High Courts01 Dec 2015Partly Allowed
P. Jaya Prakash Rao Vs The State
Andhra Pradesh High Court · (2015) 12 AP CK 0001
Land Acquisition Act, 1894 - Section 18, 23(1), 4
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 2 of 38
High Courts27 Nov 2015
Raisunna Begum and Others Vs Premsukhai Jain and Others
Andhra Pradesh High Court · (2016) 1 ALD 749 : (2016) 1 ALT 424 : (2016) 1 RCR(Rent) 192
Constitution of India, 1950 - Article 12, 300-ALand Acquisition Act, 1894 - Section 3(b), 4(1)Transfer of Property Act, 1882 - Section 108
High Courts27 Nov 2015Disposed Off
K. Sri Venkateshwara Rao and Others Vs Principal Secretary Revenue (Excise-III) Department and Others
Andhra Pradesh High Court · (2016) 2 ALD 306
Andhra Pradesh Excise Act, 1968 - Section 16, 17, 18, 21, 22
High Courts27 Nov 2015
T.R. Jewellery and Others Vs State Bank of India and Others
Andhra Pradesh High Court · (2016) 2 ALD 164 : (2016) 2 ALT 226
Criminal Procedure Code, 1973 (CrPC) - Section 12, 17, 20, 22, 3Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 29Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(8), 14, 14(1)
High Courts25 Nov 2015Dismissed
V. Vishnu Murthy Vs The State of Telangana and Others
Andhra Pradesh High Court · (2016) 2 ALT 119
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 12(3)
High Courts25 Nov 2015Dismissed
S.S. Rao Vs The Depot Manager, A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0002
Constitution of India, 1950 - Article 226
High Courts24 Nov 2015Disposed Off
Katta Andamma Vs Joint Collector, Warangal District
Andhra Pradesh High Court · (2017) 2 ALT 313
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 5(5)Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 - Rule 21Constitution of India, 1950 - Article 226
High Courts23 Nov 2015Dismissed
V. Geetha Vs Bandarupalli Narayana Rao and Others
Andhra Pradesh High Court · (2016) 2 ALD 98
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 11 Rule 15, Order 13 Rule 1
High Courts23 Nov 2015Allowed
Medidhi Chakra Veni Vs Kamisetti Venkata Ramanam and Others
Andhra Pradesh High Court · (2016) 2 ALD 155 : (2016) 1 ALT 677
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 107, 107(d), 115
High Courts23 Nov 2015Allowed
Satti Venkateswara Reddy Vs Mallidi Venkata Reddy
Andhra Pradesh High Court · (2016) AIR (AP) 24
Registration Act, 1908 - Section 17, 17(1)(c)Transfer of Property Act, 1882 - Section 58(f), 59
High Courts19 Nov 2015Disposed Off
Mohd. Sayeed Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 272
High Courts19 Nov 2015Allowed
Rambha Lakshmana Rao and Others Vs The State of A.P.
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 203
Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 221, 221(1), 221(2), 300Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts18 Nov 2015Dismissed
Union of India Vs Guduru Raja Surya Praveen
Andhra Pradesh High Court · (2017) 1 AndhLD 596
High Courts18 Nov 2015Dismissed
The Union of India Ministry of Personnel and Others Vs Guduru Raja Surya Praveen and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0003
Constitution of India, 1950 - Article 14, 16
High Courts16 Nov 2015Dismissed
Hindustan Ispat Private Limited Vs The Commercial Tax Officer, Jubilee Hills, Hyderabad and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0008
Andhra Pradesh Value Added Tax Act, 2005 - Section 13, 21, 31(1)Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 96(3)Constitution of India, 1950 - Article 132, 132(1), 133, 133(1), 136
High Courts16 Nov 2015Dismissed
Mukesh Kumar and Others Vs The Debts Recovery Tribunal and Others
Andhra Pradesh High Court · (2016) 1 ALT 494 : (2016) 134 SCL 61
Constitution of India, 1950 - Article 12, 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 3(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(13), 13(4), 17, 17(1)
High Courts16 Nov 2015Allowed
Gandreddi Rajarajeswari Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0001
High Courts13 Nov 2015Disposed Off
Pulagam Ratnavathi Vs Rashtriya Ispat Nigam Ltd.
Andhra Pradesh High Court · (2017) 1 AndhLD 589
High Courts13 Nov 2015Allowed
Dr. Ambedkar Global Law Institute and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 2 ALD 539 : (2015) 6 ALT 727
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 - Section 15, 3, 5, 6, 9Constitution of India, 1950 - Article 15
High Courts13 Nov 2015Dismissed
Mendu Sathi Reddy and Others Vs Mendu Madhusudan Reddy
Andhra Pradesh High Court · (2016) 2 ALD 37
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 151Constitution of India, 1950 - Article 227