High Courts03 Sept 2015Partly Allowed
Pamusani Venkateswarlu and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 09 AP CK 0015
Penal Code, 1860 (IPC) - Section 120(B), 302
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 8 of 38
High Courts03 Sept 2015Allowed
Krishna Constructions Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD 219 : (2015) 6 ALT 464
Constitution of India, 1950 - Article 14, 226
High Courts03 Sept 2015Allowed
Trinadha Patro Vs Lingaraj Rana
Andhra Pradesh High Court · AIR 2016 AP 10 : (2015) 6 ALD 617 : (2016) 1 ALT 174
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 10, 11, 12, 13, 14Registration Act, 1908 - Section 49
High Courts02 Sept 2015Allowed
Penna Cement Industries Ltd. Vs The Principal Chief Conservator of Forests and Others
Andhra Pradesh High Court · (2016) 2 ALD 324
High Courts02 Sept 2015Dismissed
Jajula Koteshwar Rao Vs Ravulapalli Masthan Rao
Andhra Pradesh High Court · (2015) 6 ALD 483 : (2016) 1 ALT 134
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts02 Sept 2015Dismissed
Dasaru Veeraiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 82
Criminal Procedure Code, 1973 (CrPC) - Section 235Penal Code, 1860 (IPC) - Section 302
High Courts02 Sept 2015Allowed
S. Ayub Basha Vs The University of Hyderabad and Others
Andhra Pradesh High Court · (2016) 2 ALD 335
Hyderabad University Act, 1974 - Section 12, 12(3), 20
High Courts02 Sept 2015Allowed
RSR Infra Works (India) Pvt. Ltd. & PVSRSN Enterprises Pvt. Ltd. (JV) Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 6 ALD 644 : (2015) 6 ALT 15 : (2016) 2 BC 157
High Courts02 Sept 2015Dismissed
S.S.P. Sharma Vs The Industrial Tribunal-II and Others
Andhra Pradesh High Court · (2016) 2 ALD 107
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11-A, 33, 33(2), 33(3)
High Courts01 Sept 2015
New Narmada Restaurant & Bar Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 6 ALD 141 : (2015) 6 ALT 472
Constitution of India, 1950 - Article 14, 19(1)(g), 226
High Courts01 Sept 2015Disposed Off
The Managing Director A.P. State Handloom Weavers Cooperative Society Ltd. and Others Vs Ch. Prasad Rao and Others
Andhra Pradesh High Court · (2015) 09 AP CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 243(1)Industrial Disputes Act, 1947 - Section 17-BPenal Code, 1860 (IPC) - Section 409
High Courts01 Sept 2015Dismissed
Maqbul Shaik and Others Vs Cheerala Thripura and Others
Andhra Pradesh High Court · (2015) 5 ALT 627
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 21, 27
High Courts01 Sept 2015Allowed
Indu Dalmia and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 09 AP CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 190, 420, 482Penal Code, 1860 (IPC) - Section 120B, 34, 419, 420, 468
High Courts31 Aug 2015Allowed
Cyano Pharma (P) Limited and Others Vs The State of Telangana and Others
Andhra Pradesh High Court · (2016) 1 ALD 760 : (2016) 2 ALT 282
Constitution of India, 1950 - Article 14, 226
High Courts31 Aug 2015Dismissed
Aliens Developers Private Limited Vs M. Janardhan Reddy and Others
Andhra Pradesh High Court · (2015) 6 ALD 584 : (2016) 1 ALT 194
Arbitration and Conciliation Act, 1996 - Section 11, 8Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227
High Courts31 Aug 2015Disposed off
Kodali Lalitha Kumari and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 Crimes 101
Criminal Procedure Code, 1973 (CrPC) - Section 173, 190, 195, 195(1), 195(1)(b)Penal Code, 1860 (IPC) - Section 120-B, 34, 354, 379, 380
High Courts28 Aug 2015Dismissed
K. Srividya Vs K. Kishore Kumar Reddy and Others
Andhra Pradesh High Court · (2015) 6 ALT 122
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227Guardians and Wards Act, 1890 - Section 13, 6
High Courts28 Aug 2015Disposed off
Radhika Somani and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 6 ALD 443
High Courts28 Aug 2015Dismissed
Ahmed Sayeed Vs The Commissioner and Director of School Education and Others
Andhra Pradesh High Court · (2015) 08 AP CK 0040
High Courts28 Aug 2015
R.G. Sunil Reddy Vs The A.P. Lokayukta and Others
Andhra Pradesh High Court · AIR 2016 AP 1 : (2015) 6 ALD 302 : (2015) 6 ALT 419 : (2016) 1 RCR(Criminal) 1025
Dowry Prohibition Act, 1961 - Section 10, 10(2), 10(4)(c), 2, 2 (a)Penal Code, 1860 (IPC) - Section 120-B, 403, 409, 418, 420