COURT ARCHIVE

Andhra Pradesh High Court judgments, 2015

754 judgments · page 36 of 38

High Courts05 Feb 2015

Commissioner of Income Tax and Others Vs Pact Securities and Financial Services Ltd. and Others

Andhra Pradesh High Court · (2015) 374 ITR 681 : (2015) 234 TAXMAN 17

Companies Act, 1956 - Section 211(3C)Income Tax Act, 1922 - Section 10(2)(vi), 10(5)Income Tax Act, 1961 - Section 142(1), 143(1)(a), 143(2), 144, 145

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High Courts05 Feb 2015

M. Simon Vs State of A.P.

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 501

Criminal Procedure Code, 1973 (CrPC) - Section 321General Clauses Act, 1897 - Section 21Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(d), 13(2)

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High Courts04 Feb 2015Disposed Off

Varkala Savitramma Vs P. Krishnaiah

Andhra Pradesh High Court · (2017) 2 ACC 212 : (2017) 1 ALT 187 : (2017) 1 AnWR 60

Motor Vehicles Act, 1988 - Section 163-A, Section 166

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High Courts04 Feb 2015Allowed

National Insurance Company Limited Vs Annaradii and Others

Andhra Pradesh High Court · (2015) 2 AnWR 819

Motor Vehicles Act, 1988 - Section 140, 166

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High Courts04 Feb 2015Allowed

Thoti Raja Gopal and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 137

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 439Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 302

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High Courts04 Feb 2015Dismissed

Electronic Corporation of India Ltd. and Others Vs N. Onkaraiah and Others

Andhra Pradesh High Court · (2015) 2 ALT 542 : (2015) 145 FLR 877

Constitution of India, 1950 - Article 21

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High Courts04 Feb 2015

D. Mallamma and Others Vs Amsri Constructions P. Ltd.

Andhra Pradesh High Court · (2016) 2 ALD 130 : (2016) 130 CLA 469 : (2015) 190 CompCas 311 : (2015) 4 CoMPLJ 311

Companies Act, 1956 - Section 433, 433(c), 433(e), 434, 434(1)

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High Courts04 Feb 2015Partly Allowed

Cholamandalam M.S. General Insurance Company Limited Vs Mamidisetti Satish and Others

Andhra Pradesh High Court · (2015) 2 AnWR 44

Motor Vehicles Act, 1988 - Section 128, 166

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High Courts04 Feb 2015Allowed

B. Naveen Nischal Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 2015 AP 161 : (2015) 1 ALD(Cri) 951 : (2015) 3 ALT(Cri) 212

Representation of the People Act, 1951 - Section 127A

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High Courts04 Feb 2015Disposed off

National Insurance Company Limit Vs Annaradii and Others

Andhra Pradesh High Court · (2015) 02 AP CK 0005

Motor Vehicles Act, 1988 - Section 140, 166

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High Courts02 Feb 2015Dismissed

V. Chandra Sekhar and Others Vs The Chief Controlling Revenue Authority and Others

Andhra Pradesh High Court · AIR 2015 AP 88 : (2015) 3 ALD 279 : (2015) 4 ALT 249

Stamp Act, 1899 - Section 49, 49(d), 49(d)(6)

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High Courts02 Feb 2015Dismissed

Akbar Vs State of Telangana

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 1000

Andhra Pradesh Excise Act, 1968 - Section 13(f), 2(19), 34, 34(e), 45Criminal Procedure Code, 1973 (CrPC) - Section 457, 482

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High Courts30 Jan 2015Allowed

Karsanapalli Gurunatham and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 679

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 439Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 302

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High Courts30 Jan 2015

Commissioner of Customs, Central Excise and Service Tax, Hyderabad-II Vs IVRCL - KBL JV (Joint Venture)

Andhra Pradesh High Court · (2015) 323 ELT 269

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High Courts30 Jan 2015

Manjudari Neerada Vs M.P. Narasimha Rao

Andhra Pradesh High Court · (2015) 3 ALD 596 : (2015) 4 ALT 157 : (2015) 3 DMC 111

Evidence Act, 1872 - Section 112, 45

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High Courts30 Jan 2015

Tamilnad Mercantile Bank Ltd. Vs Subaiah Gas Agency and Others

Andhra Pradesh High Court · (2015) 3 ALT(Cri) 107

Criminal Procedure Code, 1973 (CrPC) - Section 151, 2(w)(a), 251, 255(2), 307Evidence Act, 1872 - Section 4Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 138, 138, 138(b)

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High Courts30 Jan 2015Dismissed

Purvankara Projects Limited and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 5 ALD 65 : (2015) 2 ALT 583

Andhra Pradesh Urban Areas (Development) Act, 1975 - Section 59(1)

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High Courts30 Jan 2015

Padmavathi Cotton Traders Vs T.V. Thangavadivel Muruga Nadar Sons Firm and Others

Andhra Pradesh High Court · (2015) 01 AP CK 0014

Criminal Procedure Code, 1973 (CrPC) - Section 251Evidence Act, 1872 - Section 4Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 138, 138, 139

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High Courts30 Jan 2015

A.D. Rita Kumari Vs N. Ravi Manohar and Others

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 960 : (2015) 3 ALT(Cri) 296

Criminal Procedure Code, 1973 (CrPC) - Section 372, 397, 401, 401(3)Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 420, 498-A, 503, 506

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High Courts30 Jan 2015

Rajula Pothu Raju Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 955 : (2015) 2 ALT(Cri) 326

Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 397, 401Motor Vehicles Act, 1988 - Section 134(a), 134(b), 187Penal Code, 1860 (IPC) - Section 304A

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