High Courts04 Jul 2025Allowed
Bandaru Chandra Sekhar Vs State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2025) 07 AP CK 0400
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2025
287 judgments · page 7 of 15
High Courts04 Jul 2025Disposed Of
Yala Narasimha Alias Ela Narasimha Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 07 AP CK 0398
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 111, 112(2), 318(4)Andhra Pradesh Gaming Act, 1974 - Section 9(1)
High Courts04 Jul 2025Allowed
Tadiparthi Bapi Reddy Vs State Of Andhra Pradesh, Rep. By Its Public Prosecutor, High Court At Amaravati.
Andhra Pradesh High Court · (2025) 07 AP CK 0397
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35, 482Code Of Criminal Procedure, 1973 - Section 41A
High Courts04 Jul 2025Allowed
Goliori Podalam,, S/O.Late.Arjun Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 07 AP CK 0393
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)
High Courts04 Jul 2025Allowed
Manda Vijay Karthik Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 07 AP CK 0392
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 64(2)(m)Protection Of Children From Sexual Offences Act, 2012 - Section 6Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts27 Jun 2025Allowed
K. Lakshmi Narayana Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0160
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 194, 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 105, 125(b)Constitution Of India, 1950 - Article 21
High Courts27 Jun 2025Allowed
N Chinna Bavaji Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0159
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 143, 143(1), 143(2), 143(3), 318, 336Immoral Traffic (Prevention) Act, 1956 - Section 5
High Courts27 Jun 2025Allowed
Deepak Ranjan Dhal Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0158
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(C), 20(b)(ii)(C)
High Courts27 Jun 2025Allowed
Salapu Suresh & Ors. Vs State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2025) 06 AP CK 0157
High Courts27 Jun 2025Allowed
Rashtriya Ispat Nigam Limited Vs Union Of India And Others
Andhra Pradesh High Court · (2025) 06 AP CK 0156
Arbitration And Conciliation Act, 1996 - Section 11, 13
High Courts27 Jun 2025Allowed
M/s. City Pride Buildcon Pvt. Ltd. Vs Rashtriya Ispat Nigam Limited
Andhra Pradesh High Court · (2025) 06 AP CK 0155
Arbitration And Conciliation Act, 1996 - Section 11(5), 11(6)
High Courts20 Jun 2025Allowed
G Sathyanarayana Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 06 AP CK 0154
Negotiable Instruments Act, 1881 - Section 138
High Courts20 Jun 2025Allowed
Balimi Chandra Shekar Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 06 AP CK 0153
Negotiable Instruments Act, 1881 - Section 138
High Courts20 Jun 2025Disposed Of
Simma Jhansi Rani Vs M Annadora
Andhra Pradesh High Court · (2025) 06 AP CK 0151
High Courts17 Jun 2025Allowed
Appana Venkateswara Rao Vs Appanna Radhakrishna Died Per Lrs And Others
Andhra Pradesh High Court · (2025) 06 AP CK 0148
Code Of Civil Procedure 1908 - Section 100Registration Act, 1908 - Section 17(1)(b), 17(2)
High Courts16 Jun 2025Dismissed
Asia Sultana Vs Mohd. Arshad & The State Of A.P.
Andhra Pradesh High Court · (2025) 06 AP CK 0150
Code Of Criminal Procedure, 1973 - Section 248(1), 397, 401Indian Penal Code, 1860 - Section 324, 326, 376, 498A, 506
High Courts16 Jun 2025Dismissed
Ganjinaboyina Sambasiva Rao Vs Bhavanam Mallikarjuna Reddy & 2 Others
Andhra Pradesh High Court · (2025) 06 AP CK 0149
High Courts16 Jun 2025Dismissed
Kandivalasa Pentayya And Others Vs Kuppili Thavudu And Others
Andhra Pradesh High Court · (2025) 06 AP CK 0147
Code Of Civil Procedure 1908 - Section 100
High Courts12 Jun 2025Allowed
Paladugu Sri Harshavardhini @ Harsha Vardhini Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0146
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 120(b), 409, 420, 506, 509
High Courts12 Jun 2025Disposed Of
Relangi Siva Shankar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0145
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Prohibition (Amendment) Act, 2020 - Section 7(B), 8(B)