High Courts20 Mar 2015Allowed
Khadirunnisa Begum and Others Vs D.S.N. Raju and Others
Andhra Pradesh High Court · (2015) 4 ALD 518 : (2015) 3 ALT 608
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2015
754 judgments · page 30 of 38
High Courts20 Mar 2015
Shah Mudassir and Others Vs State of Telangana
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 351 : (2015) 2 ALT(Cri) 202 : (2015) CriLJ 4208
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 173, 2, 268Terrorist and Disruptive Activities (Prevention) Act, 1987 - Section 20(4)Unlawful Activities (Prevention) Act, 1967 - Section 43-D, 43D(2)(A), 43D(2)(b)
High Courts20 Mar 2015Allowed
Pujari Narsaiah Vs Modem Sudhaker and Others
Andhra Pradesh High Court · (2015) 3 ALD 641 : (2015) 3 ALT 649
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 7 Rule 11, Order 7 Rule 14, Order 7 Rule 14(1), Order 7 Rule 14(2)Constitution of India, 1950 - Article 227
High Courts20 Mar 2015Allowed
G. Lalitha Bai and Others Vs G.R. Jaya Rao and Others
Andhra Pradesh High Court · (2015) 5 ALD 517
Evidence Act, 1872 - Section 115, 21, 31, 58Specific Relief Act, 1963 - Section 35Succession Act, 1925 - Section 32, 35
High Courts19 Mar 2015Disposed off
New India Assurance Company Limited Vs Darisanta Sentemma and Others
Andhra Pradesh High Court · (2015) 3 ACC 902 : (2015) ACJ 2486 : (2015) 4 ALT 245
Motor Vehicles Act, 1988 - Section 166
High Courts19 Mar 2015Dismissed
Gowda Rajender and Others Vs M. Radha Krishna and Others
Andhra Pradesh High Court · (2015) 3 ALT 381
Andhra Pradesh University Act, 1991 - Section 18, 18 (1), 18(1), 18(6), 19Constitution of India, 1950 - Article 14, 15, 16, 20, 226
High Courts19 Mar 2015Disposed off
Khaja Kutubuddin Khan and Others Vs The Secunderabad Cantonment Board and Others
Andhra Pradesh High Court · (2015) 3 ALD 726 : (2015) 4 ALT 69
Cantonments Act, 1924 - Section 185, 256, 274, 276Cantonments Act, 2006 - Section 185, 248, 320, 337, 340Constitution of India, 1950 - Article 21, 226, 300-A
High Courts18 Mar 2015Dismissed
N. Phani Kumar Vs Government of A.P. and Others
Andhra Pradesh High Court · (2015) 5 FLT 652
Transfer of Property Act, 1882 - Section 13, 2, 4, 4(1), 5
High Courts18 Mar 2015
Arvind Garments Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2015) 83 VST 485
High Courts18 Mar 2015Allowed
Kesineni Srinivasa Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 1
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 171B, 171-B, 171-B(1), 171-EPrevention of Corruption Act, 1988 - Section 4(1)
High Courts18 Mar 2015Dismissed
The New India Assurance Company Limited Vs Boggula Krishna Reddy and Others
Andhra Pradesh High Court · (2015) 2 AnWR 432
Motor Vehicles Act, 1988 - Section 166, 2(21)
High Courts18 Mar 2015Allowed
Kesineni Srinivas Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 981 : (2015) 2 ALT(Cri) 124
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 171(B), 171B, 171-B, 171-B(1), 171-EPrevention of Corruption Act, 1988 - Section 4(1)
High Courts18 Mar 2015Dismissed
Managing Director, A.P. Road Development Corporation and Ex-officio Engineer-in-Chief (R and B) Vs IRCON International Limited
Andhra Pradesh High Court · (2015) 6 ALD 428 : (2015) 4 ALT 526 : (2016) 1 ARBLR 312
Arbitration and Conciliation Act, 1996 - Section 34, 34(2), 37
High Courts17 Mar 2015
Pratap Cashew Co. Ltd. Vs Commercial Tax Officer, Kasibugga Circle and Others
Andhra Pradesh High Court · (2015) 86 VST 408
High Courts17 Mar 2015
Dr. Reddy''s Laboratories Ltd. Vs Commissioner of Customs, Central Excise and Service Tax
Andhra Pradesh High Court · (2015) 323 ELT 350
High Courts17 Mar 2015
Commissioner of Central Excise, Hyderabad-I Vs Hetero Labs Ltd.
Andhra Pradesh High Court · (2015) 323 ELT 257
High Courts17 Mar 2015Disposed off
A. Ramesh Vs Depot Manager, APSRTC and Others
Andhra Pradesh High Court · (2015) 4 ALD 695 : (2016) 1 ALT 106
High Courts17 Mar 2015Dismissed
D. Vanisri Vs Union of India and Others
Andhra Pradesh High Court · (2015) 5 ALD 398 : (2015) 6 ALT 121
High Courts17 Mar 2015Partly Allowed
A. Susheel Kumar Vs The General Manager (Personnel), Syndicate Bank (Personnel Dept.)
Andhra Pradesh High Court · (2015) 5 ALD 615 : (2015) LabIC 4095
Constitution of India, 1950 - Article 14, 21, 226
High Courts17 Mar 2015
Damodarlal Badruka Vs The Income Tax Officer
Andhra Pradesh High Court · (2015) 378 ITR 494 : (2015) 234 TAXMAN 3
Income Tax Act, 1961 - Section 139, 143, 143 (1), 143 (2), 143 (3)