High Courts28 Aug 2015Dismissed
Varma Realtors Vs Habib Alladin and Others
Andhra Pradesh High Court · (2015) 08 AP CK 0031
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 - Section 108
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 9 of 38
High Courts26 Aug 2015Allowed
AGI Glaspac and Others Vs Southern Power Distribution Company of Telangana Limited and Others
Andhra Pradesh High Court · (2015) 6 ALT 662
Constitution of India, 1950 - Article 12Electricity Act, 2003 - Section 177, 181, 3, 3(1), 42
High Courts25 Aug 2015Dismissed
Viom Networks Ltd. Vs M. Veeramani
Andhra Pradesh High Court · (2015) 6 ALD 218 : (2015) 6 ALT 433
Arbitration and Conciliation Act, 1996 - Section 16, 8Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 106
High Courts25 Aug 2015Dismissed
The State of Andhra Pradesh and Others Vs D. Ramanjaneyulu and Others
Andhra Pradesh High Court · (2015) 08 AP CK 0067
High Courts25 Aug 2015Dismissed
Bommareddy Venkata Naga Chandra Reddy and Others Vs PRL Secy., Education Dept. and Others
Andhra Pradesh High Court · (2016) 1 ALT 656
Andhra Pradesh Public Libraries Act, 1960 - Section 10, 10(3), 11, 11(1), 11(3)Constitution of India, 1950 - Article 14, 16, 19(1)(c), 226, 309Criminal Procedure Code, 1973 (CrPC) - Section 321
High Courts25 Aug 2015Dismissed
Arcom Medical Devices Pvt. Ltd. Vs Yashoda Healthcare Services Pvt. Ltd.
Andhra Pradesh High Court · (2016) 1 ALD 484 : (2016) 194 CompCas 575
High Courts24 Aug 2015
B. Bala Narasimha Reddy Vs Principal Commissioner of Income Tax and Others
Andhra Pradesh High Court · (2015) 08 AP CK 0060
Income Tax Act, 1961 - Section 220(2), 220(2A)
High Courts24 Aug 2015Allowed
K. Suresh Babu Vs The Superintendent of Police, Anantapur District and Others
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 210 : (2015) 6 ALT 556
Andhra Pradesh Towns Nuisances Act, 1889 - Section 3Constitution of India, 1950 - Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) - Section 106, 107, 108(1)(i), 108(c), 110(1)
High Courts21 Aug 2015Dismissed
Rajiv Kumar Agarwal and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 334 : (2015) 6 ALT 718
Constitution of India, 1950 - Article 226
High Courts21 Aug 2015Dismissed
Union of India Vs Koyya Malli Naidu and Others
Andhra Pradesh High Court · (2016) 1 ACC 637 : (2015) 6 ALD 472 : (2015) 6 ALT 561
Criminal Procedure Code, 1973 (CrPC) - Section 174Evidence Act, 1872 - Section 114(g)Railways Act, 1989 - Section 123, 123(c), 124, 124-A, 125
High Courts21 Aug 2015Dismissed
Arka Lakshmi Manohari and Others Vs Pillamogolla Ranga Rao
Andhra Pradesh High Court · (2015) 6 ALD 196 : (2015) 6 ALT 448
Civil Procedure Code, 1908 (CPC) - Section 115, 151Constitution of India, 1950 - Article 227
High Courts21 Aug 2015Dismissed
Pasagadugula Narayana Rao Vs Pasagadugula Rama Murty and Others
Andhra Pradesh High Court · (2016) 1 ALD 238
Evidence Act, 1872 - Section 90, 91, 92, 93, 94Registration Act, 1908 - Section 17, 17(1)(b), 49Specific Relief Act, 1963 - Section 2(b)
High Courts21 Aug 2015
G. Koteswara Rao Vs E. Murali and Others
Andhra Pradesh High Court · (2015) 6 ALD 730 : (2015) 6 ALT 397
Criminal Procedure Code, 1973 (CrPC) - Section 340General Clauses Act, 1897 - Section 2(b), 27Penal Code, 1860 (IPC) - Section 120-B, 167, 191, 193
High Courts21 Aug 2015
Mahender Vs D. Venkat Reddy and Others
Andhra Pradesh High Court · (2016) 1 ALD 227 : (2015) 6 ALT 650
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 5, Order 21 Rule 6, Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 66General Clauses Act, 1897 - Section 10Limitation Act, 1963 - Section 4
High Courts20 Aug 2015Dismissed
AGI Glass Factory (Contract Workers Union) and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 147 FLR 818 : (2016) 1 LLN 129
Constitution of India, 1950 - Article 226
High Courts20 Aug 2015Dismissed
P. Venkanna Vs Hindustan Aeronautics Limited and Others
Andhra Pradesh High Court · (2016) 1 ALD 673 : (2016) 2 ALT 268
Constitution of India, 1950 - Article 226
High Courts20 Aug 2015Dismissed
Abdul Gaffar Vs Joint Collector, Ranga Reddy District and Others
Andhra Pradesh High Court · (2015) 6 ALD 439 : (2016) 1 ALT 211
High Courts20 Aug 2015Allowed
Shaik Baji Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 08 AP CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 34, 342
High Courts20 Aug 2015Dismissed
Mirador Commercial Pvt. Ltd. Vs Power Grid Corporation of India Ltd. and Others
Andhra Pradesh High Court · (2015) 6 ALD 227 : (2016) 1 ALT 54
Constitution of India, 1950 - Article 14, 226, 32
High Courts19 Aug 2015Allowed
Kasarapu Sujatha and Others Vs Veeravelli Veera Somaiah
Andhra Pradesh High Court · (2015) 6 ALD 656
Civil Procedure Code, 1908 (CPC) - Section 100, 103