High Courts11 Nov 2020Disposed Of
Kattamuri Venkata Krishna Narasingarao Vs State Of Andhra Pradesh And Anr
Andhra Pradesh High Court · (2020) 11 AP CK 0009
Andhra Pradesh Municipalities Act, 1965 — Section 189, 217(1)(2), 228, 228(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2020
20 judgments · page 1 of 1
High Courts11 Nov 2020Allowed
M/s. ATC Telecom Infrastructure Private Limited Vs Nellore Municipal Corporation And Anr
Andhra Pradesh High Court · (2020) 11 AP CK 0008
High Courts11 Nov 2020Allowed
State Bank Of India Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2020) 11 AP CK 0007
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14Code Of Civil Procedure, 1908 — Section 64, Order 38 Rule 5, Order 38 Rule 10Transfer Of Property Act, 1882 — Section 53, 54
High Courts11 Nov 2020Allowed
Vemulapalli Krishana Rao Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2020) 11 AP CK 0006
Registration Act, 1908 — Section 22AAndhra Pradesh Assigned Lands (Prohibition Of Transfers) Act, 1977 — Section 2(1)Andhra Pradesh Co-Operative Societies Rules, 1964 — Rule 52(14)(v)
High Courts11 Nov 2020Allowed
Chunduru Abbaiah Vs Garlapati Satyanarayana And Ors
Andhra Pradesh High Court · (2020) 11 AP CK 0005
Registration Act, 1908 — Section 17, 49Code Of Civil Procedure, 1908 — Order 38 Rule 5, Order 21 Rule 58, Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 66Indian Stamp Act, 1899 — Article 47A
High Courts11 Nov 2020Allowed
J.C. Prabhakar Reddy Vs Mrs. L. Manjula Chief Manager, Sbi & Anr
Andhra Pradesh High Court · (2020) 11 AP CK 0004
Code Of Criminal Procedure, 1973 — Section 161(3), 173(2), 204, 397, 401Indian Penal Code, 1860 — Section 353, 506
High Courts11 Nov 2020Dismissed
Satyanarayana Nagaraju Vs State Of Andhra Pradesh vvv
Andhra Pradesh High Court · (2020) 11 AP CK 0003
Indian Penal Code, 1860 — Section 406, 420, 468
High Courts11 Nov 2020Allowed
Pentapati Satya Kumar And Anr Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2020) 11 AP CK 0002
Indian Penal Code, 1860 — Section 34, 286, 336Explosive Substances Act, 1883 — Section 9(1)(b)
High Courts11 Nov 2020Dismissed
Gunnapu Lakshmanarao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2020) 11 AP CK 0001
Indian Penal Code, 1860 — Section 302, 307, 498AEvidence Act, 1872 — Section 6, 32, 60
High Courts24 Jan 2020Allowed
K.K. Sherwani And Others Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2020) 01 AP CK 0013
Waqf Act, 1995 — Section 14(l)(b)(ii), 14(l)(b)(iv), 15
High Courts24 Jan 2020Allowed
Government Of Andhra Pradesh And Ors Vs Kondeti Pandu Rango Rao And Ors
Andhra Pradesh High Court · (2020) 01 AP CK 0012
Andhra Pradesh Irrigation Engineer Service Rules, 2010 — Rule 3Andhra Pradesh State And Subordinate Services Rules, 1996 — Rule 31Constitution Of India, 1950 — Article 14, 226
High Courts23 Jan 2020Dismissed
Yendaventla Mallaiah And Another Vs Revenue Divisional Officer And Others
Andhra Pradesh High Court · (2020) 01 AP CK 0011
Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973 — Section 8, 10(3), 10(5)(a)(ii)Andhra Pradesh (Telangana Area) Lands Act, 1950 — Section 47
High Courts23 Jan 2020Dismissed
Kandanuru Venkatadri Vs Kandanuru Udayakiran Kumar And Others
Andhra Pradesh High Court · (2020) 01 AP CK 0010
Partition Act, 1893 — Section 2
High Courts23 Jan 2020Dismissed
Bharti Axa General Insurance Company Ltd., Represented By Its Claims Manager Vs Meka Pavan Kumar And Another
Andhra Pradesh High Court · (2020) 01 AP CK 0009
Motor Vehicles Act, 1988 — Section 128, 166
High Courts22 Jan 2020Dismissed
Kalapala Narendra Babu Vs Kalapala Chennakrishniah And Others
Andhra Pradesh High Court · (2020) 01 AP CK 0008
Civil Procedure Code, 1908 — Section 11, 146, 151, Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rules 4, Order 22 Rules 5, Order 22 Rule 10Constitution Of India, 1950 — Article 227
High Courts22 Jan 2020Dismissed
Jallipalli Srujana Devi Vs Kandula Naga Rani And Others
Andhra Pradesh High Court · (2020) 01 AP CK 0007
Civil Procedure Code, 1908 — Section 100, Order 21 Rule 58, Order 21 Rule 95, Order 21 Rules 97, Order 21 Rules 98, Order 21 Rules 99, Order 21 Rules 101, Order 34 Rule 1, Order 34, Rule 5, Order 34 Rule 5(1), Order 34 Rule 5(2), Order 34 Rule 5(3)
High Courts22 Jan 2020Allowed
JSW Cement Ltd Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2020) 01 AP CK 0006
Code Of Criminal Procedure 1973 — Section 482Contract Labour (Regulation And Abolition) Act, 1970 — Section 29(1)(a), 2(a), 2(d), 7, 7(2), 24Industrial Disputes Act, 1947 — Section 2(a)(i), 2(ee), 39
High Courts20 Jan 2020Dismissed
Tetali Phanidra Reddy Vs Mallidi Satish Reddy And Others
Andhra Pradesh High Court · (2020) 01 AP CK 0005
Civil Procedure Code, 1908 — Section 115,Order 21 Rule 58, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92(2), Order 21 Rule 95
High Courts20 Jan 2020Dismissed
Naraharisetti Thirupathi Rao Vs Sathi Subbi Reddy
Andhra Pradesh High Court · (2020) 01 AP CK 0004
Civil Procedure Code, 1908 — Section 51, 51(c), 55, 115, 151, Order 21 Rule 37, Order 21 Rule 38Constitution Of India, 1950 — Article 21
High Courts20 Jan 2020Dismissed
Dasari Venkata Srinivasa Rao And Another Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2020) 01 AP CK 0003
Civil Procedure Code, 1908 — Section 151Essential Commodities Act, 1955 — Section 3, 5A, 6A, 7, 7(1), 7(A), 10CIndian Penal Code, 1860 — Section 420