Sri Visakha Grameena Bank Staff Service Regulation, 1980 — Regulation 17, 19, 27, 30, 30(1)(F)Sri Visakha Grameena Bank Staff Service Rules, 1980 — Rule 17, 19, 30(1)

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High Courts19 Nov 2002Allowed

Thurupu Vasantha Vs Rudraboina Balamani and Others

Andhra Pradesh High Court · (2003) 1 ALD 271 : (2003) 1 APLJ 210

Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 2(2)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7 , 115

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High Courts18 Nov 2002

The Legal Aid Committee, High Court of A.P. Vs The Director General and Inspector General of Prisons and Others

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 690 : (2003) 1 ALT 221

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High Courts18 Nov 2002

State of A.P. and Another Vs Desodharaka Kasinadhuni Nageswara Rao Thota Trust

Andhra Pradesh High Court · (2003) 1 ALD 232 : (2003) 3 ALT 770

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts18 Nov 2002Dismissed

Thanheri Muni Sankaraiah Vs Bojjala Raja Reddy

Andhra Pradesh High Court · (2003) 2 ALD 66 : (2003) 1 ALT 292

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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High Courts18 Nov 2002Dismissed

K. David Vs A.P. Pollution Control Board and Others

Andhra Pradesh High Court · (2003) 1 ALD 483

Constitution of India, 1950 — Article 226

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High Courts18 Nov 2002Allowed

Smt. A. Santhi Kumari, I.A.S., Secretary, A.P. Social Welfare Residential Educational Institutions Society Vs K. Ravi and Another

Andhra Pradesh High Court · (2003) 2 ALD 460 : (2002) 6 ALT 326 : (2003) CriLJ 1596

Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 12, 12(3), 19, 19(3), 2

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High Courts15 Nov 2002Dismissed

K.L.N. Raju Vs Pawan and Company and Others

Andhra Pradesh High Court · (2003) 1 ALD 241

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts15 Nov 2002Allowed

Ongole Tobacco Processing and Marketing Co-operative Society Vs Government of A.P. and Others

Andhra Pradesh High Court · (2003) 1 ALD 787

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High Courts15 Nov 2002

M.A. Majeed Vs Chairman, Dena Bank and Others

Andhra Pradesh High Court · (2003) 2 ALT 99 : (2003) 1 LLJ 737

Constitution of India, 1950 — Article 226

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High Courts15 Nov 2002Dismissed

Dr. Satyanarayana S. Melkote and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2003) 3 ALD 377 : (2003) 4 ALT 270

Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 112

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High Courts13 Nov 2002Dismissed

D. Narsimhulu Vs A.P. Legislative Assembly and Others

Andhra Pradesh High Court · (2002) 6 ALD 747

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 6

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High Courts13 Nov 2002Dismissed

Andhra Pradesh Motor Vehicles Dealers Association and Others Vs Government of India and Others

Andhra Pradesh High Court · AIR 2003 AP 134 : (2002) 6 ALD 530

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 177Constitution of India, 1950 — Article 19(1), 21Motor Vehicles Act, 1988 — Section 74(3)

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High Courts13 Nov 2002Allowed

Bada Bodaiah and Another Vs Bada Lingaswamy and Others

Andhra Pradesh High Court · (2003) 1 ALD 790 : (2003) 1 AnWR 131 : (2003) 1 APLJ 141

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1(1)(2), Order 7 Rule 13(1), Order 7 Rule 14(1), Order 7 Rule 14(3), Order 7 Rule 4

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High Courts13 Nov 2002Allowed

Land Acquisition Officer, Special Deputy Collector, Sriramsagar Project Vs Komatpally Muthenna

Andhra Pradesh High Court · (2003) 1 ALD 559 : (2003) 1 AnWR 88 : (2003) 1 APLJ 248

Land Acquisition Act, 1894 — Section 18, 28A

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High Courts13 Nov 2002Dismissed

Deputy Chief Security Commissioner, Railway Protection Force, South Central Railway and Others Vs Md. Jahangir

Andhra Pradesh High Court · (2002) 6 ALD 468

Railway Protection Force Rules, 1987 — Rule 156

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High Courts13 Nov 2002Dismissed

Swatantra Private Security Sibbandi Sangham Vs Regional Manager, Globe Detective Agency (P) Limited

Andhra Pradesh High Court · (2002) 6 ALD 471 : (2003) 1 LLJ 518

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)

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