COURT ARCHIVE

Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 12 of 69

High Courts31 Oct 2002Dismissed

Gudimetla Narasimha Murthy and Others Vs Government of A.P., Revenue Department and Others

Andhra Pradesh High Court · (2002) 6 ALT 344

Andhra Pradesh Muttas (Abolition and Conversion into Ryotwari) Regulations, 1969 — Regulation 35(2), 4(4), 9

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High Courts31 Oct 2002Allowed

Bantu Saidulu Vs T. Ramesh and Others

Andhra Pradesh High Court · (2002) 6 ALD 445 : (2003) 2 ALT 176 : (2002) 3 APLJ 472

Constitution of India, 1950 — Article 226

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High Courts31 Oct 2002Allowed

Sheela Srinivas Vs District Collector and Another

Andhra Pradesh High Court · (2002) 6 ALD 585 : (2002) 6 ALT 700

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High Courts30 Oct 2002

Dr. C.S. Subba Rao and Another Vs The Secretary to Government of Andhra Pradesh, Transport Department, Secretariat and Others

Andhra Pradesh High Court · (2003) 2 ACC 292 : (2003) 1 ACC 521 : AIR 2003 AP 59 : (2002) 6 ALD 680 : (2002) 6 ALT 458

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 437, 498AConstitution of India, 1950 — Article 226Hyderabad City Police Act, 1348 — Section 21(1)

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High Courts30 Oct 2002

Madanapalle Municipality Vs Syed Ahamad and Others

Andhra Pradesh High Court · (2003) 1 ALD 729 : (2003) 1 ALT 491

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A

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High Courts30 Oct 2002Dismissed

Ch. Lakshmi Narayana and Another Vs Director General and Inspector General of Police and Others

Andhra Pradesh High Court · (2003) 6 ALD 160 : (2003) 2 ALT 196

Constitution of India, 1950 — Article 226Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts30 Oct 2002Dismissed

United India Insurance Company Limited Vs Toorupu Vijaya and Others

Andhra Pradesh High Court · (2003) 5 ALD 640

Motor Vehicles Act, 1988 — Section 166, 171, 173

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High Courts29 Oct 2002

Chavali Anjana Devi and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2003) 1 ALD 13 : (2002) 6 ALT 656

Land Acquisition Act, 1894 — Section 16

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High Courts29 Oct 2002

Avutapalli Mangamma and Another Vs Alluru Panduranga Rao and Another

Andhra Pradesh High Court · (2003) 1 ALD 190 : (2003) 1 ALT 765

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High Courts28 Oct 2002Dismissed

B. Balraj Goud Vs Government of A.P. and Others

Andhra Pradesh High Court · (2003) 2 ALD 599 : (2003) 1 ALT(Cri) 98

Arms Act, 1959 — Section 17(3)Arms Rules, 1962 — Rule 51

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High Courts28 Oct 2002

Jasti Vijayalakshmi and Others Vs Uppalapati Sunila and Others

Andhra Pradesh High Court · (2002) 6 ALD 581 : (2003) 1 APLJ 77

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts28 Oct 2002Dismissed

Kum. P. Ratna Kumari Vs M.R.L.S.S. Murthy and Another

Andhra Pradesh High Court · (2002) 2 ALD(Cri) 938 : (2003) 1 ALT(Cri) 159

Penal Code, 1860 (IPC) — Section 109, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(9)

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High Courts25 Oct 2002Allowed

Moden Venkataramana Vs Palagiri Rasool Saheb

Andhra Pradesh High Court · (2003) 1 ALT 545

Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 13Negotiable Instruments Act, 1881 (NI) — Section 118

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High Courts25 Oct 2002Allowed

Smt. Mallela Laxmi and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2003) CriLJ 638

Seeds Act, 1966 — Section 16, 19, 7BSeeds Rules, 1968 — Rule 7, 8

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High Courts25 Oct 2002

Suram Kiran Kumar Reddy and Others Vs State of A.P. and Another

Andhra Pradesh High Court · (2002) 6 ALT 565 : (2003) 2 RCR(Criminal) 24

Criminal Procedure Code, 1973 (CrPC) — Section 198, 482Penal Code, 1860 (IPC) — Section 109, 376, 415, 417, 420

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High Courts25 Oct 2002Dismissed

Yakari Pochaiah (dead) Yakari Satyanarayana and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2003) 1 ALD 181

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 20, 8

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High Courts25 Oct 2002Allowed

Akula Narayana Flour, Rice and Oil Mill and Others Vs The State of A.P.

Andhra Pradesh High Court · (2002) 2 ALD(Cri) 665 : (2003) 1 ALT(Cri) 65

Electricity Act, 1910 — Section 39, 44, 49A

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High Courts24 Oct 2002Dismissed

New India Assurance Company Limited Vs Andhra Fishermen Central Co-operative Society Limited

Andhra Pradesh High Court · (2003) 1 ACC 303 : AIR 2003 AP 231 : (2003) 1 ALD 299

Marine Insurance Act, 1963 — Section 2

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High Courts24 Oct 2002Allowed

Bank of Baroda Vs G. Sriram and Another

Andhra Pradesh High Court · (2002) 6 ALD 671 : (2003) 96 FLR 549 : (2003) 1 LLJ 905

Industrial Disputes Act, 1947 — Section 11A

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High Courts24 Oct 2002Dismissed

Ranga Reddy Vs Sadhu Padamma and Others

Andhra Pradesh High Court · (2002) 6 ALD 752 : (2003) 1 ALT 228 : (2003) 1 APLJ 222 : (2003) 1 CivCC 540

Registration Act, 1908 — Section 49

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