High Courts20 Dec 2002
T. Srinivasulu and Others Vs Senior Divisional Manager, LIC of India and Another
Andhra Pradesh High Court · (2003) 1 ALD 860 : (2003) 97 FLR 741
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 3 of 69
High Courts20 Dec 2002Allowed
Hotel Flora Vs Employees State Insurance Corporation
Andhra Pradesh High Court · (2003) 6 ALD 494
Employees State Insurance Act, 1948 — Section 2(12), 82(2)
High Courts20 Dec 2002Allowed
Immandi Satyavathi and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 407 : (2003) 1 ALT(Cri) 366 : (2003) 1 APLJ 311 : (2003) 2 DMC 51
Criminal Procedure Code, 1973 (CrPC) — Section 408(2), 482Penal Code, 1860 (IPC) — Section 307, 34, 498A
High Courts20 Dec 2002
Kunchala Subrahmanyam Vs The State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 287 : (2003) 1 ALT(Cri) 156
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 482Penal Code, 1860 (IPC) — Section 307
High Courts20 Dec 2002
Bontu Venkata Rao and Another Vs Kalla Venkataramana and Another
Andhra Pradesh High Court · (2005) ACJ 77 : (2003) 3 ALD 314 : (2003) 2 ALT 572 : (2003) 1 AnWR 376
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162
High Courts20 Dec 2002
Perambaduru Murali Krishna and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 1 ALD 597 : (2003) 1 ALT 127
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts19 Dec 2002Dismissed
M.A. Ghani Vs P. Rami Reddy
Andhra Pradesh High Court · (2003) 2 ALD 801 : (2003) 3 ALT 120
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts19 Dec 2002Allowed
A. Bhaskar and Others Vs State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 411 : (2003) 2 ALT 125
Andhra Pradesh Gaming Act, 1974 — Section 12, 4, 9Criminal Procedure Code, 1973 (CrPC) — Section 251, 397, 401
High Courts19 Dec 2002Dismissed
K. Venkataramudu Vs The State of A.P.
Andhra Pradesh High Court · (2003) 1 ALT(Cri) 139
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts19 Dec 2002Dismissed
Udarapu Chandrasekhar and Others Vs The State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 301 : (2003) 1 ALT(Cri) 549
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 155(2), 156(1), 379, 406, 482
High Courts19 Dec 2002Dismissed
Moparthy Surayya Vs Nimmagadda Seetharamaiah and Another
Andhra Pradesh High Court · (2002) 12 AP CK 0016
Easements Act, 1882 — Section 15
High Courts17 Dec 2002
Mamidala Ramesh Vs The State, S.H.O. and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 387 : (2003) 1 ALT(Cri) 224 : (2003) 1 APLJ 383
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 198, 494
High Courts17 Dec 2002Allowed
Nellur Thimma Reddy and Others Vs Special Deputy Collector, (Land Acquisition) Telugu Ganga Project and Another
Andhra Pradesh High Court · (2003) 1 ALD 585 : (2003) 3 ALT 663
Land Acquisition Act, 1894 — Section 10, 11, 30, 31, 4(1)
High Courts17 Dec 2002Dismissed
Perugu Varalakshmi Vs State and Others
Andhra Pradesh High Court · (2004) 3 ALD 31 : (2004) 2 DMC 610
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts17 Dec 2002Dismissed
Ganga Industrial Corporation Ltd. and Another Vs Videocon International Ltd. and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 273 : (2003) 2 ALT(Cri) 150 : (2003) 1 APLJ 492 : (2003) 2 BC 342
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Dec 2002
A. Narayan Rao Vs Shanta Bai and Others
Andhra Pradesh High Court · (2004) 2 ALD 585 : (2004) 3 ALT 104 : (2004) 2 CivCC 409
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11(3), 49Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 3, 34
High Courts17 Dec 2002
R. Suresh Singh Vs Executive Office-cum-Person in Management of Grain Bazar and Others
Andhra Pradesh High Court · (2003) 1 ALD 477
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 83(4), 84
High Courts17 Dec 2002Dismissed
Maleedu Venkanna and Others Vs State of A.P.
Andhra Pradesh High Court · (2002) 5 CriminalCC 489 : (2003) 2 RCR(Criminal) 492
Criminal Procedure Code, 1973 (CrPC) — Section 310
High Courts17 Dec 2002Dismissed
United Phospherus Ltd. Vs Sri Saiteja Fertilizers and Pesticides and Others
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 290 : (2003) 1 APLJ 489 : (2003) 3 BC 130 : (2003) 114 CompCas 587 : (2004) 4 RCR(Criminal) 312
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts16 Dec 2002Dismissed
ICDS Supervisors and E.Os (W and CW) Association, Andhra Pradesh, Women and Child Welfare Department Employees Association Vs Government of A.P. and Another
Andhra Pradesh High Court · (2003) 1 ALD 569
Constitution of India, 1950 — Article 226