High Courts24 Dec 1954Allowed
Kondiram Vs Gundappa and others
Andhra Pradesh High Court · (1954) 12 AP CK 0016
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 49
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1954
178 judgments · page 1 of 9
High Courts23 Dec 1954
Dirisena Venkata Janakamma and Others Vs Dirisena Venkateswara liao and Another
Andhra Pradesh High Court · (1954) 12 AP CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40Provincial Insolvency Act, 1920 — Section 10, 74
High Courts23 Dec 1954Allowed
Ram Rao (Decd.) Legal Representatives Bhimsen Rao and others Vs Bhim Rao
Andhra Pradesh High Court · (1954) 12 AP CK 0007
Constitution of India, 1950 — Article 3
High Courts23 Dec 1954
K. Lakshmikantayya and Another Vs M. Nagayya (Died) and Others
Andhra Pradesh High Court · AIR 1955 AP 188
Specific Relief Act, 1877 — Section 14, 15, 16, 17
High Courts17 Dec 1954
Karri Venkata Narasayyamma and Another Vs Pentapati Venkata Rattamma and Another
Andhra Pradesh High Court · (1954) 12 AP CK 0020
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 83Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 33
High Courts17 Dec 1954
In Re: Chunduru Venkata Subrahmaniyam
Andhra Pradesh High Court · AIR 1955 AP 74
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 7 Rule 11, 14, 2(2)
High Courts17 Dec 1954
Estates Abolition Act
Andhra Pradesh High Court · AIR 1957 AP 169
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 49
High Courts17 Dec 1954
Abbireddigari Rami Reddi and Others Vs Atla Rosamma and Others
Andhra Pradesh High Court · AIR 1955 AP 232
High Courts16 Dec 1954
Viswanadhuni Venkatakondayya Vs Election Commissioner, Kanigir and Others
Andhra Pradesh High Court · AIR 1955 AP 109
Constitution of India, 1950 — Article 326Representation of the People Act, 1950 — Section 19
High Courts16 Dec 1954
Muragani Ramalingam Vs Kondapalli Gurumurthy Reddy
Andhra Pradesh High Court · AIR 1955 AP 85
Constitution of India, 1950 — Article 227, 228
High Courts15 Dec 1954
Doredla China Kotayya Vs Sub-Collector of Bezwada, Referring Officer
Andhra Pradesh High Court · AIR 1955 AP 286
Land Acquisition Act, 1894 — Section 23
High Courts15 Dec 1954
Ankam Madhava Rao and Others Vs The Andhra State Government, Kurnool and Others
Andhra Pradesh High Court · AIR 1955 AP 123
Cinematograph Act, 1918 — Section 5(3), 9(3)
High Courts14 Dec 1954
In Re: Adapa Hanumantha Rao
Andhra Pradesh High Court · AIR 1957 AP 413 : (1957) CriLJ 925
Penal Code, 1860 (IPC) — Section 411
High Courts10 Dec 1954
Vishakapatnam Co-operative Motor Transport Society Ltd. Vs M. Subba Rao and Another
Andhra Pradesh High Court · AIR 1955 AP 175
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts06 Dec 1954
M. Subbarayudu and Others Vs The State
Andhra Pradesh High Court · AIR 1955 AP 87 : (1955) CriLJ 770
Andhra State Act, 1953 — Section 53Civil Procedure Code, 1898 — Section 209, 437
High Courts06 Dec 1954
Mohd. Shamsuddin Vs Noor Jahan Begum
Andhra Pradesh High Court · (1955) CriLJ 950
High Courts03 Dec 1954Allowed
Velugubanti Veeranna and Others Vs Bulusu Kama Sastrulu
Andhra Pradesh High Court · AIR 1957 AP 519
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts03 Dec 1954
Atla Veeraswamy Reddy Vs Soma Ramayya
Andhra Pradesh High Court · (1957) CriLJ 952
Andhra Pradesh Gram Panchayats Act, 1964 — Section 103
High Courts02 Dec 1954
Pathikonda Gopala Rao Vs Nagiri Pedda Kitamma
Andhra Pradesh High Court · AIR 1955 AP 138
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts02 Dec 1954Dismissed
Vaddadi Venkataswami Vs Hanura Noor Muhamad Beegum and Another
Andhra Pradesh High Court · (1954) 12 AP CK 0005
Negotiable Instruments Act, 1881 (NI) — Section 118, 40, 43, 46, 51Transfer of Property Act, 1882 — Section 130, 137