High Courts31 Oct 2025Dismissed
State of Andhra Pradesh vs Katuri Vinodh Kumar
Andhra Pradesh High Court · (2025) 10 AP CK 0019
Indian Penal Code, 1860 — Section 354 Code Of Criminal Procedure, 1973 — Section 228, 313, 378
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2025
287 judgments · page 4 of 15
High Courts28 Oct 2025Dismissed
M. Thirumala Reddy & Ors vs Nallani Venkata Naidu N Venkata Narayana & Ors
Andhra Pradesh High Court · (2025) 10 AP CK 0307
Code Of Civil Procedure, 1908 — Section 151 Code Of Civil Procedure, 1908 — Order 16 Rule 15
High Courts28 Oct 2025Allowed
Setti Uma Maheswara Rao vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0306
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 36A(4)
High Courts28 Oct 2025Allowed
P Babu & Ors vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0305
Code Of Criminal Procedure, 1973 — Section 437, 439 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(C), 36A(4)
High Courts28 Oct 2025Allowed
Sakila & Ors vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0304
Code Of Criminal Procedure, 1973 — Section 437, 439 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(C), 36A(4)
High Courts28 Oct 2025Allowed
Karri Appanna & Ors vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0303
Code Of Criminal Procedure, 1973 — Section 437, 439 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 36A(4)
High Courts17 Oct 2025Allowed
Karri Darababu vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0009
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 52A(3
High Courts17 Oct 2025Allowed
Shakamuri Sailaja, W/O Ravikanth & Ors vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 0005
Code Of Criminal Procedure, 1973 — Section 482 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528 Indian Penal Code, 1860 — Section 34, 201, 212, 302 Evidence Act, 1872 — Section 26
High Courts17 Oct 2025Disposed Of
K.Pavan Kumar vs Prl Secretary Endowment And 2 Others
Andhra Pradesh High Court · (2025) 10 AP CK 0004
High Courts17 Oct 2025Disposed Of
G Anjamma & Ors. vs G Krishnamoorthy, S/O. Late G Venkatappa & Ors
Andhra Pradesh High Court · (2025) 10 AP CK 0003
Code Of Civil Procedure, 1908 — Order 40 Rule 1
High Courts17 Oct 2025Allowed
Axis Communications vs Union Of India And Others
Andhra Pradesh High Court · (2025) 10 AP CK 0002
High Courts03 Oct 2025Allowed
Morapulla Bayamma Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 1111
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482, 483Bharatiya Nyaya Sanhita, 2023 - Section 108
High Courts03 Oct 2025Allowed
Nakka Bhaskara Siva Sai Satya Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 1110
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B), 37
High Courts03 Oct 2025Allowed
Shaik Subhani & Ors. Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 1109
Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts03 Oct 2025Disposed Of
Pathan Imran Khan (a 1) Vs State
Andhra Pradesh High Court · (2025) 10 AP CK 1108
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Indian Penal Code, 1860 - Section 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts03 Oct 2025Allowed
J Vasantha Reddy Alias Vasanth Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 1107
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Para Veterinary And. Allied Council Act, 2023 - Section 7, 8B2
High Courts03 Oct 2025Disposed Of
Air Control And Chemical Engineering Co Ltd Vs Union Of India, Represented By Its Secretary, Ministry Of Defence, South Block New Delhi-110001 & Ors.
Andhra Pradesh High Court · (2025) 10 AP CK 1106
High Courts03 Oct 2025Disposed Of
Vennapusa Chenna Reddy, S/O. Malyadri Reddy & Ors. Vs State Of AP & Ors.
Andhra Pradesh High Court · (2025) 10 AP CK 1105
Andhra Pradesh Assigned Lands (Prohibition Of Transfers) Act, 1977 - Section 3Andhra Pradesh Assigned Lands (Prohibition Of Transfers) Rules, 2007 - Rule 3
High Courts03 Oct 2025Disposed Of
M.Venkata Kotaiah & Ors. Vs State Of A P & Ors.
Andhra Pradesh High Court · (2025) 10 AP CK 1104
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 132
High Courts03 Oct 2025Allowed
Balineni Dinesh, S/O B Varada Rajulu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 10 AP CK 1103
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 316(5), 318(4), 344