High Courts12 Oct 2015Allowed
P. Venkateshwara Naik and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD 476 : (2016) 1 ALT 350
Constitution of India, 1950 - Article 37, 39, 41, 43, 46
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 4 of 38
High Courts12 Oct 2015Dismissed
Bollaboina Mallesh Vs Bollaboina Ailaiah Yadav and Others
Andhra Pradesh High Court · (2016) 1 ALD 405
Andhra Pradesh Panchayat Raj Act, 1994 - Section 19(3)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 13 Rule 10, Order 16 Rule 1, Order 16 Rule 1(2), Order 9 Rule 9
High Courts12 Oct 2015Allowed
J. Devi Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALT 293
High Courts12 Oct 2015Disposed Off
Koneru Lakshmaiah Education Foundation, Institution Deemed-to-be-University Vs The Commissioner of Technical Education, Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD 540
Andhra Pradesh Education Act, 1982 - Section 1(3), 2(35), 2(44), 3(3)(b), 79Constitution of India, 1950 - Article 309University Grants Commission Act, 1956 - Section 2, 2(18), 2(f), 23, 26(1)(f)
High Courts09 Oct 2015
The Commissioner of Income Tax Vs Advanta India Ltd.
Andhra Pradesh High Court · (2015) 10 AP CK 0038
Income Tax Act, 1961 - Section 260-A, 35AB, 37
High Courts09 Oct 2015Dismissed
Kasula Surender Reddy and Others Vs M. Ravinder Reddy and Others
Andhra Pradesh High Court · (2016) 1 ALD 437
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts09 Oct 2015
Commissioner of Income Tax, Hyderabad-I Vs Advanta India Ltd.
Andhra Pradesh High Court · (2015) 235 TAXMAN 365
Income Tax Act, 1961 - Section 260A, 35AB, 37
High Courts08 Oct 2015Allowed
A. Mallikarjuna Vs P. Dhanunjaya
Andhra Pradesh High Court · (2017) 2 ACC 34 : (2017) ACJ 150
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts08 Oct 2015
The Commissioner of Income Tax Vs PLR Projects Pvt. Ltd.
Andhra Pradesh High Court · (2015) 10 AP CK 0040
Income Tax Act, 1961 - Section 260-A, 40(a)(ia)
High Courts08 Oct 2015Allowed
Hindustan Petroleum Corporation Ltd. Vs The Andhra Pradesh Southern Power Distribution Company Ltd. and Others
Andhra Pradesh High Court · (2016) 2 ALT 349
Industrial Finance Corporation Act, 1948 - Section 2(c)Salar Jung Museum Act, 1961 - Section 16(2)(a)
High Courts08 Oct 2015Dismissed
NCL Industries Limited Vs The Assistant Director of Mines and Geology and Others
Andhra Pradesh High Court · (2016) 6 FLT 108
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(5), 30
High Courts08 Oct 2015
NCL Industries Limited Vs Assistant Director of Mines and Geology and Others
Andhra Pradesh High Court · (2016) 1 ALD 634 : (2015) 6 ALT 210
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(5), 30
High Courts08 Oct 2015Dismissed
Guguloth Narsu Vs State of A.P.
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 164
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 477Penal Code, 1860 (IPC) - Section 302, 498-A
High Courts07 Oct 2015Allowed
Somu Adi Lakshmi Vs State of Telangana
Andhra Pradesh High Court · (2016) 3 ALTCrl 504
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts07 Oct 2015Dismissed
Gugloth Rena Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 112
Penal Code, 1860 (IPC) - Section 201, 302
High Courts07 Oct 2015Allowed
G. Neeraja Vs The State of Telangana and Others
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 141 : (2016) 1 ALT 362 : (2016) 1 ALT(Cri) 313
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 2(g), 3
High Courts07 Oct 2015Allowed
State Bank of India Vs The Debts Recovery Appellate Tribunal and Others
Andhra Pradesh High Court · (2015) 10 AP CK 0017
Constitution of India, 1950 - Article 226, 226(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(12), 19(17), 19(18)(e)
High Courts07 Oct 2015Allowed
M.A. Hakeem Vs TSRTC and Others
Andhra Pradesh High Court · (2015) 10 AP CK 0016
Constitution of India, 1950 - Article 14, 19, 19(1)(f), 21, 31(1)Contract Act, 1872 - Section 128, 146
High Courts07 Oct 2015
Nalla Raji Reddy Vs Venkatanantha Chary
Andhra Pradesh High Court · (2016) 1 ALD 333
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 13Limitation Act, 1963 - Section 3
High Courts06 Oct 2015Disposed Off
Dara Mohan Muralidhar Vs B. Nirmala Devi
Andhra Pradesh High Court · (2016) 6 ALT 762
Provincial Insolvency Act, 1920 - Section 45, Section 50, Section 53, Section 54, Section 54A, Section 6(1)(b), Section 9