COURT ARCHIVE

Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 6 of 69

High Courts09 Dec 2002

Choday Sanyasi Rao, HPC Retail outlet Vs Hindustan Petroleum Corporation Limited

Andhra Pradesh High Court · (2003) 1 ALD 692 : (2003) 4 ALT 359 : (2003) 3 ARBLR 58

Arbitration and Conciliation Act, 1996 — Section 16Constitution of India, 1950 — Article 226

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High Courts05 Dec 2002Dismissed

S. Chalapathi Vs Vice Chairman-cum-Managing Director, APSIDCL and Others

Andhra Pradesh High Court · (2003) 2 ALD 591 : (2003) 2 ALT 653 : (2003) 3 LLJ 286

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High Courts05 Dec 2002Dismissed

N. Sathyabalaji Rao Vs A.P. College Service Commission and Others

Andhra Pradesh High Court · (2003) 2 ALT 187

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High Courts05 Dec 2002Dismissed

K.R. Venkoba Rao Vs Central Administrative Tribunal, Hyderabad Bench and Others

Andhra Pradesh High Court · (2003) 2 ALD 822 : (2003) 1 ALT 773

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High Courts05 Dec 2002Dismissed

Indian Oil Corporation Limited Vs District Collector and Others

Andhra Pradesh High Court · (2003) 1 ALD 813

Land Acquisition (Companies) Rules, 1963 — Rule 4Land Acquisition Act, 1894 — Section 39, 4(1), 40, 41

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High Courts05 Dec 2002

The Govt. of A.P. and Another Vs Dr. B.V.N. Chowdary and Others

Andhra Pradesh High Court · (2003) 6 ALT 106

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 8(1)Constitution of India, 1950 — Article 14, 16, 21

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High Courts05 Dec 2002

Zamrud Begum Vs K. Md. Haneef and Another

Andhra Pradesh High Court · (2003) 3 ALD 220 : (2003) 1 ALD(Cri) 707 : (2003) 1 ALT(Cri) 369 : (2003) 2 RCR(Civil) 466 : (2003) 2 RCR(Criminal) 617

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High Courts05 Dec 2002Allowed

Bysani Anjaneyulu Vs Trilinga Technical and Management Consultant (Private) Limited and Others

Andhra Pradesh High Court · (2003) 1 ALD 570

Companies Act, 1956 — Section 483

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High Courts04 Dec 2002Allowed

K. Menakenathana Reddy, Deputy Director of Mines and Geology and Another Vs Chippagiri Minerals and Chemicals and Others

Andhra Pradesh High Court · (2003) 2 ALT 174 : (2003) 1 APLJ 1

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 10Contempt of Courts Act, 1971 — Section 12

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High Courts04 Dec 2002Dismissed

E.S.I. Corporation Vs Prakash Paper Mart

Andhra Pradesh High Court · (2003) 5 ALD 355

Employees State Insurance Act, 1948 — Section 2(9), 45A, 75, 82, 82(2)Limitation Act, 1963 — Section 12, 5

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High Courts04 Dec 2002Allowed

Kongisi Srinivasulu and Another Vs Kongisi Naganna and Others

Andhra Pradesh High Court · AIR 2003 AP 297 : (2003) 6 ALT 836

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts04 Dec 2002

Big Way Bar and Restaurant Vs Commissioner of Police

Andhra Pradesh High Court · (2003) 1 ALD 99 : (2003) 2 ALT 707 : (2003) 1 APLJ 12 : (2003) CriLJ 1360

Constitution of India, 1950 — Article 14, 19(1), 19(6)Hyderabad and Secunderabad (Amusement) Rules, 1975 — Rule 112, 3, 97(1)Hyderabad City Police Act, 1348 — Section 21, 21(1)

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High Courts04 Dec 2002Allowed

T. Manemma Vs Bokki Shivanna

Andhra Pradesh High Court · (2003) 1 ALD 760 : (2003) 2 ALT 47 : (2003) 1 APLJ 239

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)

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High Courts03 Dec 2002Allowed

M.V. Krishna Reddy Vs Govt. of A.P. and Others

Andhra Pradesh High Court · AIR 2003 AP 81 : (2003) 6 ALD 50 : (2003) 1 ARBLR 446

Constitution of India, 1950 — Article 14, 299

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High Courts03 Dec 2002Allowed

Gadu Appalanaidu and Others Vs Surala China Bangaraiah (died) by LRs.

Andhra Pradesh High Court · (2003) 2 ALD 215

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts03 Dec 2002Dismissed

Kurra Lingaiah and Others Vs Oyara Ganu (died) his L.Rs. and Others

Andhra Pradesh High Court · (2003) 6 ALT 583

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts03 Dec 2002

M.S.S.R. Sastry Vs Director, Central Tobacco Research Institute and Others

Andhra Pradesh High Court · (2003) 1 ALD 46 : (2003) 96 FLR 425

Constitution of India, 1950 — Article 14, 226

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High Courts03 Dec 2002

Commissioner of Sericulture and Another Vs A. Narasimha Reddy

Andhra Pradesh High Court · (2003) 2 ALT 178 : (2003) 2 LLJ 444

Administrative Tribunals Act, 1985 — Section 19

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High Courts02 Dec 2002

Paladugula Vijayalakshmi Vs Nomula Ramanadham and Others

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 45 : (2003) 2 ALT(Cri) 98 : (2003) 1 APLJ 402 : (2003) 2 DMC 131 : (2003) 4 RCR(Criminal) 269

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 126, 482

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High Courts02 Dec 2002Dismissed

Vasant Rao Vs E. Raj Reddy

Andhra Pradesh High Court · (2003) 1 ALD 726 : (2003) 2 ALT 13 : (2003) 1 AnWR 190 : (2002) 3 APLJ 422

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22

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