High Courts17 Jan 1978
Commissioner of Income Tax Vs Nizam Sugar Factory Ltd.
Andhra Pradesh High Court · (1979) 116 ITR 188
Income Tax Act, 1961 — Section 36(1)(3)Income Tax Rules, 1962 — Rule 7, 7(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1978
182 judgments · page 10 of 10
High Courts17 Jan 1978
Ednasa Shipping Co. Ltd., Hong Kong Vs Board of Trustees of the Port of Visakhapatnam
Andhra Pradesh High Court · AIR 1978 AP 306
Major Port Trusts Act, 1963 — Section 116, 123, 131