1), 104Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(4)Code Of Civil Procedure, 1908 - Order 21, Rule 58, Order 21, Rule 58(3), Order 21, Rule 90, Order 21, Rule 98, Order 21, Rule 99, Order 21, Rule 100, Order 43 Rule 1
High Courts24 Feb 2025Dismissed
Kanneganti Durganand R/O D.No.16-23-65,P.R. Nagar, Kakinada Vs Yuvaraj Finance Pvt Ltd Rajahmunr Anotehr And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0814
Code Of Civil Procedure, 1908 - Section 64, 64(1), 64(2), 96Code Of Civil Procedure, 1908 - Order 21 Rule 54, Order 21 Rule 58, Order 21 Rule 101, Order 21 Rule 103, Order 38 Rule 5
High Courts24 Feb 2025Dismissed
Vukka Sujatha Vs Mannuri Saradamma And 3 Others
Andhra Pradesh High Court · (2025) 02 AP CK 0813
Andhra Pradesh Court-Fees And Suits Valuation Act, 1956 - Section 34(2)Code Of Civil Procedure, 1908 - Section 100