High Courts19 Aug 2015Dismissed
Bongoni Rajaiah Vs The Singareni Collieries Company Limited and Others
Andhra Pradesh High Court · (2015) 08 AP CK 0056
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 10 of 38
High Courts19 Aug 2015Allowed
T. Tanmai Reddy and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 2 ALD 42
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 - Section 15, 3Andhra Pradesh Reorganisation Act, 2014 - Section 95Constitution of India, 1950 - Article 371D
High Courts19 Aug 2015Dismissed
T. Sai Abhishekh Vs The State of Telangana and Others
Andhra Pradesh High Court · (2016) 1 ALD 81
Constitution of India, 1950 - Article 14, 15(4)
High Courts19 Aug 2015Dismissed
Boddapalli Anjaiah and Others Vs Shaik Sayeed and Others
Andhra Pradesh High Court · (2015) 08 AP CK 0027
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 - Section 60Andhra Pradesh Escheats and Bona Vacantia Act, 1974 - Section 10, 10(1), 11, 11(1), 11(2)Civil Procedure Code, 1908 (CPC) - Section 80
High Courts18 Aug 2015Allowed
Mudi Reddy Tirupathi Reddy Vs T. Linga Reddy and Others
Andhra Pradesh High Court · (2015) 6 ALT 512
Evidence Act, 1872 - Section 45, 73
High Courts17 Aug 2015Dismissed
Lakshmi Sai Construction Co. and Others Vs IJM Corporation Berhard
Andhra Pradesh High Court · (2015) 5 ALD 718
Arbitration and Conciliation Act, 1996 - Section 7, 8
High Courts17 Aug 2015Allowed
Balbir Singh Vs The Director General of Police and Others
Andhra Pradesh High Court · (2015) 6 ALD 725
High Courts17 Aug 2015Dismissed
Lakshmi Sai Constructions Company and Others Vs IJM Corporation, Berhard
Andhra Pradesh High Court · (2015) 5 ALT 418
Arbitration and Conciliation Act, 1996 - Section 7, 8
High Courts14 Aug 2015
The Commissioner Customs and Central Excise Vs Panyam Cements and Minerals Industries Ltd.
Andhra Pradesh High Court · (2016) 331 ELT 206 : (2015) 52 GST 1048
Central Excises and Salt Act, 1944 - Section 11, 11(A), 11A, 11-A, 11-A(1)
High Courts14 Aug 2015
Ratan Kumar and Others Vs Greater Hyderabad Municipal Corporation and Others
Andhra Pradesh High Court · (2015) 08 AP CK 0024
Evidence Act, 1872 - Section 114, 16General Clauses Act, 1897 - Section 27
High Courts14 Aug 2015Disposed off
Gaba Pharmaceuticals Private Limited and Others Vs Union of India and Others
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 18
Criminal Procedure Code, 1973 (CrPC) - Section 190, 193, 200, 209, 226Drugs and Cosmetics Act, 1940 - Section 13, 13(1)(a), 13(1)(c), 13(2)(a), 16Penal Code, 1860 (IPC) - Section 320
High Courts14 Aug 2015Allowed
M. Nagaraj Vs The State of Telangana
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 1022
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120-B, 149, 34, 403, 406
High Courts13 Aug 2015
ITC Limited Vs The Customs Excise & Service Tax Appellate Tribunal and Others
Andhra Pradesh High Court · (2016) 331 ELT 342
Central Excises and Salt Act, 1944 - Section 11A, 11B, 35G
High Courts13 Aug 2015Dismissed
Pathan Kareemulla and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 08 AP CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 34
High Courts12 Aug 2015Dismissed
E. Venkatarama Naidu and Others Vs E. Ramachandra Naidu and Others
Andhra Pradesh High Court · (2015) 5 ALT 238
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 39 Rule 2A, 151
High Courts12 Aug 2015Dismissed
Guru Uday Chandra and Others Vs Koyya Prasad Reddy and Others
Andhra Pradesh High Court · AIR 2015 AP 154 : (2015) 6 ALD 33 : (2015) 6 ALT 748
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 4Limitation Act, 1963 - Section 5
High Courts12 Aug 2015Allowed
Sravanthi Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 08 AP CK 0021
Penal Code, 1860 (IPC) - Section 201, 302
High Courts12 Aug 2015Dismissed
Mohammed Yakub Ali Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 08 AP CK 0015
Constitution of India, 1950 - Article 226, 227
High Courts12 Aug 2015
Kotiki Yedu Kondalu Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 100 : (2016) 1 ALT 65
Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997 - Section 3(1)Andhra Pradesh Panchayat Raj Act, 1994 - Section 56, 56(1), 56(1)(b), 56(2), 80
High Courts11 Aug 2015Disposed Off
Putturu Vishnu Kumar Vs Rudraraju Satyanarayana Raju and Others
Andhra Pradesh High Court · (2015) 6 ALD 27 : (2016) 1 ALT 109
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 42, 43