High Courts02 Dec 2002Partly Allowed
K. Dakshina Murthy Vs Central Administrative Tribunal and Others
Andhra Pradesh High Court · (2003) 1 ALD 557
Railway Services (Pension) Rules, 1993 — Rule 15, 87(4)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 7 of 69
High Courts02 Dec 2002Dismissed
Rajath Kanthidhara Vs Asst. Engineer (Settlement), South Eastern Railway and Others
Andhra Pradesh High Court · (2003) 6 ALD 60 : (2003) 1 ALT 271
Constitution of India, 1950 — Article 226
High Courts02 Dec 2002Dismissed
Patlolla Ram Reddy Vs P. Gnan Reddy and Others
Andhra Pradesh High Court · (2003) 3 ALT 555
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 4
High Courts29 Nov 2002
Muhammed Usman Vs Registrar of Co-operative Societies
Andhra Pradesh High Court · (2003) 2 BC 680
Banking Regulation Act, 1949 — Section 22, 35A, 36, 5, 56
High Courts29 Nov 2002
G. Satyanarayanamma Vs Canara Bank and Others
Andhra Pradesh High Court · (2003) 2 ALT 8 : (2003) 1 LLJ 604
Constitution of India, 1950 — Article 311(2)
High Courts29 Nov 2002Dismissed
V.V. Somani Vs I. Annapurna and Others
Andhra Pradesh High Court · (2003) 2 ACC 409 : (2004) ACJ 979 : (2003) 1 ALD 716 : (2003) 1 APLJ 315
Motor Vehicles Act, 1988 — Section 147, 2(10), 2(19)
High Courts29 Nov 2002Allowed
Nailesh H. Doshi Vs G.P. Pharma and Others
Andhra Pradesh High Court · (2003) 1 ALD 745 : (2002) 3 APLJ 386
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 23, 28
High Courts29 Nov 2002
Navata Road Transport Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 2 ALD 78 : (2003) 3 ALT 711 : (2003) 1 APLJ 134
Andhra Pradesh Municipalities Act, 1965 — Section 277(2)
High Courts29 Nov 2002
Gaddam Narsimha Vs Puli Swamy and Another
Andhra Pradesh High Court · (2003) 6 ALD 66 : (2003) 3 ALT 487
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3A, Order 41 Rule 27
High Courts29 Nov 2002Allowed
Jami Appala Swamy and Another Vs Regional Transport Authority and Another
Andhra Pradesh High Court · AIR 2003 AP 265 : (2003) 2 ALD 324 : (2003) 2 ALT 270
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 217Motor Vehicles Act, 1988 — Section 86(5), 95, 96
High Courts28 Nov 2002Allowed
The District Collector and Another Vs G. Dayakar and Others
Andhra Pradesh High Court · (2003) 2 ALT 58 : (2003) 1 APLJ 349
Andhra Pradesh Survey and Boundaries Act, 1923 — Section 10, 11, 13, 14, 9Constitution of India, 1950 — Article 226
High Courts28 Nov 2002Dismissed
K. Seetharama Reddy and Another Vs Hassan Ali Khan and Others
Andhra Pradesh High Court · (2003) 1 ALD 563 : (2003) 1 ALT 276
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Nov 2002Dismissed
Valluri Siva Kumar Rajah Vs Koppuravuri Bhagavathi Devi and Others
Andhra Pradesh High Court · (2003) 2 ALD 101
Contempt of Courts Act, 1971 — Section 2
High Courts28 Nov 2002Allowed
The Indira Gandhi National Open University and Another Vs V. Vijayabhaskar Reddy
Andhra Pradesh High Court · (2003) 1 ALD 54 : (2003) 2 ALT 441
High Courts27 Nov 2002Allowed
Narhar Raj (died) by LRs. and Others Vs Tirupathybibi and Another
Andhra Pradesh High Court · (2004) 4 ALD 136
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 34, 42
High Courts27 Nov 2002Dismissed
Khairuddin Vs Inspector of Works, Central Railway and Others
Andhra Pradesh High Court · (2003) 1 ALD 707 : (2003) 3 ALT 741 : (2003) 1 APLJ 319
High Courts27 Nov 2002Allowed
K. Laxma Reddy and Others Vs The State of A.P. and Another
Andhra Pradesh High Court · (2003) 1 ALT(Cri) 309
Criminal Procedure Code, 1973 (CrPC) — Section 147, 156(3), 190, 190(1), 200Negotiable Instruments Act, 1881 (NI) — Section 142Penal Code, 1860 (IPC) — Section 323, 324, 354, 447
High Courts27 Nov 2002
A.S. Prasad Vs A.P. State Financial Corporation and Others
Andhra Pradesh High Court · (2003) 1 ALD 637 : (2003) 3 ALT 780 : (2003) 3 BC 207 : (2003) 46 SCL 309
Constitution of India, 1950 — Article 246State Financial Corporations Act, 1951 — Section 29
High Courts26 Nov 2002
Kopparthi Rama Krishna Vs Divisional Panchayat officer and Others
Andhra Pradesh High Court · (2003) 6 ALD 58 : (2005) 1 ALT 550 : (2003) 1 ALT 550
High Courts26 Nov 2002Dismissed
D. Prasada Rao Vs A.P. State Co-operative Bank and Another
Andhra Pradesh High Court · (2003) 1 ALD 719 : (2003) 97 FLR 97 : (2003) 3 LLJ 334
Payment of Gratuity Act, 1972 — Section 4