High Courts04 Aug 1954Dismissed
Kotta Pullayya Vs Grandhi Veeraraghavamma and Another
Andhra Pradesh High Court · (1954) 67 LW 1205
Succession Act, 1925 — Section 105, 105(1), 107, 91, 97
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1954
178 judgments · page 7 of 9
High Courts03 Aug 1954Allowed
Dubaguntu Subramanyam Vs Kannukollu Bhavanarayana Rao and Others
Andhra Pradesh High Court · (1954) 08 AP CK 0020
High Courts02 Aug 1954
Manchineni Venkayya Vs Manchineni Seshayya and Another
Andhra Pradesh High Court · (1954) 67 LW 922
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100Specific Relief Act, 1963 — Section 22
High Courts02 Aug 1954Dismissed
Pullata Lakshminarayan Vs Bakkida Ramanna and Others
Andhra Pradesh High Court · (1954) 67 LW 906
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92
High Courts30 Jul 1954Dismissed
Andhra High Court. Messra. Hiranand Ramsook Firm Vs The Province of Madras (Now Andhra)
Andhra Pradesh High Court · (1954) 07 AP CK 0007
High Courts30 Jul 1954Dismissed
Davuluri Venkata Hanumantha Rao and Another Vs Kasinadhuni Chengalvarayudu and Another
Andhra Pradesh High Court · (1954) 67 LW 908
Board Standing Order — Order 52, Order 57
High Courts30 Jul 1954Dismissed
Hiranand Ramsook Firm Vs Province of Madras (Now Andhra)
Andhra Pradesh High Court · (1954) 07 AP CK 0001
High Courts29 Jul 1954
Rajah of Vijianagaram Vs Revenue Divisional Officer
Andhra Pradesh High Court · (1954) 67 LW 913
Land Acquisition Act, 1894 — Section 23, 24, 24(5), 4(1), 6
High Courts16 Jul 1954Dismissed
Mummidi Reddi Papannagari Yella Reddy Vs Salla Subbi Reddy and Others
Andhra Pradesh High Court · (1954) 67 LW 1057
Registration Act, 1908 — Section 48Specific Relief Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 3, 54
High Courts15 Jul 1954Dismissed
Kompella Ramamurthy and Others Vs Kompella Venkatasubbarayudu and Others
Andhra Pradesh High Court · AIR 1954 AP 34 : (1954) 67 LW 1195
High Courts15 Jul 1954
Connabatula Satya Rao Vs State
Andhra Pradesh High Court · AIR 1954 AP 4 : (1954) CriLJ 1529
High Courts14 Jul 1954Dismissed
Sri Vatsavayj Venkata Sitarama Varma and Others Vs Pedda Reddi Satyam and Others
Andhra Pradesh High Court · AIR 1954 AP 24 : (1954) 67 LW 905
High Courts13 Jul 1954Allowed
Mandapaka Sudarasana Rao and Another Vs Challa Narasimham Naidu
Andhra Pradesh High Court · (1954) 67 LW 1049
Court Fees Act, 1870 — Section 12, 7
High Courts08 Jul 1954Allowed
Madhwapathi Venkatakrishna Rao Vs Panditha Narasubhai and Another
Andhra Pradesh High Court · AIR 1954 AP 23 : (1954) 67 LW 904
Succession Act, 1925 — Section 373, 375
High Courts08 Jul 1954Dismissed
Tangirala Somasekhara Rao Vs Tangirala Lakshminarasamma and Others
Andhra Pradesh High Court · AIR 1954 AP 53 : (1954) 67 LW 1047
High Courts07 Jul 1954Dismissed
Bettini Rangayya Vs Bettini Sesharathnam
Andhra Pradesh High Court · AIR 1954 AP 11 : (1954) 67 LW 1054
High Courts17 Jun 1954
Satyanarayan Singh Vs State of Hyderabad
Andhra Pradesh High Court · (1955) CriLJ 951
Criminal Procedure Code, 1898 (CrPC) — Section 252Penal Code, 1860 (IPC) — Section 363
High Courts14 Jun 1954
Umabai Vs Limbaji
Andhra Pradesh High Court · (1955) CriLJ 957
Criminal Procedure Code, 1898 (CrPC) — Section 100
High Courts07 May 1954
Anant Reddy Vs State of Hyderabad
Andhra Pradesh High Court · (1954) CriLJ 1499
Constitution of India, 1950 — Article 14, 19, 226Criminal Procedure Code, 1898 (CrPC) — Section 107, 110
High Courts15 Apr 1954Allowed
Gangula Gopal Reddy Vs Lachma Reddy and others
Andhra Pradesh High Court · (1954) 04 AP CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, 100, 97Limitation Act, 1963 — Section 3