High Courts28 Nov 1978
Commissioner of Wealth-tax Vs Smt. Azizunnissa Begum
Andhra Pradesh High Court · (1979) 119 ITR 376
Income Tax Act, 1961 — Section 129
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1978
182 judgments · page 2 of 10
High Courts24 Nov 1978
S. Seshadri and another Vs H.N. Narasihmadass
Andhra Pradesh High Court · (1978) 11 AP CK 0015
Arbitration Act, 1940 — Section 30, 37(5)Limitation Act, 1963 — Section 14
High Courts24 Nov 1978Dismissed
Anamolu Seshagiri Rao and Co. Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1980) 45 STC 388
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)(t)
High Courts24 Nov 1978Allowed
Employees'' State Insurance Corporation Vs M/s Sundaram Motors, Secunderabad and others
Andhra Pradesh High Court · (1978) 11 AP CK 0008
Constitution of India, 1950 — Article 14Employees State Insurance Act, 1948 — Section 18, 2, 2(5), 26(3), 28
High Courts21 Nov 1978Allowed
Koppala Ramulappalaswamy Vs Commissioner of Land Revenue, Government of A.P., Hyderabad and others
Andhra Pradesh High Court · (1978) 11 AP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts17 Nov 1978
R. Jagadeswara Rao Vs Premier Insurance Co., Kakinada and Another
Andhra Pradesh High Court · AIR 1979 AP 68 : (1979) 1 APLJ 69
Motor Vehicles Act, 1939 — Section 110
High Courts17 Nov 1978Dismissed
Mereddi Chenna Reddy and others Vs State of A.P. and Others
Andhra Pradesh High Court · (1978) 11 AP CK 0007
Andhra Pradesh Village Police Act, 1974 — Section 2, 3Andhra Pradesh Watans (abolition) Act, 1978 — Section 1, 10, 2, 3, 3(1)Constitution of India, 1950 — Article 14, 16, 19, 19(1)(f), 309
High Courts16 Nov 1978
Rasia Begum Vs The Administrator, A.P. Wakf Board by its Secretary. Hyderadad
Andhra Pradesh High Court · (1978) 11 AP CK 0003
High Courts15 Nov 1978
Ponnolu Lakshmaiah and another Vs The State of A.P.
Andhra Pradesh High Court · (1978) 11 AP CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 133, 144, 297, 435, 439Essential Commodities Act, 1955 — Section 6CEvidence Act, 1872 — Section 24
High Courts14 Nov 1978
Khaja Abdul Khader Vs Mahabub Saheb and Others
Andhra Pradesh High Court · AIR 1979 AP 152 : (1979) 1 APLJ 93
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts13 Nov 1978Dismissed
Sangisetty Veerabhadra Rao Vs State of A.P. and others
Andhra Pradesh High Court · (1978) 11 AP CK 0006
Andhra Pradesh Excise Act, 1968 — Section 72Constitution of India, 1950 — Article 226
High Courts09 Nov 1978
Bonnareddipalli Seetharamamma Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (1978) 11 AP CK 0005
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 1, 1(3), 2(1), 3, 3(1)
High Courts08 Nov 1978
Uppalapati Venkata Ratnam Vs Meka Venkata Sravanthi Devi and others
Andhra Pradesh High Court · (1978) 11 AP CK 0004
High Courts07 Nov 1978Dismissed
Sohail and Co. Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1979) 43 STC 504
General Sales Tax Act, 1957 — Section 9(1)
High Courts03 Nov 1978Dismissed
Kutakamsetti Ramulu Vs Kotta Aleka Dasoji and others
Andhra Pradesh High Court · (1978) 11 AP CK 0001
High Courts27 Oct 1978
Eenadu Press Workers Union and Another Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1979) 1 LLJ 391
Industrial Disputes Act, 1947 — Section 10
High Courts26 Oct 1978
K. Dharmagopal Rao and Others Vs The Special Deputy Collector, Land Acquisition Unit, Nizamabad and Another
Andhra Pradesh High Court · AIR 1979 AP 161
Land Acquisition Act, 1894 — Section 12(2), 18, 18(2), 31(2)
High Courts17 Oct 1978
Bondla Ramalingam Vs Shiv Balasiddiah
Andhra Pradesh High Court · AIR 1979 AP 180
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Limitation Act, 1963 — Article 123
High Courts06 Oct 1978
Nandipati Tati Reddi Vs Syed Meera Hussaini and Others
Andhra Pradesh High Court · AIR 1979 AP 170
Civil Procedure Code Amendment Act, 1978 — Section 97(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59
High Courts06 Oct 1978
Chakrala Venkateswaralu Vs Golla Anjaiah (Died) L.R. Golla Kondiah
Andhra Pradesh High Court · AIR 1979 AP 162
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 22 Rule 10