COURT ARCHIVE

Andhra Pradesh High Court judgments, 2015

754 judgments · page 6 of 38

High Courts22 Sept 2015Allowed

V. Muthuvelu Vs State of A.P. and Others

Andhra Pradesh High Court · (2015) 6 ALT 499

Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 2(g), 3, 3(1)Constitution of India, 1950 - Article 22, 22(5), 226Penal Code, 1860 (IPC) - Section 307, 34, 353, 379

High Courts22 Sept 2015Allowed

Kanigalpula S.P. Manjeera and Others Vs Dr. N.T.R. University of Health Sciences and Others

Andhra Pradesh High Court · (2015) 6 ALD 546 : (2016) 1 ALT 178

Indian Medical Council Act, 1956 - Section 19A, 20, 20(1), 33

High Courts22 Sept 2015Dismissed

R.M. Ramesh Babu and Others Vs Union of India and Others

Andhra Pradesh High Court · (2015) 09 AP CK 0016

Constitution of India, 1950 - Article 12, 14, 16, 21, 226

High Courts22 Sept 2015Dismissed

Kore Gattaiah Vs Kore Venkataiah and Others

Andhra Pradesh High Court · (2015) 6 ALD 581 : (2016) 1 ALT 671

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227

High Courts21 Sept 2015

Balavenkatagari Rama Muni Reddy Vs K. Fakruddin

Andhra Pradesh High Court · (2016) 2 ALD 148

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 46, Order 21 Rule 51, Order 21 Rule 52, 60, 60(1)Evidence Act, 1872 - Section 106Payment of Gratuity Act, 1972 - Section 5

High Courts18 Sept 2015Disposed Off

Chetla Narayana Vs Joint Collector, Adilabad

Andhra Pradesh High Court · (2016) 6 ALT 743

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 - Section 32(1), Section 40, Section 90, Section 91

High Courts18 Sept 2015

R. Rama Rao Vs The Railway Board and Others

Andhra Pradesh High Court · (2015) 6 ALD 131 : (2015) 6 ALT 315 : (2016) 1 SCT 363

Constitution of India, 1950 - Article 309

High Courts16 Sept 2015Dismissed

Mummana Surya Rao Vs Hindustan Petroleum Corpn. Ltd and Others

Andhra Pradesh High Court · (2015) 6 ALD 521 : (2016) 1 ALT 695

High Courts16 Sept 2015Disposed Off

S. Zabeda Parveen Vs A.P. Women''s Cooperative Finance Corporation and Others

Andhra Pradesh High Court · (2015) 6 ALD 675 : (2016) 1 ALT 469

Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960 - Section 8Constitution of India, 1950 - Article 14, 21, 311, 311(2)

High Courts15 Sept 2015Dismissed

Battina Subbalakskmi Vs Kovvur Co-operative Urban Bank Ltd. and Others

Andhra Pradesh High Court · (2015) 6 ALD 434 : (2016) 1 ALT 215

Andhra Pradesh Co-operative Societies Act, 1964 - Section 121, 35(3)Transfer of Property Act, 1882 - Section 5

High Courts15 Sept 2015Allowed

Vasa Soma Sundara Andal Sampoorja Saraswathi and Others Vs Konduru Loka Viswa Appala Naga and Others

Andhra Pradesh High Court · (2015) 6 ALD 536 : (2016) 1 ALT 116

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227Hindu Succession Act, 1956 - Section 6

High Courts15 Sept 2015Allowed

T. Sridhar Reddy Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 1 ALD 86 : (2016) 2 ALT 141

Andhra Pradesh Excise Act, 1968 - Section 17, 28, 29, 72Constitution of India, 1950 - Article 14, 19(1)(g), 226

High Courts15 Sept 2015

Kalluri Krishan Pushkar Vs Deputy Commissioner of Income Tax

Andhra Pradesh High Court · (2016) 236 TAXMAN 27

Civil Procedure Code, 1908 (CPC) - Section 154, 60Criminal Procedure Code, 1973 (CrPC) - Section 190, 200, 482Income Tax Act, 1961 - Section 115, 115(wf), 115JA, 131, 139

High Courts15 Sept 2015Allowed

R. Biksham and Others Vs The District Collector, Mahabubnagar and Others

Andhra Pradesh High Court · (2016) 1 ALD 348 : (2016) 1 ALT 542

Andhra Pradesh Water Land and Trees Act, 2002 - Section 10, 11, 14, 27, 3

High Courts14 Sept 2015

Larsen and Toubro Ltd. Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 09 AP CK 0039

Andhra Pradesh Value Added Tax Act, 2005 - Section 4(7), 4(7)(g)Central Sales Tax Act, 1956 - Section 2, 2(ab), 2(d), 2(g), 2(ja)Constitution of India, 1950 - Article 226, 265, 269, 286, 286(1)(b)

High Courts14 Sept 2015Dismissed

The Union of India and Others Vs A.R. Rakesh and Others

Andhra Pradesh High Court · (2015) 09 AP CK 0024

Constitution of India, 1950 - Article 309

High Courts14 Sept 2015Allowed

Shaik Mahaboob Basha and Others Vs Union of India

Andhra Pradesh High Court · (2015) 6 ALD 510 : (2016) 1 ALT 1

High Courts14 Sept 2015Allowed

Puramsetti Satya Ramesh Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 6 ALD 557 : (2016) 1 ALT 190

High Courts11 Sept 2015Dismissed

P. Venkateshwar Rao Vs Sunku Srinivasulu and Others

Andhra Pradesh High Court · (2015) 6 ALD 451

High Courts11 Sept 2015Dismissed

Narendra Urangi and Others Vs Greenmint India Agritech Pvt. Ltd. and Others

Andhra Pradesh High Court · (2016) 1 ALD(Cri) 177 : (2016) 2 BC 183

Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 9