High Courts21 Apr 1978
S.P. Goenka Vs The District Collector Giddapah and Others
Andhra Pradesh High Court · AIR 1979 AP 22
Mineral Concession Rules, 1960 — Rule 24(3), 54, 55(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1978
182 judgments · page 6 of 10
High Courts20 Apr 1978Dismissed
Voluntary Liquidator, Linsen Finance and Trading Co. (P.) Ltd. Vs Aknar Dawood Ali Kassam Nathoo and Others
Andhra Pradesh High Court · (1982) 52 CompCas 503
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 428, 458A, 470, 477, 478
High Courts14 Apr 1978
Ahmed Abdul Qadeer Vs Raffat Banu
Andhra Pradesh High Court · AIR 1978 AP 417 : (1978) 2 APLJ 31
Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts13 Apr 1978Dismissed
Keesara Yogananda Sarma Vs Union of India (UOI)
Andhra Pradesh High Court · (1980) 6 ELT 612
Central Excise Rules, 1944 — Rule 140, 152, 153, 154, 155
High Courts12 Apr 1978
P. Bhanumathi and Another Vs Smt. Premalatha and Others
Andhra Pradesh High Court · (1979) CriLJ 257
Criminal Procedure Code, 1973 (CrPC) — Section 469, 473, 482
High Courts03 Apr 1978
S. Johny Saheb and Others Vs Ademma and Others
Andhra Pradesh High Court · AIR 1978 AP 447
Motor Vehicles Act, 1939 — Section 110
High Courts02 Apr 1978
Chekka Venkata Suryanarayana Murthy Vs Appana Veerraju and Another
Andhra Pradesh High Court · AIR 1980 AP 32
Limitation Act, 1963 — Article 55
High Courts31 Mar 1978Allowed
Jay Engineering Works Ltd. Vs Government of India, Ministry of Finance (Department of Revenue and Insurance) and Others
Andhra Pradesh High Court · (1979) 4 ELT 307
Central Excise Rules, 1944 — Rule 10, 10A, 56, 56A, 56A(2)Central Excises and Salt Act, 1944 — Section 37Finance Act, 1951 — Section 6(2), 7(2)
High Courts31 Mar 1978
Posani Ramachandraiah Vs Daggupati Seshamma
Andhra Pradesh High Court · AIR 1978 AP 342 : (1978) 2 APLJ 1
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Article 136
High Courts31 Mar 1978
J.P. Mohana Rao, Adv. Vs Arava (Arava) Joshuva Panchalaiah
Andhra Pradesh High Court · AIR 1978 AP 345
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(2)Limitation Act, 1963 — Article 125, 17(1)
High Courts30 Mar 1978
Somasundarshan Goud Vs The District Collector, Hyderabad and Another
Andhra Pradesh High Court · AIR 1978 AP 420
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Revenue Recovery Act, 1890 — Section 3, 3(2), 4, 5
High Courts30 Mar 1978
Kanyakaparameswari Varthaka Sangham Vs Commissioner of Endowments, Andhra Pradesh, Hydrabad and Others
Andhra Pradesh High Court · AIR 1979 AP 173
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 2(3), 2(4), 77, 78Andhra Pradesh General Clauses Act, 1891 — Section 3(22)
High Courts29 Mar 1978
Afzal Bee Vs The Special Deputy Collector and Others
Andhra Pradesh High Court · AIR 1978 AP 463 : (1978) 1 ALT 449
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 29, 30
High Courts24 Mar 1978
For Eastern Stemship Co., Kakinada Vs Kokia Trading Co. Ltd. and Others
Andhra Pradesh High Court · AIR 1978 AP 433
Carriage of Goods by Sea Act, 1925 — Article 3, 2, 4Civil Procedure Code, 1908 (CPC) — Section 20Limitation Act, 1963 — Article 10, 10
High Courts22 Mar 1978
The Food Inspector, Anakapalli Municipality Vs Kapusetti Polipilli
Andhra Pradesh High Court · (1978) CriLJ 1353
Prevention of Food Adulteration (Extension To Kohima And Mokokchung Districts) Repeal Act, 2002 — Section 2Prevention of Food Adulteration Act, 1954 — Section 11, 16
High Courts21 Mar 1978Dismissed
The Firm of Sha Perachand Nopaji, by Managing Partner Sha Ratan Chand and Others Vs The Firm of M.G. Brothers Lorry Service and Another
Andhra Pradesh High Court · (1978) 03 AP CK 0022
Andhra Pradesh General Sales Tax Rules, 1957 — Rule 45(4)Carriers Act, 1865 — Section 8Contract Act, 1872 — Section 186
High Courts17 Mar 1978
P. Varahalamma Vs Repeti Ramanna and Others
Andhra Pradesh High Court · AIR 1979 AP 25
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3(1), 4(2)
High Courts15 Mar 1978
Lakshminarayan Vs Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1979) 117 ITR 628
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 2(45), 212(3A), 217(1A), 5(1), 64(1)
High Courts09 Mar 1978
Sikhari Lakshmaiah and Others Vs Sikhari Peddamallaiah (Died) and Others
Andhra Pradesh High Court · AIR 1979 AP 275
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49
High Courts09 Mar 1978
Yeduruparthi Kamakshamma Vs T. Taranadh and others.
Andhra Pradesh High Court · (1978) 03 AP CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 144, 244, 245, 245(2)