COURT ARCHIVE

Andhra Pradesh High Court judgments, 2015

754 judgments · page 37 of 38

High Courts30 Jan 2015Disposed off

Y. Sri Ramulu Vs K. Venkatesham

Andhra Pradesh High Court · (2015) 3 ALD 635 : (2015) 3 ALT 812

Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987 - Section 24Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d)

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High Courts29 Jan 2015

Resolute Electronics Private Limited Vs Union of India and Others

Andhra Pradesh High Court · (2015) 3 ALD 610 : (2015) 2 ALT 545 : (2015) 319 ELT 51 : (2015) 32 GSTR 435

Central Excises and Salt Act, 1944 - Section 11A, 35(1)Limitation Act, 1963 - Section 5

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High Courts29 Jan 2015Dismissed

Vinjamuri Rajagopala Chary Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 3 ALD 625 : (2015) 3 ALT 96

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 - Section 4, 4(4)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 - Section 43, 46(3), 75, 83

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High Courts29 Jan 2015Dismissed

National Insurance Company Limited Vs Mandiga Krishna and Others

Andhra Pradesh High Court · (2015) 3 ACC 134 : (2015) 2 AnWR 792

Motor Vehicles Act, 1988 - Section 158(6), 166

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High Courts28 Jan 2015

Kapu Ramachandra Reddy Vs State of A.P.

Andhra Pradesh High Court · (2015) 3 ALT(Cri) 396

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 171-B, 171-E, 188

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High Courts28 Jan 2015Allowed

Official Liquidator, High Court of Andhra Pradesh and Others Vs N. Prabhakar and Others

Andhra Pradesh High Court · (2015) 189 CompCas 412 : (2015) 3 CoMPLJ 425

Companies Act, 1956 - Section 441, 446, 529, 529(3)(b), 529APayment of Gratuity Act, 1972 - Section 14, 3Workmens Compensation Act, 1923 - Section 14

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High Courts28 Jan 2015Disposed off

Independent Gas based Power Producers'' Association Vs Union of India and Others

Andhra Pradesh High Court · (2015) 01 AP CK 0016

Constitution of India, 1950 - Article 14, 19(1)(g), 225, 226, 226(1)

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High Courts28 Jan 2015Allowed

Sri Ambuja Petrochemicals Ltd. Vs N. Prabhakar and Others

Andhra Pradesh High Court · (2015) 146 FLR 910 : (2015) 2 LLN 387

Companies Act, 1956 - Section 441, 446, 529, 529(3)(b), 529APayment of Gratuity Act, 1972 - Section 14, 3Workmens Compensation Act, 1923 - Section 14

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High Courts23 Jan 2015Dismissed

Regional Manager, A.P.S.R.T.C. Vs Regional Secretary, A.P.S.R.T.C. National Mazdoor Union

Andhra Pradesh High Court · (2015) 3 ALT 35 : (2015) 146 FLR 907

Constitution of India, 1950 - Article 226

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High Courts23 Jan 2015Dismissed

A. Vijaya Kumari Vs A. Narahari Rao and Others

Andhra Pradesh High Court · (2015) 3 ALD 511 : (2015) 4 ALT 349 : (2015) 2 ALT 521

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(a)

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High Courts23 Jan 2015Disposed off

Vijaya Venkata Subba Raju and Others Vs The Andhra Pradesh Cooperative Tribunal and Others

Andhra Pradesh High Court · (2015) 3 ALD 566 : (2015) 2 ALT 737

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High Courts23 Jan 2015Partly Allowed

Gadde Krishna Murthy Vs The Mandal Revenue Officer

Andhra Pradesh High Court · AIR 2015 AP 33 : (2015) 3 ALD 316 : (2015) 2 ALT 534

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 - Section 11, 11(a), 22, 67, 67(2)(d)Limitation Act, 1963 - Section 5

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High Courts23 Jan 2015Allowed