High Courts28 Oct 2026
Jogi Durgarao & Ors. Vs Sate Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3879
Constitution of India-Article 226CPC-Section 151Land Acquisition Act
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2026
884 judgments · page 1 of 45
High Courts28 Oct 2026
M/s Sri Satya Sai Constructions Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3878
Constitution of India-Article 226, 14, 19, 21CPC-Section 151
High Courts28 Oct 2026
Anisha Busa Vs Sibar Institute Of Dental Sciences & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 3877
UGC Act 1956-Section 12(d), 12(j)Constitution of India-Article 226, 14, 19, 21CPC-Section 151
High Courts28 Oct 2026
M/s. Sri Satya Sai Constructions Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3876
Constitution of India-Article 226, 14, 19, 21CPC-Section 151
High Courts27 Oct 2026
Bonigala Nagamalleswara Rao & Ors. Vs The Election Commission Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3791
Constitution of India-Article 226, 14, 19(1)(a), 21, 326Representation of the People Act, 1950-Sections 20, 22, 23, 31, 32Registration of Electors Rules, 1960-Rules 13, 18, 20, 21A
High Courts27 Oct 2026
Kamala Institute Of Management Studies Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3790
Constitution of India-Article 226, 14, 16, 19 and 21CPC-Section 151
High Courts27 Oct 2026
Pamidi Sreenivasulu Vs Maddali Haranadha Reddy & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3765
CPC-Section 151, 115, 115(2), Order XXI Rule 97, XXI Rule 99, XXI Rule 101, XXI Rule 103
High Courts27 Oct 2026
Manda Madhusudhana Reddy & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3820
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442BNS-Sections 103(1), 238, 115(1), 61(2), 3(5)
High Courts27 Oct 2026
Akula Rangarao Vs State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3817
IPC-Sections 427, 447, 506 & 307 r/w 34
High Courts27 Oct 2026
Vakada Pawan Kumar Alias Mukka & Ors. Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 3815
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(C), 8(c)
High Courts27 Oct 2026
B. Samuel Vs Ajay Jain & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 3814
Contempt of Courts Act, 1971-Section 10, 12
High Courts27 Oct 2026
Ambati Murali Venkata Satyanarayana Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3810
Constitution of India-Article 226, 14, 21Code of Civil Procedure, 1908-Section 151
High Courts27 Oct 2026
Doddareddy Ramakrishna Reddy & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3808
High Courts27 Oct 2026
Deshmukh Amjad Khan Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 3805
Code of Criminal Procedure, 1973-Sections 397, 401BNS-Section 35(3)
High Courts26 Oct 2026
International School Of Business Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3795
Constitution of India-Article 226, 14, 16, 19, 21CPC-Section 151
High Courts26 Oct 2026
A Balaraju Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3794
Andhra Pradesh Cooperative Societies Act, 1964-Section 60(1)Constitution of India-Article 226, 14 and 21CPC-Section 151
High Courts26 Oct 2026
Mandala Venkata Hemanth Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3793
Constitution of India-Article 226, 14CPC-Section 151
High Courts26 Oct 2026
International School Of Technology And Sciences For Women Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3792
Constitution of India-Article 226, 14, 16, 19 and 21CPC-Section 151
High Courts26 Oct 2026Disposed Of
Gondi Venkata Sivudu Yadav & Anr. Vs The State Election Commission Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3824
Constitution of India-Article 226, 14, 19, 21RP Act-Sections 22, 23CPC-Section 151
High Courts26 Oct 2026
Nagulapalli Varahala Naidu Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 3823
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Immoral Traffic (Prevention) Act, 1956-Sections 3(1), 4(1), 5(1)(a), 5(1)(c)Penal Code, 1860-Section 370A, 370A(2)