CourtKutchehry.com

COURT ARCHIVE

Andhra Pradesh High Court judgments, 2025

287 judgments · page 6 of 15

High Courts01 Sept 2025Allowed

Sankar, S/O Parthasarathy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 09 AP CK 0412

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 36(A)(4), 37
Read judgment
High Courts22 Aug 2025Dismissed

G. Ramu, S/O. Late Gopinath Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 08 AP CK 0295

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 109, 120B, 379Andhra Pradesh Forest (Amendment) Act, 2016 - Section 20(1)(c)ii, 20(1)(c)iii, 20(1)(c)iv, 20(1)(c)x, 20(1)(d)(i)(a), 29(4)(a)(i), 32A, 36(a)
Read judgment