High Courts10 Mar 1954Dismissed
Maruti and others Vs Ranganath
Andhra Pradesh High Court · (1954) 03 AP CK 0009
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1954
178 judgments · page 9 of 9
High Courts09 Mar 1954
Anand Rao Vs Kishendas (deceased) Per L.R. Venkatidas
Andhra Pradesh High Court · (1954) 03 AP CK 0013
Hyderabad Civil Procedure Code, 1323 — Order 21 Rule 7, 11, 15, 16, 17
High Courts09 Mar 1954Dismissed
Rechamma Vs Hyderabad State and Another
Andhra Pradesh High Court · (1954) 03 AP CK 0005
Constitution of India, 1950 — Article 226Land Revenue Act — Section 166(7)
High Courts04 Mar 1954Allowed
Amarchand Sharma Vs Moosabhai E. Peer Mahomed
Andhra Pradesh High Court · (1954) 03 AP CK 0011
High Courts04 Mar 1954
Jai Narayan and others Vs Yasin Khan and others
Andhra Pradesh High Court · (1954) 03 AP CK 0002
Hyderabad Stamp Act, 1331 — Section 55Stamp Act, 1899 — Section 38, 57
High Courts02 Mar 1954
Ahmed Ali and others Vs Shaik Ahmed
Andhra Pradesh High Court · (1954) 03 AP CK 0004
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 43 Rule 1(u)
High Courts23 Feb 1954Allowed
Salah Vs Husain and others
Andhra Pradesh High Court · (1954) 02 AP CK 0005
High Courts23 Feb 1954
Dattatraya Mangure Vs The Government of Hyderabad
Andhra Pradesh High Court · (1954) 02 AP CK 0003
Constitution of India, 1950 — Article 226, 311
High Courts22 Feb 1954
Siddamsetty Ramanadhan Vs Commr. of Income Tax
Andhra Pradesh High Court · (1954) 02 AP CK 0006
Hyderabad Income Tax Act, 1357 — Section 82(1)
High Courts18 Feb 1954Dismissed
Fakirchand Vs Bansilal
Andhra Pradesh High Court · (1954) 02 AP CK 0009
Contract Act, 1872 — Section 23
High Courts18 Feb 1954
Venkappa and Others Vs Lakshmikant Rao
Andhra Pradesh High Court · (1954) 02 AP CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 23 Rule 1, 18, 48
High Courts18 Feb 1954Dismissed
Teegula Babiah Vs Mohammad Abdus Subhan Khan
Andhra Pradesh High Court · (1954) 02 AP CK 0007
Contract Act, 1872 — Section 23Partnership Act, 1932 — Section 4
High Courts12 Feb 1954
Shiv Singh Vs Jai Singh and Others
Andhra Pradesh High Court · (1954) 02 AP CK 0004
Civil Procedure Code, 1908 (CPC) — Section 115Hyderabad Court Fees Act, 1870 — Section 4(4)Suits Valuation Act, 1887 — Section 4
High Courts11 Feb 1954
Pole Samabhanna Vs The State
Andhra Pradesh High Court · (1955) CriLJ 496
Criminal Procedure Code, 1898 (CrPC) — Section 260Essential Supplies (Temporary Powers) Act, 1946 — Section 12
High Courts03 Feb 1954
State of Hyderabad Vs C. Natarajan
Andhra Pradesh High Court · (1954) CriLJ 1300
Penal Code, 1860 (IPC) — Section 144
High Courts01 Feb 1954
The State Vs Vikar Ahmed and Another
Andhra Pradesh High Court · (1954) CriLJ 1281
Civil Procedure Code, 1908 (CPC) — Section 138
High Courts30 Jan 1954
Doddipatla Kameswara Rao and Others Vs Tarametla Somanna and Others
Andhra Pradesh High Court · AIR 1955 AP 212
Limitation Act, 1908 — Article 142, 144, 17
High Courts15 Jan 1954
The State Vs Abdul Hafiz and Others
Andhra Pradesh High Court · (1955) CriLJ 1262