High Courts21 Oct 2002Dismissed

C.K. Kannan Vs Sri Srinivasa Cotton Corpn.

Andhra Pradesh High Court · (2002) 2 ALD(Cri) 848 : (2003) 1 ALT(Cri) 72 : (2003) 1 AnWR 124 : (2003) 2 RCR(Criminal) 92 : (2003) 42 SCL 132

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141