High Courts30 Dec 2015Disposed Off
Ch. Laxman Rao Vs Dist Cooperative Central Bank
Andhra Pradesh High Court · (2017) 1 AndhLD 335
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 1 of 38
High Courts28 Dec 2015Allowed
Kamireddy Sumathi and Others Vs C. Mallikarjuna Reddy and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0007
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 58, Order 21 Rule 64, Order 21 Rule 89, Order 21 Rule 92
High Courts23 Dec 2015
Vinjamuri Rajagopala Chary and Others Vs Principal Secretary, Revenue Department, Hyderabad and Others
Andhra Pradesh High Court · (2016) 2 ALD 236 : (2016) 1 ALT 550
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 5(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 - Section 43, 44, 45, 46, 87Andhra Pradesh Land Encroachment Act, 1905 - Section 6
High Courts22 Dec 2015Disposed Off
T. Purushotham Rao and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2016) 2 ALD 457
Andhra Pradesh Land Encroachment Act, 1905 - Section 10, 10(1), 3(1), 7Constitution of India, 1950 - Article 226, 309, 310, 311
High Courts22 Dec 2015Dismissed
Nawajish Sultan Ali Virani Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0009
Constitution of India, 1950 - Article 213(2)(a), 22General Clauses Act, 1897 - Section 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 10, 11(1), 12(1), 15, 15(2)
High Courts22 Dec 2015
M. Viswanathan Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 458 : (2016) 1 ALT 617 : (2016) 1 ALT(Cri) 301
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 10, 11(1), 12, 13, 2(a)Arms Act, 1959 - Section 25(1B), 27, 30Biological Diversity Act, 2002 - Section 55(2), 58
High Courts18 Dec 2015
Bande Siva Shankara Srinivasa Prasad Vs Ravi Surya Prakash Babu and Others
Andhra Pradesh High Court · (2016) 2 ALD 1 : (2016) 2 ALT 248 : (2016) 2 CTC 481
Evidence Act, 1872 - Section 45, 73
High Courts18 Dec 2015Allowed
V. Nirmala Vs Andhra Pradesh Cooperative Oilseeds Growers, Federation Limited and Others
Andhra Pradesh High Court · (2016) 2 ALT 112
High Courts17 Dec 2015Disposed Off
Sri Balaji Dal Producers and Others Vs The Director of Agricultural Market Committee, Hyderabad and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0015
High Courts17 Dec 2015Disposed Off
Noble Import Private Limited Vs Union of India, Ministry of Finance (Department of Revenue) and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0005
Constitution of India, 1950 - Article 141, 142, 142(1), 226Customs Act, 1962 - Section 128, 17(1), 18, 25(1)
High Courts16 Dec 2015
Yoginder Garg and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 160, 161, 162Penal Code, 1860 (IPC) - Section 120B, 406, 420, 477A, 506
High Courts15 Dec 2015Allowed
Oil Palm Developers & Processors Association and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0006
Andhra Pradesh Oil Palm (Regulation of Production and Processing) Act, 1993 - Section 10, 11, 11(1), 11(2), 12Constitution of India, 1950 - Article 14, 15, 16, 19, 19(1)(g)
High Courts14 Dec 2015Dismissed
P. Rajini Vs P. Narasamma and Others
Andhra Pradesh High Court · (2016) 1 ALT 651
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 6 Rule 17
High Courts11 Dec 2015
Datti Kameswari Vs Singam Rao Sarath Chandra and Others
Andhra Pradesh High Court · (2016) 2 ALD 31 : (2016) 1 ALT 700
Andhra Pradesh Buildings (lease, Rent And Eviction) Control Act, 1960 - Section 4(1)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 22, 61, 62, 63, 64
High Courts11 Dec 2015Dismissed
K.S. Brahmananda Rao Vs State Bank of India and Others
Andhra Pradesh High Court · (2016) 2 ALT 76
Criminal Procedure Code, 1973 (CrPC) - Section 161, 465
High Courts10 Dec 2015Partly Allowed
G.V. Mohan and Others Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0017
Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(5), 11(4), 15(2), 19, 21
High Courts10 Dec 2015Dismissed
Konala Saheb Reddy Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0004
Andhra Pradesh Co-operative Societies Act, 1964 - Section 30, 30(xiv), 50, 51, 52
High Courts08 Dec 2015Dismissed
K. Madhava Reddy Vs The Vice Chairman & Housing Commissioner, Andhra Pradesh Housing Board and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0016
Administrative Tribunals Act, 1985 - Section 15, 15(2), 15(3), 19Constitution of India, 1950 - Article 226, 371-DGeneral Clauses Act, 1897 - Section 3, 3(31), 8
High Courts07 Dec 2015Allowed
Chinni Appa Rao and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0002
Constitution of India, 1950 - Article 14, 341Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 482Penal Code, 1860 (IPC) - Section 149, 323, 34, 341, 342
High Courts04 Dec 2015Dismissed
Felguera Gruas India Private Ltd. Vs R.V.R. Projects Private Ltd.
Andhra Pradesh High Court · (2016) 2 ALD 518 : (2016) 1 ALT 91 : (2016) 1 ARBLR 471
Arbitration and Conciliation Act, 1996 - Section 2(e), 21, 31(1)(a), 34, 37Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39