COURT ARCHIVE

Andhra Pradesh High Court judgments, 2015

754 judgments · page 31 of 38

High Courts13 Mar 2015Disposed off

Nannapaneni Sowbhagyamma and Others Vs Nannapaneni Rama Rao and Others

Andhra Pradesh High Court · (2015) 4 ALD 477 : (2015) 6 ALT 159

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14, Order 6 Rule 17, Order 8 Rule 8, Order 8 Rule 9Constitution of India, 1950 - Article 227

Read judgment

High Courts13 Mar 2015

T. Padma Bai and Others Vs The Land Acquisition Officer and R.D.O.

Andhra Pradesh High Court · (2015) 4 ALT 370

Land Acquisition Act, 1894 - Section 18, 23, 23(1), 4(1), 6

Read judgment

High Courts13 Mar 2015Disposed off

B. Laxmaiah and Others Vs The Andhra Pradesh Administrative Tribunal and Others

Andhra Pradesh High Court · (2015) 4 ALD 78 : (2015) 3 ALT 417 : (2015) 2 ESC 1175

Administrative Tribunals Act, 1985 - Section 16, 3, 4, 4(1), 4(2)Andhra Pradesh Reorganisation Act, 2014 - Section 100, 101, 107, 108, 2(f)Constitution of India, 1950 - Article 258(1), 372

Read judgment

High Courts13 Mar 2015Dismissed

Reinforced Earth India Private Ltd. Vs Jahnavi Granites and Builders (JGB)

Andhra Pradesh High Court · (2015) 4 ALD 744

Arbitration and Conciliation Act, 1996 - Section 11, 17, 2(1)(e), 37, 7Civil Procedure Code, 1908 (CPC) - Section 16, 17, 18, 19, 20, 20

Read judgment

High Courts13 Mar 2015Dismissed

Victory Bar and Restaurant and Others Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 4 ALD 94 : (2015) 3 ALT 108

Andhra Pradesh Excise Act, 1968 - Section 13, 15, 17, 2, 28Constitution of India, 1950 - Article 162, 47

Read judgment

High Courts12 Mar 2015Dismissed

R. Amber Singh and Others Vs Deputy Registrar of Co-operative Societies and Others

Andhra Pradesh High Court · (2015) 6 ALD 153

Andhra Pradesh Co-operative Societies Act, 1964 - Section 34-A, 34-A(3), 76Constitution of India, 1950 - Article 226

Read judgment

High Courts12 Mar 2015Dismissed

State of Andhra Pradesh and Others Vs Estate Abolition Tribunal (District Judge) and Others

Andhra Pradesh High Court · (2015) 5 ALD 12

Constitution of India, 1950 - Article 226

Read judgment

High Courts12 Mar 2015Dismissed

P. Madhusudhan Rao Vs Ravi Manan and Others

Andhra Pradesh High Court · (2015) 4 ALD 409 : (2015) 4 ALT 108 : (2015) 5 ARBLR 108

Arbitration and Conciliation Act, 1996 - Section 11, 7, 7(4)(c), 8, 8(2)Constitution of India, 1950 - Article 227

Read judgment

High Courts12 Mar 2015Dismissed

Chairman, State Level Police Recruitment Board and Others Vs B. Lokeswaraiah and Others

Andhra Pradesh High Court · (2015) 2 ALT 628

Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307

Read judgment

High Courts12 Mar 2015

Sri Venkata Rama Oil Industries Limited Vs Commissioner of Commercial Taxes

Andhra Pradesh High Court · (2015) 03 AP CK 0030

Central Sales Tax Act, 1956 - Section 8, 8(2-A), 9(2)

Read judgment

High Courts11 Mar 2015

APSRTC Vs B. Nagi Reddy and Others

Andhra Pradesh High Court · (2015) 2 AnWR 294

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47, 114

Read judgment

High Courts11 Mar 2015

Gurram Kistaiah Vs State of Telangana and Others

Andhra Pradesh High Court · (2015) 6 ALD 62 : (2015) 6 ALT 455

Andhra Pradesh Water Land and Trees Act, 2002 - Section 15Constitution of India, 1950 - Article 22

Read judgment

High Courts11 Mar 2015

The Commissioner of Income Tax Vs Sileman Khan Mahaboob Khan

Andhra Pradesh High Court · (2015) 4 ALT 101 : (2015) 377 ITR 613 : (2015) 233 TAXMAN 65

Income Tax Act, 1922 - Section 10, 10, 11, 12, 7Income Tax Act, 1961 - Section 185 (1)(a), 185(1)(a), 22, 22, 23

Read judgment

High Courts11 Mar 2015Allowed

P. Babu Rao Vs SPDCTL and Others

Andhra Pradesh High Court · (2015) LabIC 4632

Constitution of India, 1950 - Article 226

Read judgment

High Courts11 Mar 2015Dismissed

T. Rajendra and Others Vs Aryabhatta Solutions Limited and Others

Andhra Pradesh High Court · (2016) 2 ALD 329 : (2015) 127 CLA 18 : (2015) 190 CompCas 276 : (2015) 131 SCL 770

Companies Act, 1956 - Section 108, 111, 111A, 111A (1), 111A (2)

Read judgment

High Courts11 Mar 2015Allowed

Katamoni Nagaraju Vs State of Telangana

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 149 : (2015) 1 ALT(Cri) 318

Criminal Procedure Code, 1973 (CrPC) - Section 482Immoral Traffic (Prevention) Act, 1956 - Section 3, 3, 4, 4, 5, 5

Read judgment

High Courts10 Mar 2015

Siemens Limited Vs Commercial Tax Officer, Market Street Sircle

Andhra Pradesh High Court · (2015) 80 VST 395

Andhra Pradesh Sales Tax (Settlement of Disputes) Act, 2001 - Section 11, 12, 6, 6(ii)

Read judgment

High Courts10 Mar 2015Dismissed

Shahi Jamia Mosque Managing Committee Vs Deshmukh Akbar Basha Khan and Others

Andhra Pradesh High Court · (2015) 3 ALT 183

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151

Read judgment

High Courts10 Mar 2015Dismissed

The Fishermen Cooperative Society Vs The Telangana Coperative Tribunal and Others

Andhra Pradesh High Court · (2015) 4 ALD 112

Andhra Pradesh Co-operative Societies Act, 1964 - Section 19(2-A), 76

Read judgment

High Courts09 Mar 2015Allowed

New India Assurance Co. Ltd. Vs Bhutaraju Krishna and Others

Andhra Pradesh High Court · (2015) 2 AnWR 500

Read judgment