COURT ARCHIVE

Andhra Pradesh High Court judgments, 2025

287 judgments · page 9 of 15

High Courts21 May 2025Allowed

Central Bank Of India Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2025) 05 AP CK 0291

Recovery Of Debts And Bankruptcy Act, 1993 - Section 31(b), 34Andhra Pradesh Value Added Tax Act, 2005 - Section 26Bombay Sales Tax Act, 1959 - Section 38C

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High Courts17 May 2025Disposed Of

Kalidasu Santhi Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 05 AP CK 0286

Bharatiya Nyaya Sanhita, 2023 - Section 303(2)

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High Courts16 May 2025Allowed

Kallapalli Nagendra @ Keela & Ors. Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 05 AP CK 0290

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)

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High Courts16 May 2025Disposed Of

Kajal Varma Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 05 AP CK 0289

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High Courts16 May 2025Disposed Of

A. Padmavathi Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2025) 05 AP CK 0288

Constitution Of India, 1950 - Article 14, 300A

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High Courts16 May 2025Disposed Of

Peram Venkata Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 05 AP CK 0287

Code Of Criminal Procedure, 1973 - Section 235(2), 374(2)Electricity Act, 2003 - Section 135(1)(a)(b

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High Courts15 May 2025Disposed Of

Pakalapati Satyanarayana Vs State Of AP & Ors.

Andhra Pradesh High Court · (2025) 05 AP CK 0285

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High Courts12 May 2025Disposed Of

Kollipara Satyavani Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2025) 05 AP CK 0282

Bharatiya Nyaya Sanhita, 2023 - Section 318(4)

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High Courts09 May 2025Dismissed

M/s. Jaya Venkatarama Industries Limited Vs Esi Corporation And 4 Others And Others

Andhra Pradesh High Court · (2025) 05 AP CK 0284

Employees State Insurance Act, 1948 - Section 1(3), 2(12), 75, 82, 87

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High Courts09 May 2025Dismissed

Vaddi Naasimhulu Vs M/S. Cholamandalam Investment And Finance Companylimited And Others

Andhra Pradesh High Court · (2025) 05 AP CK 0281

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High Courts02 May 2025Disposed Of

M.k. Rameshan, Anantapur Dist. Vs T Nagarathnamma Anantapur Dist Another And Others

Andhra Pradesh High Court · (2025) 05 AP CK 0280

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High Courts30 Apr 2025Allowed

Gadde Sandhya Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2025) 04 AP CK 0367

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High Courts21 Apr 2025Disposed Of

Arigela Suresh & Others Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2025) 04 AP CK 0366

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High Courts21 Apr 2025Allowed

Shirdi Saibaba Constructions Vs Assistant Commissioner St And Others

Andhra Pradesh High Court · (2025) 04 AP CK 0365

Andhra Pradesh Value Added Tax Act, 2005 - Section 4(7)(b), 4(7)(d), 20(1), 21(4), 21(5), 53(3)

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High Courts21 Apr 2025Disposed Of

Lakshmi Ganesha Granites Vs State Of AP And Others

Andhra Pradesh High Court · (2025) 04 AP CK 0364

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High Courts21 Apr 2025Disposed Of

G Vara Prasada Rao And Others Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2025) 04 AP CK 0363

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High Courts21 Apr 2025Dismissed

Gumma Ramchandraiah And Others Vs Akili Venkata Muralikrishna

Andhra Pradesh High Court · (2025) 04 AP CK 0362

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 - Section 2(c), 2(f), 12, 13, 15, 16Code Of Civil Procedure 1908 - Section 115Transfer Of Property Act, 1882 - Section 53A

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High Courts21 Apr 2025Allowed