High Courts20 Sept 1954
In Re: Manikonda Satyanarayana
Andhra Pradesh High Court · AIR 1955 AP 44 : (1955) CriLJ 353
Criminal Procedure Code, 1898 (CrPC) — Section 346(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1954
178 judgments · page 5 of 9
High Courts17 Sept 1954Allowed
Sakeena Banoo Vs Afzul Begum
Andhra Pradesh High Court · (1954) 09 AP CK 0023
Constitution of India, 1950 — Article 226
High Courts17 Sept 1954
Maddi Sudarsanam and Others Vs Borogu Viswanadham Brothers and Others
Andhra Pradesh High Court · AIR 1955 AP 12
Contract Act, 1872 — Section 253(7)Partnership Act, 1932 — Section 39, 42, 63(1), 63(2), 69(2)
High Courts16 Sept 1954
In Re: Venkatasuryanarasimha Rao
Andhra Pradesh High Court · AIR 1955 AP 82 : (1955) CriLJ 769
Penal Code, 1860 (IPC) — Section 201, 464, 465
High Courts16 Sept 1954
Ryali Macharayya Vs Palakollu Chintanna and Others
Andhra Pradesh High Court · AIR 1955 AP 15
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts15 Sept 1954Allowed
Siddiqa Begum Vs Mirza Hussaini Beg and another
Andhra Pradesh High Court · (1954) 09 AP CK 0020
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Transfer of Property Act, 1882 — Section 83, 91
High Courts15 Sept 1954
Kondapaneni Raghavaiah and Another Vs Inguva Lakshminarayana and Another
Andhra Pradesh High Court · AIR 1955 AP 4
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Sept 1954
Gutha Hariharabrahman and Others Vs Doddappaneni Janikiramaiah, Chataparru and Others
Andhra Pradesh High Court · AIR 1955 AP 18 : (1954) 67 LW 1201
Limitation Act, 1908 — Article 98, 10
High Courts15 Sept 1954
Korupulu Appalanidu and Another Vs Vakaramamurthy and Others
Andhra Pradesh High Court · AIR 1955 AP 45 : (1955) CriLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 423(1), 517, 520
High Courts15 Sept 1954
Mallayya and Another Vs Talari Trippanna and Others
Andhra Pradesh High Court · AIR 1955 AP 81
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Sept 1954
Thellakula Jalayya Vs Namana Venkateswara Rao and Others
Andhra Pradesh High Court · AIR 1955 AP 17
Constitution of India, 1950 — Article 226
High Courts14 Sept 1954
Seetharamayya J. Vs Sarva Chandrayya and Others
Andhra Pradesh High Court · AIR 1955 AP 68
Evidence Act, 1872 — Section 115
High Courts14 Sept 1954
In Re: Billa Masthan
Andhra Pradesh High Court · AIR 1955 AP 33
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235, 236, 239Penal Code, 1860 (IPC) — Section 403, 408, 477
High Courts13 Sept 1954
Setty Satyanarayana Vs Setty Kannayamma
Andhra Pradesh High Court · AIR 1955 AP 128 : (1955) CriLJ 922
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts13 Sept 1954
Gunderao and another Vs Venkamma and others
Andhra Pradesh High Court · (1954) 09 AP CK 0009
Limitation Act, 1963 — Section 28
High Courts13 Sept 1954Dismissed
Mohd. Yunus and another Vs Sugra Begum and others
Andhra Pradesh High Court · (1954) 09 AP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 1, Order 7 Rule 11, Order 7 Rule 11(c), 149
High Courts10 Sept 1954
Dodda Subbareddi Vs Sunturu Govindareddi
Andhra Pradesh High Court · AIR 1955 AP 49
Constitution of India, 1950 — Article 141Transfer of Property Act, 1882 — Section 6
High Courts08 Sept 1954
Kalathooru Raghavareddi Vs Kalathooru Venkataredii and Others
Andhra Pradesh High Court · AIR 1955 AP 22
Arbitration Act, 1940 — Section 17Registration Act, 1908 — Section 17(1), 49
High Courts31 Aug 1954
Roman Catholic Mission Depressed Tenants Co-operative Society and Others Vs Nayudu Kotayya and Others
Andhra Pradesh High Court · AIR 1955 AP 36
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12), 35
High Courts31 Aug 1954Dismissed
M. Gnanamani Vs Governor of Andhra and Another
Andhra Pradesh High Court · (1954) 67 LW 1212
Constitution of India, 1950 — Article 154, 161, 162, 309, 361