High Courts29 Dec 1978Allowed
N.V. Krishna Rao and others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1978) 12 AP CK 0018
Constitution of India, 1950 — Article 12, 123, 14, 15(4), 16Penal Code, 1860 (IPC) — Section 21
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1978
171 judgments · page 1 of 9
High Courts28 Dec 1978Dismissed
M/s. Arun Corporation, Bombay Vs M/s. Hyderabad Plastics, Hyderabad and another
Andhra Pradesh High Court · (1978) 12 AP CK 0015
Arbitration Act, 1940 — Section 34
High Courts26 Dec 1978
Chintala Krishnamurty Vs Uppala Rajlingam
Andhra Pradesh High Court · AIR 1980 AP 69
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Easements Act, 1882 — Section 18Specific Relief Act, 1963 — Section 36, 37, 39
High Courts26 Dec 1978
Avutapalli Bapeswara Rao Vs Sri Sitharamaswami Vari Temple and others
Andhra Pradesh High Court · (1978) 12 AP CK 0002
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24(a), 27, 30, 32, 9
High Courts22 Dec 1978Dismissed
Anjan Trading Company Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1979) 44 STC 185
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 136
High Courts20 Dec 1978Allowed
P.V. Raghavulu and Co. Vs Commercial Tax Officer
Andhra Pradesh High Court · (1980) 45 STC 303
Central Sales Tax Act, 1956 — Section 15
High Courts20 Dec 1978Dismissed
The State of Andhra Pradesh Vs Pottimurthy Subbarao and Co.
Andhra Pradesh High Court · (1979) 44 STC 19
High Courts15 Dec 1978Dismissed
N. Swamynath and Another Vs B.N. Ramakrishna and Others
Andhra Pradesh High Court · (1978) 12 AP CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5)
High Courts15 Dec 1978
Pioneer Electronics Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1980) 45 STC 14
Andhra Pradesh General Sales Tax Act, 1957 — Section 20
High Courts13 Dec 1978Dismissed
State Representative Before Sales Tax Appellate Tribunal Vs Sanicons
Andhra Pradesh High Court · (1979) 2 AnWR 21 : (1980) 45 STC 234
High Courts13 Dec 1978
Venkateswara Stainless Steel Wire Industries, Hyderabad Vs Chief Controller of Imports and Exports, New Delhi
Andhra Pradesh High Court · (1988) 34 ELT 49
High Courts13 Dec 1978
The Public Prosecutor, High Court of A.P., Hyderabad Vs Anwar Kamal Khundemeri
Andhra Pradesh High Court · (1978) 12 AP CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 199, 199(2), 237Penal Code, 1860 (IPC) — Section 500
High Courts07 Dec 1978Allowed
Syed Jalal Vs The Presiding Officer, Labour Court A.P. Hyderabad and another
Andhra Pradesh High Court · (1978) 12 AP CK 0007
Industrial Disputes Act, 1947 — Section 15
High Courts05 Dec 1978
Godavari Bai Rathi and Another Vs The Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · AIR 1980 AP 25
High Courts28 Nov 1978
Commissioner of Wealth-tax Vs Smt. Azizunnissa Begum
Andhra Pradesh High Court · (1979) 119 ITR 376
Income Tax Act, 1961 — Section 129
High Courts24 Nov 1978
S. Seshadri and another Vs H.N. Narasihmadass
Andhra Pradesh High Court · (1978) 11 AP CK 0015
Arbitration Act, 1940 — Section 30, 37(5)Limitation Act, 1963 — Section 14
High Courts24 Nov 1978Dismissed
Anamolu Seshagiri Rao and Co. Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1980) 45 STC 388
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)(t)
High Courts24 Nov 1978Allowed
Employees'' State Insurance Corporation Vs M/s Sundaram Motors, Secunderabad and others
Andhra Pradesh High Court · (1978) 11 AP CK 0008
Constitution of India, 1950 — Article 14Employees State Insurance Act, 1948 — Section 18, 2, 2(5), 26(3), 28
High Courts21 Nov 1978Allowed
Koppala Ramulappalaswamy Vs Commissioner of Land Revenue, Government of A.P., Hyderabad and others
Andhra Pradesh High Court · (1978) 11 AP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts17 Nov 1978
R. Jagadeswara Rao Vs Premier Insurance Co., Kakinada and Another
Andhra Pradesh High Court · AIR 1979 AP 68 : (1979) 1 APLJ 69
Motor Vehicles Act, 1939 — Section 110