High Courts23 Feb 2015Dismissed
Sindhe Ramesh Vs P. Vinod Kumar and Others
Andhra Pradesh High Court · (2015) 5 ALT 310
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 34 of 38
High Courts23 Feb 2015Allowed
M.P. Naganna Goud Vs Special Deputy Colletor, Land Acquisition Officer
Andhra Pradesh High Court · (2015) 4 ALT 588
Land Acquisition Act, 1894 - Section 23, 4(1), 54
High Courts23 Feb 2015Allowed
Nakka Krishna Rao Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 5 ALD 75 : (2015) 6 ALT 149
Constitution of India, 1950 - Article 22
High Courts20 Feb 2015
K.V. Narayana Reddy Vs Additional Commissioner
Andhra Pradesh High Court · (2015) 323 ELT 308 : (2015) 51 GST 773
Limitation Act, 1963 - Section 14, 5
High Courts20 Feb 2015
Star Enterprises Vs Joint Commissioner and Others
Andhra Pradesh High Court · (2016) 41 STR 20 : (2015) 81 VST 146
Limitation Act, 1963 - Section 14, 29(2), 5
High Courts20 Feb 2015Disposed off
Anitha Tholia and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2016) 1 ALD 148 : (2015) 3 ALT 740 : (2015) ALT(Rev) 244
Constitution of India, 1950 - Article 14, 300-ALand Acquisition Act, 1894 - Section 11, 11(1), 11(A), 11A, 11-ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 114, 114(1), 23, 24, 24 (2)
High Courts20 Feb 2015Dismissed
Emundla Lingaiah Vs Kokkula and Others
Andhra Pradesh High Court · (2015) 3 ALD 520 : (2015) 4 ALT 123
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 - Section 26(d), 29Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11, 105, 105(2), 11Constitution of India, 1950 - Article 227
High Courts19 Feb 2015Dismissed
Anchuri Subbaraju Vs Anchuri Sunitha
Andhra Pradesh High Court · (2016) AIR (AP) 12 : (2015) 4 ALD 614 : (2015) 5 ALT 564 : (2016) 1 DMC 303
Dowry Prohibition Act, 1961 - Section 3, 4, 6Evidence Act, 1872 - Section 3Hindu Marriage Act, 1955 - Section 10, 13((1)(ia), 13(1)(ia), 13(1)(i-a)
High Courts19 Feb 2015
K. Rama Mohanarao and Co. Vs Union of India
Andhra Pradesh High Court · (2015) 321 ELT 195 : (2015) 50 GST 575
Central Excises and Salt Act, 1944 - Section 35Finance Act, 1994 - Section 83
High Courts19 Feb 2015Disposed off
P. Gayazuddin and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 4 ALD 431 : (2015) 3 ALT 498
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3
High Courts19 Feb 2015Disposed off
Mantena Kishore Babu Vs The District Collector and Others
Andhra Pradesh High Court · (2016) 1 ALT 686
High Courts18 Feb 2015Dismissed
Kandelli Bhishma Gangeyudu Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 4 ALD 638 : (2015) 5 ALT 343 : (2015) 3 ALT 518 : (2015) 3 ESC 1257
High Courts16 Feb 2015Partly Allowed
Chakali Swaroopa and Others Vs Mohd. Ghouse and Others
Andhra Pradesh High Court · (2016) ACJ 383 : (2015) 2 AnWR 681
Motor Vehicles Act, 1988 - Section 10, 10 (2), 10 (d), 10(2)(d), 128 (1)Penal Code, 1860 (IPC) - Section 304-A, 337
High Courts16 Feb 2015Partly Allowed
Ghowli Gandhi Babu Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 241
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts16 Feb 2015Dismissed
Gadde Babu Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALD 457
High Courts16 Feb 2015Dismissed
B. Harshavardhan Reddy and Others Vs Election Commission of India and Others
Andhra Pradesh High Court · (2015) 4 ALD 175 : (2015) 3 ALT 521
Constitution of India, 1950 - Article 102, 122, 14, 173, 191Government of Union Territories Act, 1963 - Section 14, 4Representation of the People Act, 1950 - Section 16
High Courts16 Feb 2015
Giduthuri Kesari Kumar and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 470
Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4
High Courts16 Feb 2015Disposed off
Rayavarapu Venkata Lakshmi and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 3 ALD 721
High Courts13 Feb 2015Allowed
Battula Parameswara Reddy Vs Charity International Trust and Others
Andhra Pradesh High Court · (2015) 3 ALT(Cri) 141
Criminal Procedure Code, 1973 (CrPC) - Section 207, 251, 313, 421, 428Evidence Act, 1872 - Section 4Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 138(b), 139
High Courts13 Feb 2015Disposed off
P. Ravinder Reddy Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 4 ALD 641 : (2015) 6 ALT 96
Andhra Pradesh Land Encroachment Act, 1905 - Section 6, 7