Nizam Sugar Factory Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1979) 120 ITR 527
COURT ARCHIVE
182 judgments · page 5 of 10
Andhra Pradesh High Court · (1979) 120 ITR 527
Andhra Pradesh High Court · (1978) 7 CTR 326
Andhra Pradesh High Court · AIR 1979 AP 48
Andhra Pradesh High Court · AIR 1979 AP 30
Andhra Pradesh High Court · AIR 1979 AP 28
Andhra Pradesh High Court · AIR 1979 AP 18 : (1979) 1 AnWR 65
Andhra Pradesh High Court · AIR 1979 AP 6 : (1987) 2 ALT 339
Andhra Pradesh High Court · (1979) CENCUS 255 : (1979) 4 ELT 402
Andhra Pradesh High Court · (1981) 129 ITR 796
Andhra Pradesh High Court · (1979) 2 AnWR 357 : (1978) CriLJ 1475
Andhra Pradesh High Court · AIR 1979 AP 19
Andhra Pradesh High Court · (1979) CriLJ 258
Andhra Pradesh High Court · AIR 1979 AP 21
Andhra Pradesh High Court · (1979) 120 ITR 512
Andhra Pradesh High Court · AIR 1979 AP 8
Andhra Pradesh High Court · AIR 1978 AP 464
Andhra Pradesh High Court · AIR 1979 AP 11
Andhra Pradesh High Court · (1979) 10 CTR 1
Andhra Pradesh High Court · (1979) 120 ITR 185
Andhra Pradesh High Court · AIR 1978 AP 442