COURT ARCHIVE

Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 4 of 69

High Courts16 Dec 2002Allowed

Kothapalli Sunil Kumar Vs The State of A.P.

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 472 : (2003) 1 ALT(Cri) 297

Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 23(1), 3

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High Courts16 Dec 2002Partly Allowed

G. Lingaswamy Vs The State of A.P.

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 1000 : (2003) 1 ALT(Cri) 332 : (2003) 2 DMC 253

Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 304, 307

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High Courts16 Dec 2002Dismissed

Medisetti Ravi Babu and Another Vs Pramida Chit Fund Pvt. Ltd. and Another

Andhra Pradesh High Court · (2003) 6 ALD 48 : (2003) 1 AnWR 390 : (2003) 2 BC 527

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(3), Order 41 Rule 5, 115Contract Act, 1872 — Section 132

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High Courts16 Dec 2002Dismissed

Radio Corner (Bally) and Others Vs Allwyn-A Unit of Voltas Ltd. and Another

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 271 : (2003) 2 ALT(Cri) 289 : (2003) 1 APLJ 245 : (2003) 2 BC 315 : (2003) CriLJ 3319 : (2003) 4 RCR(Criminal) 595

Criminal Procedure Code, 1973 (CrPC) — Section 309(1), 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts15 Dec 2002Allowed

Anil Dagwale Vs K. Raju and Another

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 276 : (2003) 1 ALT(Cri) 290 : (2003) 3 BC 260

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts13 Dec 2002Dismissed

B. Lakshmi Bai and Others Vs APSRTC and Others

Andhra Pradesh High Court · (2003) 6 ALD 158 : (2003) 2 ALT 129

Industrial Disputes Act, 1947 — Section 9A

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High Courts13 Dec 2002Dismissed

K. Subba Rao Vs Appellant Deputy Commissioner (CT) and Another

Andhra Pradesh High Court · (2003) 1 APLJ 496 : (2003) 131 STC 359

Andhra Pradesh Entertainment Tax Act, 1939 — Section 4, 5, 9(2)Andhra Pradesh Entertainment Tax Rules, 1939 — Rule 16

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High Courts13 Dec 2002Allowed

Reddy Anand Rao Vs Thota Vani Sujatha and Others

Andhra Pradesh High Court · (2003) 1 ALD 713 : (2003) 1 ALT 77

Family Courts Act, 1984 — Section 7Hindu Marriage Act, 1955 — Section 12

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High Courts13 Dec 2002

P. Krishna Reddy Vs M. Narasimha Reddy

Andhra Pradesh High Court · (2003) 2 ALD 143 : (2003) 1 APLJ 130

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 30

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High Courts13 Dec 2002Dismissed

Kishore Karwankar Vs Joint Commissioner, Regional Transport Authority, State of A.P. and Another

Andhra Pradesh High Court · AIR 2003 AP 249 : (2003) 2 ALD 280 : (2003) 1 ALT 628

Motor Vehicles Act, 1988 — Section 52

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High Courts13 Dec 2002Dismissed

Ankati Satyamaiah Vs Sallangula Lalaiah and Another

Andhra Pradesh High Court · (2003) 2 ALD 818 : (2003) 3 ALT 193 : (2003) 2 ARBLR 431 : (2003) 45 SCL 381

Arbitration and Conciliation Act, 1996 — Section 2Civil Procedure Code, 1908 (CPC) — Section 2General Clauses Act, 1897 — Section 3, 3(17)

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High Courts13 Dec 2002

Nandigam Krishna Rao Vs Vice-Chancellor, JNTU and Others

Andhra Pradesh High Court · (2003) 1 ALD 751 : (2003) 1 ALT 536

Constitution of India, 1950 — Article 21, 23

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High Courts13 Dec 2002

K. Sitarama Reddy Vs Ajay Jain, District Collector

Andhra Pradesh High Court · (2003) 1 ALD 688 : (2003) 1 APLJ 114

Contempt of Courts Act, 1971 — Section 12

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High Courts12 Dec 2002

N. Laxman Dev Vs Nagarjuna Constructions Engineer and Builders and Others

Andhra Pradesh High Court · (2003) 2 ALD 208 : (2003) 1 ALT 730

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 115(1)

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High Courts12 Dec 2002Allowed

Padala Dharma Rao Vs District Collector and Another

Andhra Pradesh High Court · (2003) 1 ALD 685

Land Acquisition Act, 1894 — Section 11A, 30, 6

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High Courts12 Dec 2002Dismissed

A. Sathish Kumar Vs Sabbineni Chinnaiah

Andhra Pradesh High Court · (2003) 3 ALD 307 : (2003) 3 BC 556

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High Courts12 Dec 2002

Atika Venkataramana and Others Vs Pokala Jayalakshmi @ Lakshmi and Others

Andhra Pradesh High Court · (2003) 1 ALT 757 : (2003) 1 APLJ 207

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Limitation Act, 1963 — Section 5

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High Courts12 Dec 2002Dismissed

Muppa Venkateswara Rao Vs Avula Asha

Andhra Pradesh High Court · (2003) 2 ALD 653 : (2003) 6 ALT 807 : (2003) 1 AnWR 302

Hindu Marriage Act, 1955 — Section 30

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High Courts12 Dec 2002Dismissed

Muddu Krishna Rangaiah Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2003) 1 ALD 741 : (2003) 1 ALT 272 : (2003) 1 ARBLR 642

Arbitration and Conciliation Act, 1996 — Section 11(6)

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High Courts12 Dec 2002Partly Allowed

Janjirala Venkulu and Others Vs The State of A.P.

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 43 : (2003) 1 ALT(Cri) 363

Penal Code, 1860 (IPC) — Section 143, 21, 341, 353

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