High Courts12 Nov 1954
Sabbarapu Venkanna Vs Pothula Simhachalam and Others
Andhra Pradesh High Court · AIR 1955 AP 227 : (1955) CriLJ 1316
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 494
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1954
178 judgments · page 3 of 9
High Courts10 Nov 1954
Gowkanapalle Thippa Reddy Vs Balarani Reddigari Soma Reddi and Others
Andhra Pradesh High Court · (1954) 11 AP CK 0011
High Courts10 Nov 1954
Pasha Begum and Another Vs Syed Shabber Hasan
Andhra Pradesh High Court · (1954) 11 AP CK 0004
Governer General Regulations, 1793 — Section 15High Court Act — Section 4, 5Hyderabad Civil Courts Act, 1954 — Section 10
High Courts10 Nov 1954
In Re: Venkatasubba Reddy and Others
Andhra Pradesh High Court · AIR 1955 AP 96 : (1955) CriLJ 779
Criminal Procedure Code, 1898 (CrPC) — Section 117(3)
High Courts08 Nov 1954
Pulavarthi Sreeramamurthi Vs Pulavarthi Lakshmikantham and Another
Andhra Pradesh High Court · AIR 1955 AP 207
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Nov 1954
Valluri Nagachari Vs Chittabhathina Subbamma
Andhra Pradesh High Court · AIR 1955 AP 114
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts04 Nov 1954
Mathuri Suryanjaneyalu Vs Thummalasetto Venkateswarlu and Others
Andhra Pradesh High Court · AIR 1955 AP 203
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96, 47
High Courts03 Nov 1954
Public Prosecutor Vs Shaik Dastagiri
Andhra Pradesh High Court · (1957) CriLJ 954
High Courts02 Nov 1954
In Re: Rushingappa and Another
Andhra Pradesh High Court · AIR 1955 AP 105
Evidence Act, 1872 — Section 32, 32(1)
High Courts02 Nov 1954Dismissed
Haji Mohammed Khaja Vs Akber Ali and another
Andhra Pradesh High Court · (1954) 11 AP CK 0013
Contract Act, 1872 — Section 238, 73
High Courts29 Oct 1954
In Re: Khalandar Saheb
Andhra Pradesh High Court · AIR 1955 AP 59 : (1955) CriLJ 581
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 361, 366
High Courts29 Oct 1954
In Re: Desi Raju Vendata Krishna Sarma
Andhra Pradesh High Court · (1955) 25 CompCas 32 : (1955) CriLJ 332 : (1954) 67 LW 1198
Companies Act, 1913 — Section 230(1), 6
High Courts29 Oct 1954Allowed
Narayan Pershad Vs State of Hyderabad and another
Andhra Pradesh High Court · (1954) 10 AP CK 0006
Civil Procedure Code, 1908 (CPC) — Section 4, 92Constitution of India, 1950 — Article 141, 19, 19(1)(f), 19(1)(g), 226
High Courts28 Oct 1954
Janni Bibi Vs Mohammed Abdul Rahaman
Andhra Pradesh High Court · AIR 1955 AP 1 : (1955) CriLJ 149
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(6), 489, 489(1), 490
High Courts22 Oct 1954
In Re: Dadi Abdul Gaffoor
Andhra Pradesh High Court · AIR 1955 AP 24 : (1955) CriLJ 329
Criminal Procedure Code, 1898 (CrPC) — Section 367(5)Penal Code, 1860 (IPC) — Section 299, 300, 302
High Courts21 Oct 1954
Chinta Lakshminarasayya and Others Vs Laghuvarapu Papayya
Andhra Pradesh High Court · AIR 1955 AP 97
High Courts20 Oct 1954
Venkata Reddy and Others Vs Kolandarareddigari Sankara Reddi
Andhra Pradesh High Court · AIR 1955 AP 31
High Courts20 Oct 1954
Pathuri Venkateswarlu Vs Damacharla Chinna Ragliavulu and Others
Andhra Pradesh High Court · (1954) 10 AP CK 0009
Evidence Act, 1872 — Section 35, 90
High Courts19 Oct 1954
Municipal Council, Rajamundry Vs Simhadri Ranganayakalu and Others
Andhra Pradesh High Court · AIR 1955 AP 107
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Evidence Act, 1872 — Section 114
High Courts19 Oct 1954
Pyda Venkatanarayana and Another Vs Thota Ramaswamy and Others
Andhra Pradesh High Court · AIR 1955 AP 40
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 526, 556