High Courts13 Nov 2002Dismissed
Gupta Enterprises Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 1 ALD 412 : (2002) 6 ALT 661
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 10 of 69
High Courts13 Nov 2002Allowed
Nagarjuna Grameena Bank Vs Mandulla Beerappa
Andhra Pradesh High Court · (2002) 6 ALD 760 : (2003) 2 ALT 180 : (2003) 1 LLJ 909
Banks Staff Service Regulations, 1980 — Regulation 17, 19, 30
High Courts12 Nov 2002
Ch. Narasimha Reddy, died per L.Rs. Ch. Upender Reddy and Others Vs B. Rajeshwar Rao B. Rajeshwar Rao Vs Ch. Narasimha Reddy and Others
Andhra Pradesh High Court · (2002) 11 AP CK 0092
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Nov 2002Dismissed
Y. Venkata Reddy Vs Jagadamba Enterprises and Another
Andhra Pradesh High Court · (2003) 1 ALT(Cri) 212 : (2002) 1 ALT(Cri) 329 : (2003) 44 SCL 35
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10Criminal Procedure Code, 1973 (CrPC) — Section 204, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Nov 2002Dismissed
Mukkamala Venkata Narayana Reddy Vs Paidimarri Subbaramaiah (died) and Others
Andhra Pradesh High Court · (2003) 6 ALD 82 : (2003) 4 ALT 95
High Courts11 Nov 2002Dismissed
R. Seshagiri Rao and Others Vs University of Hyderabad and Another
Andhra Pradesh High Court · (2002) 6 ALD 720
Constitution of India, 1950 — Article 311(2), 32, 329Hyderabad University Act, 1974 — Section 27, 31, 31(3), 4Industries (Development and Regulation) Act, 1951 — Section 18AA
High Courts11 Nov 2002Dismissed
Government of Andhra Pradesh Vs V. Tulsiram and Others
Andhra Pradesh High Court · (2002) 6 ALD 509 : (2002) 3 APLJ 366
Andhra Pradesh (Telangana Area) (Abolition of Jagirs) Regulations, 1358F — Section 5(1)
High Courts11 Nov 2002
RBF Nidhi Limited and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 996 : (2003) 1 ALT(Cri) 198 : (2003) 2 BC 173 : (2003) 2 RCR(Criminal) 361 : (2003) 44 SCL 40
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts11 Nov 2002Allowed
Jangili Venkateswarlu and Others Vs Bandaru Omkaraiah and Another
Andhra Pradesh High Court · (2003) 2 ALD 259 : (2003) 3 ALT 612 : (2002) 3 APLJ 355
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Nov 2002Dismissed
D. Kyathappa and Others Vs K.L. Siddaramappa
Andhra Pradesh High Court · (2002) 6 ALD 834 : (2002) 6 ALT 435 : (2004) 2 RCR(Civil) 342
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, 115, 32
High Courts11 Nov 2002
Devi Pesticides Pvt. Ltd. and Sri Rama Murthy Vs Sri Sai Balaji Fertilisers and Another
Andhra Pradesh High Court · (2004) 3 ALD 2 : (2003) 1 ALT(Cri) 127
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Nov 2002
G.J. Joseph Vs T.S. Babu Rao and Others
Andhra Pradesh High Court · (2002) 6 ALD 479 : (2003) 1 ALT 207
Contempt of Courts Act, 1971 — Section 2
High Courts08 Nov 2002Allowed
R. Ramachandra Naidu (died) by his L.R. Smt. T. Padma Vs Munirathnam and Others
Andhra Pradesh High Court · (2004) 1 ALD 18 : (2003) 4 ALT 699 : (2003) 2 AnWR 71
Civil Procedure Code, 1908 (CPC) — Section 146Succession Act, 1925 — Section 370, 390
High Courts08 Nov 2002Allowed
Union Bank of India Vs A. Natesam Chetty and Others
Andhra Pradesh High Court · (2003) 1 ALD 705
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2(1)(c)(ii)Limitation Act, 1963 — Section 5
High Courts08 Nov 2002Allowed
Shyamala and Others Vs Ram Bilas Tapadia and Another
Andhra Pradesh High Court · (2003) 2 ALD 593 : (2004) 1 ALT 22
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Nov 2002Allowed
P. Ram Murthy Vs Station House Officer and Another
Andhra Pradesh High Court · (2002) 6 ALT 633
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306
High Courts07 Nov 2002
Ammisetti Chandram alias Ramachandran and Others Vs Chodasani Suryanarayana
Andhra Pradesh High Court · AIR 2003 AP 269 : (2003) 6 ALT 773
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 14
High Courts07 Nov 2002Allowed
TCI Seaways Limited Vs Food Corporation of India, Regional Officer HACA and Another
Andhra Pradesh High Court · (2002) 6 ALD 685 : (2002) 6 ALT 760
Constitution of India, 1950 — Article 226
High Courts06 Nov 2002Dismissed
M.R. Sreenivas Gupta Vs P. Narasimhaiah and Others
Andhra Pradesh High Court · (2002) 11 AP CK 0094
Specific Relief Act, 1963 — Section 31, 34
High Courts06 Nov 2002Dismissed
Akula Siva Durga Prasad Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 147 : (2003) 2 BC 242
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142