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Andhra Pradesh High Court judgments, 2015

754 judgments · page 32 of 38

High Courts09 Mar 2015Dismissed

Sarverunnisa Begum Vs Syed Rafeeq

Andhra Pradesh High Court · (2015) 4 ALD 225 : (2015) 3 ALT 762

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 11, 115Specific Relief Act, 1963 - Section 21, 22, 22(1), 22(1)(a), 22(2)Transfer of Property Act, 1882 - Section 55, 55 (1), 55(1), 55(1)(f)
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High Courts06 Mar 2015Disposed off

G. Sukender Reddy Vs M. Pullaiah

Andhra Pradesh High Court · (2015) 4 ALD 194 : (2015) 3 ALT 575

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 12 Rule 12, Order 12 Rule 8, Order 13 Rule 1, Order 13 Rule 13Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 145, 5
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High Courts06 Mar 2015Allowed

Kunkuntla Narsimha Vs Syed Zainulabuddin

Andhra Pradesh High Court · (2015) 3 ALD 700 : (2015) 3 ALT 659

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, Order 21 Rule 11(2)(j), Order 21 Rule 11A, Order 21 Rule 21, Order 21 Rule 30Constitution of India, 1950 - Article 21
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High Courts06 Mar 2015Disposed off

G. Sudhaker Reddy Vs M. Pullaiah

Andhra Pradesh High Court · (2015) 03 AP CK 0025

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 12 Rule 12, Order 12 Rule 8, Order 13 Rule 1, Order 13 Rule 13Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 145, 5
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High Courts06 Mar 2015Dismissed

Thati Venkata Nagaraju Vs P.P., Hyd.

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 141 : (2015) 2 ALT(Cri) 349

Criminal Procedure Code, 1973 (CrPC) - Section 2(a), 26(b)(ii), 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 2, 3, 4
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