High Courts30 Aug 1954Dismissed
Bansilal and others Vs Mukand Das
Andhra Pradesh High Court · (1954) 08 AP CK 0012
Constitution of India, 1950 — Article 133
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1954
178 judgments · page 6 of 9
High Courts27 Aug 1954
Prakasa Reddi and Others Vs Jonnala Pitchareddi and Another
Andhra Pradesh High Court · AIR 1955 AP 55 : (1955) CriLJ 565
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 145, 423(1), 439
High Courts27 Aug 1954
Badduri Chandra Reddy and Another Vs Pammi Rami Reddy and Others
Andhra Pradesh High Court · AIR 1955 AP 229 : (1955) CriLJ 1313
Penal Code, 1860 (IPC) — Section 302
High Courts27 Aug 1954
Venkayala Janaiah Vs Board of Revenue (Andhra) and Another
Andhra Pradesh High Court · AIR 1955 AP 23
Constitution of India, 1950 — Article 226
High Courts27 Aug 1954Dismissed
Kattragadda Rathiah Vs Debineni Santhamma and Another
Andhra Pradesh High Court · (1954) 67 LW 1045
Succession Act, 1925 — Section 303, 304, 320
High Courts25 Aug 1954Dismissed
Anne Viraraghavayya Vs Alapati Gopala Rao
Andhra Pradesh High Court · AIR 1954 AP 43 : (1954) 67 LW 1051
High Courts24 Aug 1954Dismissed
Manchinna Shantamma Vs Machinna Lachiah
Andhra Pradesh High Court · (1954) 08 AP CK 0004
Court Fees Act, 1870 — Section 7(4)(c)Hyderabad Court Fees Act, 1870 — Section 4(4)(c)
High Courts20 Aug 1954
Agnoihothram Vijaya Sarathi Acharya Vs Masulipatam Municipal Council
Andhra Pradesh High Court · AIR 1955 AP 83
Court Fees Act, 1870 — Article 17, 17(A), 17(B)
High Courts18 Aug 1954Dismissed
Guntaka Hussenaiah Vs Busetti Yerraiah
Andhra Pradesh High Court · AIR 1954 AP 39 : (1954) 67 LW 1053
Evidence Act, 1872 — Section 138, 140, 145, 146, 148
High Courts18 Aug 1954
Bathini Syam Prasad, being minor by next friend B. Anandaramayya Vs Bathini Mastanamma and Another
Andhra Pradesh High Court · (1954) 08 AP CK 0010
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6, Order 41 Rule 5, 109, 151
High Courts17 Aug 1954
In re. Boya Burranna and others
Andhra Pradesh High Court · AIR 1954 AP 46
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts17 Aug 1954
Dirisala Tircpati Rayudu and Another Vs Yerra Venkatcswarlu and Others
Andhra Pradesh High Court · (1954) 67 LW 918
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, 151, 92Constitution of India, 1950 — Article 227Election Dispute Rules — Rule 1, 5, 6, 6(1), 6(2)
High Courts13 Aug 1954Dismissed
Kapilavayi Satyanarayana and Others Vs The Bezwada Munioi Pality
Andhra Pradesh High Court · (1954) 08 AP CK 0021
High Courts12 Aug 1954Dismissed
Komanduri Srinivasa Raghavachartulu Vs Polavarapu Venkata swamy and another
Andhra Pradesh High Court · (1954) 08 AP CK 0014
High Courts12 Aug 1954Dismissed
Komanduri Srinivasa Raghavacharyulu Vs Polavarapu Venkataswamy and Another
Andhra Pradesh High Court · (1954) 08 AP CK 0003
Limitation Act, 1963 — Article 144
High Courts11 Aug 1954Dismissed
Kommu Venkadu and Others Vs Candrakota Subbaramaiah and Others
Andhra Pradesh High Court · (1954) 08 AP CK 0001
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Aug 1954
Potti Sarvaiah Vs Warvara Narsing Rao and another
Andhra Pradesh High Court · (1954) 08 AP CK 0016
Constitution of India, 1950 — Article 10, 141
High Courts05 Aug 1954
G. Chinna Konda Reddy and Another Vs East Asiatic Company (India) Ltd.
Andhra Pradesh High Court · AIR 1955 AP 79
Oil Seeds (Forward Contracts Prohibition) Order, 1943 — Section 2
High Courts05 Aug 1954
Karri Ammadamma Vs The State of Andhra
Andhra Pradesh High Court · (1954) 08 AP CK 0005
High Courts04 Aug 1954Dismissed
Maddu Venkata Subbaiah and Others Vs Alane Adinarayana and Others
Andhra Pradesh High Court · (1954) 67 LW 1055
Civil Procedure Code, 1882 — Section 295Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 73