High Courts22 Feb 1978
Commissioner of Income Tax Vs Nizam Sugar Factory Ltd. (No. 2)
Andhra Pradesh High Court · (1979) 116 ITR 706
Income Tax Act, 1961 — Section 256(1)Income Tax Rules, 1962 — Rule 7(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1978
182 judgments · page 8 of 10
High Courts22 Feb 1978
Suvarna Vs G.M. Achary
Andhra Pradesh High Court · AIR 1979 AP 169
Hindu Marriage Act, 1955 — Section 12(1)
High Courts21 Feb 1978
T. Narasiah Vs State Bank of India and Others
Andhra Pradesh High Court · (1978) 2 LLJ 173
High Courts17 Feb 1978
The Secretary, Anakapalli Agricultural Market Committee Vs Thammana Reddiyya Gari Somaraju and Co. and Others
Andhra Pradesh High Court · (1978) 1 APLJ 472 : (1978) CriLJ 1479
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 34(2)
High Courts17 Feb 1978
M. Sunder Reddy and Others Vs The State
Andhra Pradesh High Court · (1979) CriLJ 65
Rice Milling Industry (Regulation) Act, 1958 — Section 15
High Courts17 Feb 1978
P.T.S. Saibaba and Another Vs P. Mangatayaru and Another
Andhra Pradesh High Court · (1978) CriLJ 1362
Criminal Procedure Code, 1973 (CrPC) — Section 177, 7Dowry Prohibition Act, 1961 — Section 3, 4, 6
High Courts16 Feb 1978
Produce Commercial Syndicate Vs The state of A.P.
Andhra Pradesh High Court · (1978) 42 STC 215
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4A), 19(3)(a)
High Courts14 Feb 1978
Yelavarti Anasuyamma Vs Chennupati Raghavamma
Andhra Pradesh High Court · AIR 1978 AP 406
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13Limitation Act, 1963 — Article 123
High Courts13 Feb 1978
C. Bollayya and Another Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1978 AP 297
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 11, 67
High Courts10 Feb 1978
Commissioner of Income Tax Vs Trustee of H.E.H. The Nizam''s Supplemental Religious Endowment Trust
Andhra Pradesh High Court · (1981) 127 ITR 378
Income Tax Act, 1961 — Section 11, 11(1), 11(2)Income Tax Rules, 1962 — Rule 17
High Courts10 Feb 1978
The Hyderabad Vanaspathi Ltd. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1978) CriLJ 1824
Electricity (Supply) Act, 1948 — Section 44Electricity Act, 2003 — Section 39, 50Penal Code, 1860 (IPC) — Section 34, 379
High Courts10 Feb 1978
Raichander Monhanlal Vs Permanand Sanghi and Others
Andhra Pradesh High Court · AIR 1978 AP 349
Andhra Pradesh Civil Courts Act, 1972 — Section 20, 3(1)Civil Procedure Code, 1908 (CPC) — Section 21
High Courts09 Feb 1978
Satyanarayama Publishing House Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1979) 1 TAXMAN 27
Income Tax Act, 1961 — Section 256(1), 80QQ, 80QQ(3)
High Courts09 Feb 1978
Trustees of H.E.H. The Nizam''s Sahebzadas of Sarf-E-Khas Trust Vs Commissioner of Wealth-tax
Andhra Pradesh High Court · (1981) 127 ITR 694
Wealth Tax Act, 1957 — Section 5(1)
High Courts09 Feb 1978
Satyanarayana Publishing House Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1979) 118 ITR 519
Income Tax Act, 1961 — Section 80QQ
High Courts08 Feb 1978
Ashifaquddin and Others Vs Mohd. Azizuddin and Others
Andhra Pradesh High Court · AIR 1978 AP 354 : (1978) 1 APLJ 432
Code Of Civil Procedure, 1908 — Section 1(3), 1(4), 1(3)(b), 4, 9, 24, 36, 37, 38, 39, 40, 41, 42, 43Government Of India Act, 1935 — Section 91, 92Scheduled Districts Act, 1874 — Section 3, 4, 5, 6
High Courts06 Feb 1978
The State of A.P. Vs Lalitha Oil Mills and Others
Andhra Pradesh High Court · (1978) 2 APLJ 22 : (1978) 42 STC 169
Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 256
High Courts03 Feb 1978Allowed
Etikoppaka Co-Operative Agricultural Society Ltd. and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1979) CENCUS 374 : (1979) 4 ELT 533
Central Excise Rules, 1944 — Rule 5, 8Central Excises and Salt Act, 1944 — Section 35, 5
High Courts03 Feb 1978
Income Tax Appellate Tribunal, Hyderabad Bench "A" Vs Estate of Late Nuli Lakshminarayana
Andhra Pradesh High Court · (1979) 116 ITR 739
Estate Duty Act, 1953 — Section 34(1)Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts02 Feb 1978
Commissioner of Wealth-tax Vs Trustees of H.E.H. the Nizam''s Miscellaneous Trust
Andhra Pradesh High Court · (1980) 126 ITR 233
Wealth Tax Act, 1957 — Section 21(1), 21(4)