High Courts01 Dec 1954
Mohd. Bin Salem Vs Umaji
Andhra Pradesh High Court · (1954) 12 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Section 80, 9Partnership Act, 1932 — Section 69Penal Code, 1860 (IPC) — Section 40
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1954
178 judgments · page 2 of 9
High Courts30 Nov 1954
In Re: T. Munirathnam Reddi and Another
Andhra Pradesh High Court · AIR 1955 AP 118 : (1955) CriLJ 917
Penal Code, 1860 (IPC) — Section 302, 302, 511
High Courts25 Nov 1954
Gurajada Vijaya Lakshmamma Vs Yarlagadda Padmanabhan and Others
Andhra Pradesh High Court · AIR 1955 AP 112
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Evidence Act, 1872 — Section 44
High Courts25 Nov 1954
Padmaraju Subba Raju and Others Vs Padmaraju Koneti Raju and Another
Andhra Pradesh High Court · AIR 1955 AP 99 : (1955) CriLJ 909
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts25 Nov 1954
Tekchand Vs Sabir Husain
Andhra Pradesh High Court · (1955) CriLJ 480
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Nov 1954Dismissed
Gangamrna Vs Venkanna
Andhra Pradesh High Court · AIR 1957 AP 481
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts24 Nov 1954
Ranganaikamma Vs Venkatachalapathi Rao
Andhra Pradesh High Court · (1954) 11 AP CK 0017
Constitution of India, 1950 — Article 17B
High Courts23 Nov 1954
Ramarnurthy and Another Vs Ravi Narasimham
Andhra Pradesh High Court · (1954) 11 AP CK 0023
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts23 Nov 1954
Mandalika Venkatasubba Rao Vs Alla Annapurnamma and Others
Andhra Pradesh High Court · AIR 1955 AP 140
High Courts23 Nov 1954
In re Alia Nageswara Rao
Andhra Pradesh High Court · AIR 1957 AP 505
Criminal Procedure Code, 1898 (CrPC) — Section 417General (Criminal) Rules, 1980 — Rule 228
High Courts23 Nov 1954
Katragadda Sreeramamma Vs Official Receiver, Guntur and Another
Andhra Pradesh High Court · AIR 1955 AP 115
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts23 Nov 1954
Budhulal Vs Deccan Banking Company Ltd.
Andhra Pradesh High Court · (1954) 11 AP CK 0001
Civil Procedure Code, 1908 (CPC) — Section 98Contract Act, 1872 — Section 64, 65Negotiable Instruments Act, 1881 (NI) — Section 19
High Courts22 Nov 1954
Immidi Satyanarayana Vs State of Madras (now Andhra)
Andhra Pradesh High Court · (1954) 11 AP CK 0027
High Courts19 Nov 1954
Mohammad Ghouse Vs State of Andhra
Andhra Pradesh High Court · AIR 1955 AP 65
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1953 — Rule 4(2)Constitution of India, 1950 — Article 227, 232, 234, 235, 309
High Courts19 Nov 1954Dismissed
Mir Abdullah Khan Vs Govt. of Hyderabad
Andhra Pradesh High Court · (1954) 11 AP CK 0014
Constitution of India, 1950 — Article 13, 226, 311
High Courts19 Nov 1954
Peddinti Gopalacharyulu Vs Rudraveeranna and Others
Andhra Pradesh High Court · AIR 1955 AP 142
Andhra State Act, 1953 — Section 30Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1877 — Section 42
High Courts18 Nov 1954
Kuppagiri Atchamma and Others Vs Jakki Reddi Koti Reddi
Andhra Pradesh High Court · AIR 1955 AP 197 : (1955) CriLJ 1237
Criminal Procedure Code, 1898 (CrPC) — Section 203, 259, 403
High Courts18 Nov 1954
The Indian Leaf Tobacco Development Ltd. Vs K. Kotayya and Others
Andhra Pradesh High Court · AIR 1955 AP 135
Hindu Womens Right to Property Act, 1937 — Section 3, 3(2)Succession Act, 1925 — Section 214
High Courts17 Nov 1954
Addanki Ramanamma Vs Ramavarapu Anthamma
Andhra Pradesh High Court · AIR 1955 AP 199
Easements Act, 1882 — Section 19, 4, 8Transfer of Property Act, 1882 — Section 52
High Courts15 Nov 1954
V. Nagabhushanam and Others Vs V. Nagendramma
Andhra Pradesh High Court · AIR 1955 AP 181 : (1955) CriLJ 1233
Constitution of India, 1950 — Article 254(1)Divorce Act, 1869 — Section 57Penal Code, 1860 (IPC) — Section 494