High Courts13 Feb 2015Dismissed
N. Jayamma Vs N. Santosh Kumar
Andhra Pradesh High Court · (2015) 4 ALD 444
Civil Procedure Code, 1908 (CPC) - Section 10, 151
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 35 of 38
High Courts13 Feb 2015Allowed
KRK Infraprojects India Pvt. Ltd. Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 3 ALD 235
Constitution of India, 1950 - Article 14, 226
High Courts12 Feb 2015
S.S. Organics Limited Vs Commissioner of Central Excise
Andhra Pradesh High Court · (2015) 322 ELT 124
High Courts12 Feb 2015Disposed off
Kencharayappa and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALD 487 : (2015) 2 ALT 526
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 3, 3, 3(1), 3(2), 3(3)
High Courts12 Feb 2015Dismissed
R.K. Mittal Vs The Institute of Lokayukta for the State of Andhra Pradesh and Telangana and Others
Andhra Pradesh High Court · (2015) 3 ALD 606 : (2015) 2 ALT 519
Andhra Pradesh Lokayukta and Upa-Lokayukta Act, 1983 - Section 2, 2(b), 7, 7(1)
High Courts11 Feb 2015
Commissioner of Income Tax-II Vs Pennar Profiles Limited
Andhra Pradesh High Court · (2015) 278 CTR 38 : (2015) 376 ITR 355 : (2015) 234 TAXMAN 450
Income Tax Act, 1961 - Section 139, 143(1)(a), 143(2), 154, 260A
High Courts11 Feb 2015Dismissed
Pachi Pala Dora Swamy Vs G. Maharshi and Others
Andhra Pradesh High Court · (2015) 4 ALD 402
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Evidence Act, 1872 - Section 91, 92
High Courts10 Feb 2015
ABC Engineering Works Vs Commissioner of Central Excise, Guntur
Andhra Pradesh High Court · (2015) 40 STR 182
Central Excises and Salt Act, 1944 - Section 35F
High Courts10 Feb 2015
Guntur Communication Network (P) Limited Vs Additional Commissioner (CT) (Legal) and Others
Andhra Pradesh High Court · (2015) 60 APSTJ 96 : (2015) 84 VST 162
Andhra Pradesh Entertainment Tax Act, 1939 - Section 9C, 9C
High Courts10 Feb 2015Dismissed
S.V. Arts and Science College and Others Vs A.P. State Council of Higher Education and Others
Andhra Pradesh High Court · (2015) 2 ALT 1
Andhra Pradesh Education Act, 1982 - Section 18, 20, 20(1), 20(3)(a)(i)
High Courts10 Feb 2015Dismissed
M.S. Prabhakar Rao and Others Vs K.R. Amos and Others
Andhra Pradesh High Court · AIR 2015 AP 99 : (2015) 3 ALD 186
Constitution of India, 1950 - Article 122, 122(1), 136, 21, 212
High Courts10 Feb 2015Dismissed
M.S. Prabhakara Rao and Others Vs K.R. Amos and Others
Andhra Pradesh High Court · (2015) 2 ALT 510
Constitution of India, 1950 - Article 122, 122(1), 136, 21, 212
High Courts10 Feb 2015Disposed off
G. Prabhakar Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 4 ALD 427 : (2015) 5 ALT 290
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 3, 3(1), 3(2), 3(3), 4
High Courts09 Feb 2015
Standard Electronics Vs Deputy Commissioner (CT), No. II Division and Others
Andhra Pradesh High Court · (2015) 60 APSTJ 102
High Courts09 Feb 2015Dismissed
Abdul Qavi Abbassi and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 311 : (2015) 2 ALT 653
Constitution of India, 1950 - Article 15(3), 226, 37, 38, 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 155(2), 156(1), 227, 482Dowry Prohibition Act, 1961 - Section 4, 6
High Courts09 Feb 2015Partly Allowed
National Insurance Company Limited Vs Alapati Umalatha and Others
Andhra Pradesh High Court · (2015) 3 ACC 307 : (2015) 3 ALT 253
Motor Vehicles Act, 1988 - Section 166
High Courts09 Feb 2015Dismissed
Vemagiri Raviteja Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 133 : (2015) 3 ALT(Cri) 392 : (2015) CriLJ 4255 : (2016) 1 Crimes 129
Criminal Procedure Code, 1973 (CrPC) - Section 320, 326(6), 482Penal Code, 1860 (IPC) - Section 313, 343, 376, 376(2)(n), 417
High Courts06 Feb 2015Dismissed
M. Narsi Reddy Vs V. Raghu Ram Naidu and Others
Andhra Pradesh High Court · (2015) 3 ALD 234 : (2015) 2 ALT 529
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 45
High Courts06 Feb 2015Disposed off
Kesava Reddy Vs A. Visupaksha Reddy and Others
Andhra Pradesh High Court · (2016) 1 ALD 564 : (2016) 1 ALT 20
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28
High Courts05 Feb 2015
Sri Vijayalaxmi Associates Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2015) 86 VST 129
Andhra Pradesh Value Added Tax Act, 2005 - Section 67, 67(5)