High Courts11 Sept 2015Dismissed
DBM Geotechnics & Constructions Pvt. Ltd. Vs Union of India
Andhra Pradesh High Court · (2016) 1 ALD 297 : (2016) 2 ALT 152
Constitution of India, 1950 - Article 14, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 7 of 38
High Courts11 Sept 2015Allowed
Amit Kumar Yadav and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 09 AP CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(3), 177, 178, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498-A
High Courts11 Sept 2015Disposed Off
Coromandel Mining & Exports Pvt. Ltd. and Others Vs Union of India and Others
Andhra Pradesh High Court · (2016) 1 ALT 243
Constitution of India, 1950 - Article 12, 14, 143(1), 15, 19General Clauses Act, 1897 - Section 3(19), 5, 6, 7Mines and Minerals (Development and Regulation) Act, 1957 - Section 10, 10B, 11, 11A, 13
High Courts10 Sept 2015Dismissed
Syed Tippu Sultan and Others Vs The State of A.P.
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 322 : (2016) 1 ALT(Cri) 93
Criminal Procedure Code, 1973 (CrPC) - Section 362, 482Essential Commodities Act, 1955 - Section 6A
High Courts09 Sept 2015Allowed
Bhanoth Raja and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD 201
Andhra Pradesh (Telangana Area) Forest Act, 1355 - Section 19Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 - Section 4
High Courts09 Sept 2015
Mahadev Metaliks Pvt. Ltd. Vs Union of India and Others
Andhra Pradesh High Court · (2016) 331 ELT 424
Constitution of India, 1950 - Article 14, 19(1)(g), 226Customs Tariff Act, 1975 - Section 5(1)
High Courts09 Sept 2015Dismissed
Payam Rajulu Vs State of A.P.
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 1
High Courts08 Sept 2015Allowed
Kamireddy Brahma Reddy Vs Visakhapatnam Port Educational Society
Andhra Pradesh High Court · (2015) 09 AP CK 0056
Andhra Pradesh Education Act, 1982 - Section 78A, 78-A
High Courts08 Sept 2015Disposed Off
Eashwar Lal Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 6 ALT 1 : (2015) 3 ALT(Cri) 374
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 11(5), 3Constitution of India, 1950 - Article 21, 22, 22(5)
High Courts08 Sept 2015Dismissed
R.K. Infra & Engineering (India) Pvt. Ltd. Vs Bramhani Industries Ltd.
Andhra Pradesh High Court · (2016) 194 CompCas 237
Evidence Act, 1872 - Section 58
High Courts07 Sept 2015Allowed
Lanka Babu Surendra Mohana Benarji Vs Canara Bank, Unguturu and Others
Andhra Pradesh High Court · (2015) 6 ALD 562 : (2015) 6 ALT 473
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22, Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 82, Order 21 Rule 89Constitution of India, 1950 - Article 141Transfer of Property Act, 1882 - Section 100, 58, 59, 60, 61
High Courts07 Sept 2015Dismissed
G.V. Suryaprakash Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 534 : (2015) 6 ALT 115
Andhra Pradesh Co-operative Societies Act, 1964 - Section 34-A, 34-A(2), 76, 76(1), 77
High Courts04 Sept 2015Dismissed
Agolapu Raju Vs Agolapu Gangaram
Andhra Pradesh High Court · (2015) 6 ALD 532
Civil Procedure Code, 1908 (CPC) - Section 115Limitation Act, 1963 - Section 5
High Courts04 Sept 2015Dismissed
Poshetty Lurdamma and Others Vs Kunday Mallaiah and Others
Andhra Pradesh High Court · (2015) 6 ALD 452 : (2016) 1 ALT 232
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts04 Sept 2015Allowed
H. Suryanarayana and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD 292 : (2016) 2 ALT 552
Constitution of India, 1950 - Article 16, 309
High Courts04 Sept 2015Dismissed
Ayitam Venkata Anjani Vs Ganeshula Uma Parvathi and Others
Andhra Pradesh High Court · (2015) 6 ALD 504 : (2016) 1 ALT 160
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, Order 38 Rule 5, 39Transfer of Property Act, 1882 - Section 53
High Courts04 Sept 2015Dismissed
Sonapala Balaraju and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 09 AP CK 0002
Andhra Pradesh Commission for Backward Classes Act, 1993 - Section 3, 9, 9(1)Andhra Pradesh Reorganisation Act, 2014 - Section 100, 101, 107, 2(e), 2(f)Constitution of India, 1950 - Article 15(4), 16, 16(4), 340, 341
High Courts03 Sept 2015Disposed Off
Pamusani Venkateswarlu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 308
High Courts03 Sept 2015Allowed
G. Kiran Kumar and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 648 : (2016) 2 ALT 74
High Courts03 Sept 2015Partly Allowed
Ganta Nooka Raju and Others Vs The State of A.P.
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 50
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 109, 302