High Courts08 Mar 1978
V. Narayana Vs S. Babu Rao and Others
Andhra Pradesh High Court · AIR 1978 AP 437
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1978
182 judgments · page 7 of 10
High Courts08 Mar 1978
Chapalamedugu Bollayya and Another Vs The State of A.P. and Another
Andhra Pradesh High Court · (1978) CriLJ 1347
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 167, 173, 190Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts08 Mar 1978
Garikipati Ramayya Vs Araza Biksham and Another
Andhra Pradesh High Court · AIR 1979 AP 31
High Courts07 Mar 1978Dismissed
McDowell and Co. Limited Vs The Secretary to Government, Revenue (Commercial Taxes) Department and Another
Andhra Pradesh High Court · (1978) 42 STC 276
High Courts07 Mar 1978Dismissed
Sree Lakshmi Narayana Jewellers and Others Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (1978) 2 APLJ 17 : (1979) 43 STC 115
Constitution of India, 1950 — Article 226
High Courts06 Mar 1978
Qayyum Khan Vs Noorunnisa Begum and Another
Andhra Pradesh High Court · (1978) CriLJ 1476
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts03 Mar 1978
Paleti Sivaramakrishnaiah Vs Executive Engineer, N.C. Canals Sathenapalli and Another
Andhra Pradesh High Court · AIR 1978 AP 389
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, 80
High Courts03 Mar 1978
A.K. Joshi Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1979) CriLJ 63
Criminal Procedure Code, 1973 (CrPC) — Section 323, 325, 46Penal Code, 1860 (IPC) — Section 419, 420, 467
High Courts02 Mar 1978
Addl. Commissioner of Income Tax Vs K. Ramabrahmam and Sons (P.) Ltd.
Andhra Pradesh High Court · (1978) 115 ITR 369
Income Tax Act, 1961 — Section 195(1), 2(14)
High Courts28 Feb 1978
BHARAT HEAVY PLATE and VESSELS LTD. Vs ADDL. COMMISSIONER OF Income Tax, A. P.
Andhra Pradesh High Court · (1979) 9 CTR 4 : (1979) 119 ITR 986
Income Tax Act, 1961 — Section 160, 163, 42, 9
High Courts27 Feb 1978
COMMISSIONER OF INCOME TAX Vs G. R. MUKUNDAS MALANI and SONS.
Andhra Pradesh High Court · (1979) 8 CTR 96
High Courts27 Feb 1978
Addl. Commissioner of Income Tax Vs N.V. Ganapathi Rao (by LRs.)
Andhra Pradesh High Court · (1978) 115 ITR 277
Income Tax Act, 1961 — Section 147, 153, 271(1), 275
High Courts27 Feb 1978
J. D. ITALIA Vs CONTROLLER OF ESTATE DUTY.
Andhra Pradesh High Court · (1978) 7 CTR 220(2)
Estate Duty Act, 1953 — Section 36, 44
High Courts24 Feb 1978
Chemanthula Appalakonda and Others Vs Chamunthula Chittemma
Andhra Pradesh High Court · AIR 1979 AP 45
Limitation Act, 1908 — Article 128, 129
High Courts24 Feb 1978
Y. Yadaiah Vs B. Balapershad
Andhra Pradesh High Court · AIR 1978 AP 395
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7
High Courts24 Feb 1978
Commissioner of Income Tax Vs Agro Insecticides and Allied Industries
Andhra Pradesh High Court · (1981) 127 ITR 796
Income Tax Act, 1961 — Section 34, 80J
High Courts24 Feb 1978
Commissioner of Income Tax Vs Gangappa Cables Ltd.
Andhra Pradesh High Court · (1979) 116 ITR 778
Income Tax Act, 1961 — Section 254, 80J(1)
High Courts24 Feb 1978
Commissioner of Income Tax Vs M. Krishna Rao
Andhra Pradesh High Court · (1979) 120 ITR 101
Income Tax Act, 1961 — Section 256(1)
High Courts23 Feb 1978
P. Satyanarayana Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1979) 116 ITR 803
Income Tax Act, 1961 — Section 28
High Courts22 Feb 1978
T. Leelavathamma Vs The Regional Transport Officer, Nellore
Andhra Pradesh High Court · AIR 1978 AP 382
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 60