COURT ARCHIVE

Andhra Pradesh High Court judgments, 2015

754 judgments · page 29 of 38

High Courts25 Mar 2015Dismissed

R. Narasimhulu Vs State of Telangana and Others

Andhra Pradesh High Court · (2015) 5 ALD 346

Andhra Pradesh Co-operative Societies Act, 1964 - Section 34-A(2)Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 27

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High Courts25 Mar 2015Dismissed

State of Andhra Pradesh Vs Shaik Mahamood and Others

Andhra Pradesh High Court · (2015) 2 ALT(Cri) 248

Arms Act, 1959 - Section 11, 25, 25(1)(a), 27, 5Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 378(3)Penal Code, 1860 (IPC) - Section 120-B, 307, 390, 398

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High Courts25 Mar 2015

Quinn Logistics India Pvt. Ltd. Vs R.N. Marwah and Company and Others

Andhra Pradesh High Court · (2015) 191 CompCas 356

Companies Act, 1956 - Section 446Criminal Procedure Code, 1973 (CrPC) - Section 191, 193, 193, 194, 195Penal Code, 1860 (IPC) - Section 191, 192, 193, 209

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High Courts25 Mar 2015Dismissed

R. Narsimhulu Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 4 ALT 517

Andhra Pradesh Co-operative Societies Act, 1964 - Section 34-A(2)Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 27

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High Courts25 Mar 2015Dismissed

Vijaya Williams and Others Vs Municipal Corporation of Hyderabad and Others

Andhra Pradesh High Court · (2015) 3 ALD 716 : (2015) 3 ALT 503

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 8 Rule 5

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High Courts25 Mar 2015Allowed

P. Murali Mohana Reddy and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 4 ALD 156 : (2015) 3 ALT 628 : (2015) 3 ESC 1366

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High Courts24 Mar 2015Dismissed

G.V. Purushotwam Vs Kasi Visweswara Swamy Temple and Others

Andhra Pradesh High Court · (2015) 5 ALD 276 : (2016) 1 ALT 49

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 - Section 83, 83(4), 84, 84(2), 92

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High Courts24 Mar 2015Disposed off

Manne Jhansilaxmi and Others Vs Apasani Atchuta Ramamohanarao and Others

Andhra Pradesh High Court · (2015) 4 ALD 729

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High Courts24 Mar 2015Allowed

Chinna Maddaiah Vs District Collector, Kurnool District and Others

Andhra Pradesh High Court · (2015) 5 ALD 79 : (2015) 6 ALT 157

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 3(4)Andhra Pradesh Lokayukta and Upa-Lokayukta Act, 1983 - Section 2(k), 7Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89, Order 21 Rule 90

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High Courts24 Mar 2015Disposed off

Thotla Odamma and Others Vs Singareni Collieries Company Limited and Others

Andhra Pradesh High Court · (2015) 5 ALD 297

Hindu Succession Act, 1956 - Section 2, 8Succession Act, 1925 - Section 32, 36

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High Courts24 Mar 2015Dismissed

M. Jaipal Reddy Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 4 ALD 633 : (2015) 6 ALT 51

Andhra Pradesh Co-operative Societies Act, 1964 - Section 34(A)(3), 34-A, 76Constitution of India, 1950 - Article 226

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High Courts24 Mar 2015Allowed

Rohini Seeds Private Limited Vs Reshma Chemicals Private Limited

Andhra Pradesh High Court · (2015) 5 ALD 338 : (2015) 64 PTC 532

Trade Marks Act, 1999 - Section 31(1)

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High Courts24 Mar 2015Dismissed

M.D. Gaffar Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 6 ALD 63

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High Courts24 Mar 2015Allowed

K. Venugopal Reddy and Others Vs The Deputy Superintendent of Police and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 1043 : (2016) 1 ALT(Cri) 177

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 - Section 10Constitution of India, 1950 - Article 15(3), 15(4), 16(4), 226, 39Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 197, 482

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High Courts24 Mar 2015