COURT ARCHIVE

Andhra Pradesh High Court judgments, 2015

754 judgments · page 3 of 38

High Courts13 Nov 2015Disposed Off

Amarender Kumar Sandra and Others Vs Rajiv Gandhi University of Knowledge Technologies and Others

Andhra Pradesh High Court · (2015) 11 AP CK 0007

Constitution of India, 1950 - Article 14, 16, 226University Grants Commission Act, 1956 - Section 3(1), 3(3), 5

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High Courts12 Nov 2015Allowed

Konakalla Suresh and Others Vs The State of Telangana and Others

Andhra Pradesh High Court · (2016) 1 ALT(Cri) 252

Arms Act, 1959 - Section 19(f)Constitution of India, 1950 - Article 20, 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 188, 209, 218, 220, 221(1)

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High Courts06 Nov 2015

K. Rawindra Reddy Vs The State of A.P. and Others

Andhra Pradesh High Court · (2015) 11 AP CK 0010

Criminal Procedure Code, 1973 (CrPC) - Section 251, 278, 311, 313, 91(1)(2)Evidence Act, 1872 - Section 60, 64, 91Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts04 Nov 2015Partly Allowed

A. Sai Siva Jyothi and Others Vs The State of Telangana and Others

Andhra Pradesh High Court · (2016) 1 ALT(Cri) 258 : (2016) 1 CCR 152

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Partnership Act, 1932 - Section 25

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High Courts30 Oct 2015Allowed

Kosaraju Balaji Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 10 AP CK 0013

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 10(2), 3, 3(4), 4, 4(1)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Limitation Act, 1963 - Section 12, 13, 14, 15, 16

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High Courts30 Oct 2015Allowed

Akula Sangappa Vs Bandam Siddappa and Others

Andhra Pradesh High Court · (2016) 1 ALT 368

Civil Procedure Code, 1908 (CPC) - Section 100Penal Code, 1860 (IPC) - Section 193, 324, 341, 342, 384Registration Act, 1908 - Section 17

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High Courts29 Oct 2015Allowed

Voltas Limited Vs B. Srihari and Others

Andhra Pradesh High Court · (2015) 6 ALT 304

Employees State Insurance Act, 1948 - Section 2(9)(ii), 2(f)Industrial Disputes Act, 1947 - Section 10, 10(1), 33-C, 33C(2), 33-C(2)

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High Courts28 Oct 2015Allowed

A. Ravinder Reddy and Others Vs Telangana State Road Transport Corporation and Others

Andhra Pradesh High Court · (2015) 10 AP CK 0026

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High Courts27 Oct 2015Dismissed

Kiran Bansal Vs T. Chandra Kala and Others

Andhra Pradesh High Court · (2016) 1 ALD 24 : (2015) 6 ALT 670

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 65, 65(a), 65(c), 66

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High Courts27 Oct 2015

The Indur District Cooperative Marketing Society Ltd. Vs Microplex (India), Hyderabad and Others

Andhra Pradesh High Court · (2015) 10 AP CK 0006

Arbitration and Conciliation Act, 1996 - Section 65, 66, 67, 68, 69Constitution of India, 1950 - Article 226Micro, Small and Medium Enterprises Development Act, 2006 - Section 15, 16, 17, 18, 18(2)

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High Courts26 Oct 2015Allowed

Hameeda Begum Vs State of Telangana and Others

Andhra Pradesh High Court · (2016) 1 ALD(Cri) 214

Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 2(g), 3, 8Criminal Procedure Code, 1973 (CrPC) - Section 41(a)Penal Code, 1860 (IPC) - Section 302

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High Courts14 Oct 2015Dismissed

The Manager, Singareni Collieries Co. Ltd. and Others Vs Arkati Gattu Mallu and Others

Andhra Pradesh High Court · (2016) 2 ALD 525 : (2016) 1 LLJ 199

Criminal Procedure Code, 1973 (CrPC) - Section 174Workmens Compensation Act, 1923 - Section 22, 3, 3(1), 30

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High Courts14 Oct 2015Dismissed

The United India Insurance Co. Ltd. Vs Khaleel Khan and Others

Andhra Pradesh High Court · (2016) 2 ALD 85 : (2016) 1 LLJ 187

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5Evidence Act, 1872 - Section 106, 149Motor Vehicles Act, 1988 - Section 147, 147(1)

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High Courts14 Oct 2015Dismissed

Saber Vs Rafiunnisa Begum

Andhra Pradesh High Court · (2015) 10 AP CK 0007

Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 116Transfer of Property Act, 1882 - Section 106

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High Courts14 Oct 2015

Tangirala Ramana Reddy Vs M. Srinivasa Rao and Others

Andhra Pradesh High Court · (2016) 1 ALD 547

Contempt of Courts Act, 1971 - Section 2(b)Criminal Procedure Code, 1973 (CrPC) - Section 41(a)Essential Commodities Act, 1955 - Section 6-A

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High Courts13 Oct 2015Allowed

Dundoo Ravi Kumar Vs The Special Court under the A.P. Land Grabbing (Prohibition) Act and Others

Andhra Pradesh High Court · (2016) 2 ALT 330

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 - Section 17A, 17-ACivil Procedure Code, 1908 (CPC) - Order 43 Rule 1(w), Order 47 Rule 1, Order 47 Rule 47, Order 47 Rule 5, Order 47 Rule 7Constitution of India, 1950 - Article 136, 141, 226, 371-D

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High Courts13 Oct 2015Dismissed

Samson Arthur Vs Quinn Logistic India Pvt. Ltd. and Others

Andhra Pradesh High Court · (2016) 194 CompCas 100

Civil Procedure Code, 1908 (CPC) - Section 4Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(1)(b), 195(1)(b)(i), 320, 320(1)Penal Code, 1860 (IPC) - Section 120-B, 191, 192, 193, 194

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High Courts13 Oct 2015Disposed Off