Andhra Pradesh High Court Judgments 2015 — Page 33

High Courts03 Mar 2015Allowed

Garnet Finance Limited and Others Vs The Commissioner of Police

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 170 : (2015) 2 ALT(Cri) 169

Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 - Section 11, 3, 3(ii), 4, 4(3)Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 24(2)Penal Code, 1860 (IPC) - Section 406

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High Courts03 Mar 2015Disposed off

M.D. Saida Vs The Andhra Pradesh Road Transport Corporation and Others

Andhra Pradesh High Court · (2015) 5 ALD 605 : (2016) 1 ALT 16

Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 185

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High Courts03 Mar 2015Disposed off

Rama Rao Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 1 ALD(Cri) 125

Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(2), 15

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High Courts02 Mar 2015Disposed Off

B. Uma Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (2017) 1 ALTCrl 175

Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 3

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High Courts02 Mar 2015Allowed

Agina Varamma Vs Agina Chandra Mouli and Others

Andhra Pradesh High Court · (2015) 5 ALD 108 : (2015) 3 ALT 610

Andhra Pradesh Reorganisation Act, 2014 - Section 105, 30, 30(1), 30(1)(b), 31Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Coking Coal Mines (Nationalisation) Act, 1972 - Section 3(n), 4

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High Courts02 Mar 2015Allowed

Saroj Mehandi and Others Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 483 : (2016) 2 ALT 45 : (2016) 1 ALT(Cri) 282

Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 2(g)Constitution of India, 1950 - Article 21, 213, 22, 22(5), 357Criminal Procedure Code, 1973 (CrPC) - Section 20, 20(1), 20(3), 29(3)

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High Courts02 Mar 2015Allowed

Devidas R. Bollaki Vs State of Telangana and Others

Andhra Pradesh High Court · (2015) 5 ALD 183 : (2015) 2 ALT 419

Administration of Evacuee Property Act, 1950 - Section 58(3)Bihar Land Reforms Act, 1950 - Section 16, 3Constitution of India, 1950 - Article 226

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High Courts02 Mar 2015Allowed

Astrix Laboratories Limited Vs Mylan Laboratories Limited

Andhra Pradesh High Court · (2015) 128 CLA 139 : (2015) 191 CompCas 376 : (2015) 132 SCL 412

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High Courts27 Feb 2015Allowed

Syamala Rama Raju Vs Government of A.P. and Others

Andhra Pradesh High Court · (2015) 2 ALT 547

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High Courts27 Feb 2015Dismissed

Bachu Laxmipathi Vs Bachu Kistaiah and Others

Andhra Pradesh High Court · (2015) 4 ALD 586 : (2015) 5 ALT 795

Constitution of India, 1950 - Article 227Registration Act, 1908 - Section 17, 49Stamp Act, 1899 - Section 2(14), 2(15)

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High Courts27 Feb 2015Disposed off

United India Insurance Company Limited Vs S.K. Razak and Others

Andhra Pradesh High Court · (2015) 4 ACC 659 : (2016) ACJ 314 : (2015) 4 ALD 291 : (2015) 5 ALT 781

Workmens Compensation Act, 1923 - Section 2(1), 2(g), 2(g)(1), 3, 4

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High Courts26 Feb 2015Dismissed

K. Jitender Das Vs The Executive Engineer and Others

Andhra Pradesh High Court · (2015) 4 ALD 516 : (2015) 4 ALT 366 : (2015) 4 BC 281

Civil Procedure Code, 1908 (CPC) - Section 20

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High Courts26 Feb 2015Disposed off

Church of South India Trust Association Vs The Commissioner and Special Officer, Greater Hyderabad Municipal Corporation and Others

Andhra Pradesh High Court · (2015) 4 ALD 448 : (2015) 3 ALT 459

Hyderabad Municipal Corporation Act, 1955 - Section 125, 146, 147Land Acquisition Act, 1894 - Section 23

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High Courts26 Feb 2015Allowed

K. Bhoom Reddy Vs The Land Acquisition Officer and Others

Andhra Pradesh High Court · (2015) 02 AP CK 0004

Benami Transactions (Prohibition) Act, 1988 - Section 4, 4(1), 4(2)Land Acquisition Act, 1894 - Section 30Registration Act, 1908 - Section 17(1)(a), 17(1)(b)

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High Courts26 Feb 2015Dismissed

Guntuku Vijay Vs State of Telangana

Andhra Pradesh High Court · (2015) 02 AP CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 161, 177, 178, 179, 180Penal Code, 1860 (IPC) - Section 302

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High Courts25 Feb 2015

Sri Sanjeevi Mechanical Works Pvt. Ltd. and Others Vs Amberlite Resins Pvt. Ltd.

Andhra Pradesh High Court · (2015) 4 ALD 429 : (2015) 4 ALT 57

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 57, Order 38 Rule 11, Order 38 Rule 11-A

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High Courts25 Feb 2015Dismissed

N.V.S. Naidu Vs Surya Teja Constructions Private Limited

Andhra Pradesh High Court · (2015) 6 ALD 455 : (2015) 3 ALT 590 : (2015) 5 ARBLR 123

Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Order 29 Rule 1, Order 29 Rule 29, Order 6 Rule 14, 99Companies Act, 1956 - Section 11, 111, 397, 398, 399

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High Courts25 Feb 2015Dismissed