High Courts31 Dec 2002Dismissed
Chaitanyabala Vs Kalika Joshi and Another
Andhra Pradesh High Court · (2003) 2 ALD 795 : (2003) 3 ALT 493
Evidence Act, 1872 — Section 11
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 1 of 69
High Courts31 Dec 2002
S. Durga Prasad Vs S. Raja Ramani @ Arumilli Roja Ramani
Andhra Pradesh High Court · (2003) 2 ALD 580 : (2003) 1 ALT 332
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 21, 21A
High Courts31 Dec 2002
Padmanabha Traders Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2002) 12 AP CK 0071
High Courts31 Dec 2002Allowed
V. Goutham Rao Vs Revenue Divisional Officer and Another
Andhra Pradesh High Court · (2003) 1 ALD 681 : (2003) 1 ALT 615 : (2003) 1 APLJ 301
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 8(1), 8(2)
High Courts31 Dec 2002Dismissed
G. Ravindranatha Reddy Vs Mareddi Ramachandra Reddy @ Chandrudu and Others
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 808
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 148, 302, 307, 326, 427
High Courts31 Dec 2002
M.A. Kareem Vs Ahmed Ali and Others
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 330 : (2003) 1 ALT(Cri) 323
High Courts31 Dec 2002Dismissed
Ushasri Agro Agencies (Chit Funds) Vs Giridhar Auto Finance (P) Limited and Others
Andhra Pradesh High Court · (2003) 2 ALD 370 : (2003) 1 AnWR 287 : (2003) 2 BC 329
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(4)
High Courts31 Dec 2002Dismissed
Muppidi Dora Reddy Vs Bollareddy Ramakrishna Reddy and Others
Andhra Pradesh High Court · AIR 2003 AP 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 102, Order 21 Rule 64, Order 21 Rule 96, Order 21 Rule 98Transfer of Property Act, 1882 — Section 52
High Courts27 Dec 2002Dismissed
The Public Prosuector, High Court of A.P. Vs Tatikayala Veeranna
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 283 : (2003) 1 ALT(Cri) 337
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 482, 57
High Courts27 Dec 2002Allowed
M. Raj Kumar Vs Shriram Chits Ltd. and Others
Andhra Pradesh High Court · (2003) 1 ALT 751
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 3(3), Order 37 Rule 3(4)
High Courts27 Dec 2002Allowed
Secretary to Government of India, Ministry of Labour and Another Vs Registrar, Central Administrative Tribunal and Another
Andhra Pradesh High Court · (2003) 1 ALD 773 : (2003) 2 ALT 190
Central Civil Services (Pension) Rules, 1972 — Rule 30, 30(2)Labour Officers (Central Pool) Recruitment and Conditions of Service Rules, 1951 — Rule 8(2)
High Courts27 Dec 2002
M. John David Vs NTR University of Health Sciences and Others
Andhra Pradesh High Court · (2003) 1 ALD 622
High Courts27 Dec 2002Allowed
M.A. Salam Vs Principal Secretary to Government of A.P., Backward Classes Welfare Department and Others
Andhra Pradesh High Court · (2003) 1 ALD 699
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 5
High Courts27 Dec 2002Dismissed
L.K. Phanesh Babu and Another Vs Mohd. Akbar and Another
Andhra Pradesh High Court · (2003) 1 ALD 778
Civil Procedure Code, 1908 (CPC) — Section 24, 4
High Courts27 Dec 2002Allowed
Ch. Sanjeeva Reddy Vs Senior Civil Judge and Another
Andhra Pradesh High Court · (2003) 6 ALT 559
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 41 Rule 1, Order 41 Rule 2Constitution of India, 1950 — Article 227, 227(1)
High Courts27 Dec 2002
Addala Lakshmi Vs Smt. G. Subhadramma
Andhra Pradesh High Court · (2004) 1 ACC 363
Employees Compensation Act, 1923 — Section 19, 3, 4AMotor Vehicles Act, 1988 — Section 140, 142, 143, 147, 158
High Courts27 Dec 2002Dismissed
Rajendra Pratap Bhanj Deo Vs Regu Mahesh @ Regu Maheswar Rao and Another
Andhra Pradesh High Court · (2003) 2 ALD 304
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 100(1), 81(1), 83, 83(1)
High Courts27 Dec 2002Dismissed
U.N. Satyanarayana Vs U. Sharada and Another
Andhra Pradesh High Court · (2003) 2 ALD 387 : (2003) 6 ALT 823
Hindu Marriage Act, 1955 — Section 13(1)
High Courts26 Dec 2002Allowed
Andhra Evangelical Luthern Church and Others Vs B. Syamsundar and Others
Andhra Pradesh High Court · (2003) 2 ALD 191
Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 23
High Courts26 Dec 2002Dismissed
Meka Rajyalakshmi Tayaramma Vs State of A.P. and Another
Andhra Pradesh High Court · (2003) 1 ALD 665 : (2003) 2 ALT 147
Land Acquisition Act, 1894 — Section 4